The Chairman -Cum-Managing ... vs Salim Babu
2022 Latest Caselaw 12573 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
     FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
                       OP(C) NO. 2625 OF 2011
  RA 25/2011 OF CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER/S:

          THE CHAIRMAN -CUM-MANAGING DIRECTOR
          BY ADV SRI.V.R.KESAVAKAIMAL, SC, BSNL


RESPONDENT/S:

          SALIM BABU

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.2625/2011

                                   -:2:-




                 Dated this the 23rd day of December,2022

                          JUDGMENT

Pursuant to the order dated 06.12.2022 passed by

this Court, the Registry has reported that the original

petition has been mistakenly reconstructed as O.P.

(C)No.2625/2011. Actually, it is O.P.(CAT)No.2625/2011.

In the light of the said communication, the original

petition is closed.

Sd/-

                                           C.S.DIAS,JUDGE

DST/23.12.22                                                //True copy/

                                                            P.A.To Judge