Nafsal Afsal vs The Secretary, Regional ...
2022 Latest Caselaw 12682 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 30TH DAY OF DECEMBER 2022 / 9TH POUSHA, 1944
                      WP(C) NO. 42969 OF 2022
PETITIONER:

          NAFSAL AFSAL, AGED 47 YEARS,
          S/O. MOHAMMED KOYA, POTTAMMAL HOUSE,
          CHEEKODE P.O., PIN - 673 645,
          MALAPPURAM DISTRICT.

          BY ADV SAJU J.VALLYARA



RESPONDENT:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
          MALAPPURAM, CIVIL STATION,
          MALAPPURAM P.O., PIN - 676 505,
          MALAPPURAM DISTRICT.

          BY ADV.SMT.ANIMA, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 42969 OF 2022
                             -2-

                        JUDGMENT

Dated this the 30th day of December, 2022

Petitioner is the owner of stage carriage bearing

Registration Nos.KL-10-AT-997 and KL-10-BC-7655. The

petitioner has submitted Ext P3 request for revision of his own

timings by interchange between the two services. The

petitioner seeks for an expeditious consideration of the

application.

2. Heard.

Without expressing anything on the merits, the Writ

Petition is disposed of directing the respondent to consider

Ext P3 request and pass appropriate orders in accordance

with law, as expeditiously as possible and at any rate within a

period of two months from the date of receipt of a copy of this

judgment.

Sd/-

N.NAGARESH JUDGE akv WP(C) NO. 42969 OF 2022

APPENDIX OF WP(C) 42969/2022

PETITIONER EXHIBITS

EXHIBIT P1 PHOTOCOPY OF THE REGULAR PERMIT VIDE NO. KL1010/614/2005 ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF VEHICLE KL-10-AT-997 DATED 23.12.2019.

EXHIBIT P2 PHOTOCOPY OF THE REGULAR PERMIT VIDE NO. KL/10/SC(2019/8 ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF VEHICLE KL-10-BC-7655 DATED 24.07.2019.

EXHIBIT P3 PHOTOCOPY OF THE REQUEST DATED 23.11.2022 SUBMITTED BY THE PETITIONER IN RESPECT OF HIS VEHICLES KL-10-AT- 997 AND KL-10-BC-7655 BEFORE THE RESPONDENT.

EXHIBIT P4 PHOTOCOPY OF THE JUDGMENT IN W.P.(C) NO. 9251/2022 DATED 25.03.2022 OF THIS HON'BLE COURT.

RESPONDENT'S/S EXHIBITS : NIL.

//TRUE COPY// P.A. TO JUDGE