Kerala High Court
The Kerala Co-Operative Bank Ltd vs Rajeev Pk on 23 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Friday, the 23rd day of December 2022 / 2nd Pousha, 1944
CM.APPL.NO.1/2022 IN WA NO. 1979 OF 2022
(AGAINST THE JUDGMENT DATED 29.07.2022 IN WP(C) 33062/2019 OF THIS COURT)
PETITIONER/APPELLANT:
THE KERALA CO-OPERATIVE BANK LTD, REPRESENTED BY ITS CEO, COBANK
TOWERS, PALAYAM, THIRUVANANTHAPURAM, PIN-695033., PIN - 695033
RESPONDENTS/RESPONDENTS:
1. RAJEEV P.K, AGED 44 YEARS, S/O. P.K. KESAVAN, PANNIPUZHA HOUSE,
PARAL, VAZHAPPALLY WEST P.O., CHANGANACHERRY, KOTTAYAM DISTRICT.
686103.
2. SHAJI T.G,AGED 40 YEARS, S/O. GOPALAKRISHNAN, THADATHIL HOUSE,
KOONAMKARA P.O., R. PERINAD, PATHANAMTHITTA DISTRICT. 689711.
3. SMITHA T PILLAI, D/O THANKAPPAN PILLAI, AGED 41 YEARS MANGALATH,
THEKKUM MURI, PERINGANAD P.O., ADOOR, PATHANAMTHITTA DISTRICT.
691551.
4. SUSAN THOMAS, AGED 52 YEARS, D/O. THOMAS, THURUTHYPALLIL HOUSE,
UNNUKAL P.O., OMALLOOR, PATHANAMTHITTA DISTRICT. 689647.
5. ANITHAKUMARI B, AGED 48 YEARS, D/O. BHASKARAN,
MANGATTUPADINJATTETHIL HOUSE, MAROOR, MALLASSERY P.O.,
PATHANAMTHITTA DISTRICT. 689646.
6. ASHEENA R, AGED 37 YEARS, W/O. NISAR, THAVAKKAL HOUSE, PAZHAKULAM
P.O., ADOOR, PATHANAMTHITTA DISTRICT. 691554.
7. SHIJA P.V, AGED 38 YEARS, W/O. INDHULAL, AANAKALLUNKAL, MANGARAM,
KONNI P.O., PATHANAMTHITTA DISTRICT.689691.
8. VEENA P AGED 33 YEARS W/O. DINKU SANKER, RAJ BHAVAN, KADAPPA,
MYNAGAPPALLY P.O., KOLLAM DISTRICT.690519.
9. SUJATHAKUMARI S AGED 44 YEARS W/O. BALAKRISHNA PILLAI, KOLLANTE
KIZHAKATHIL, EAVANASSERY, MYNAGAPPALLY P.O., KOLLAM DISTRICT.
690519.
10. ANJALI M.G, AGED 31 YEARS, W/O. DEEPAK NAIR, ANJALI BHAVAN,
PAZHANGALAM, NALLILA P.O., KOLLAM DISTRICT. 691515.
11. SINDHU K, AGED 42 YEARS, W/O. SURENDRA KURUP, PUTHUSSERIL HOUSE,
ERUMAKUZHI, NOORANADU P.O., ALAPPUZHA DISTRICT. 690504.
12. RAJI P VIJAYAN, AGED 39 YEARS, W/O. BABU RAJ, THANINIKUNNATHIL,
ELAVUMTHITTA P.O., PATHANAMTHITTA DISTRICT. 689625.
13. BINU K SREENIVASAN, AGED 38 YEARS S/O. M.K. SREENIVASAN,
KOLLAMPARAMBIL, KUMARANALLUR P.O., KOTTAYAM DISTRICT. 686016.
14. SOBHA K, AGED 46 YEARS D/O. KRISHNAN, MURUPPEL HOUSE, VALAMUZHY,
PATHANAMTHITTA P.O., PATHANAMTHITTA DISTRICT. 689645.
15. ARYA ARAVIND R AGED 41 YEARS W/O. VINOD, PULARI, PARAKODE P.O.,
ADOOR, PATHANAMTHITTA DISTRICT. 691554.
16. SINDHU S, AGED 45 YEARS, W/O. SUNIL C. PILLAI, SANTHA NIVAS, OTHARA
WEST P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT. 689546.
17. THULASIDAS K AGED 46 YEARS W/O. SURESHKUMAR R., MUNDUVELIL HOUSE,
MAROOR, PRAMADOM, MALLASSERY P.O., PATHANAMTHITTA DISTRICT. 689646.
18. UTHARA R AGED 40 YEARS W/O. PRAKASH N.V., KARALIL HOUSE, ERUMAKKADA
P.O., EDAYARANMULA, PATHANAMTHITTA DISTRICT. 689532.
19. SYAMRAJ T.R AGED 32 YEARS S/O. RAJASEKHARAN NAIR, THUNDIYIL,
MALAYALAPUZHA, ERAM, PATHANAMTHITTA DISTRICT. 689664.
20. BINI R AGED 42 YEARS W/O. SUNILKUMAR, BIJU BHAVAN, KALLIBHAGOM P.O.,
KARUNAGAPPALLY, KOLLAM DISTRICT.690519.
21. THE KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY,
PATTOM P.O., THIRUVANANTHAPURAM, PIN-695 004. .
22. THE DISTRICT OFFICER KERALA PUBLIC SERVICE COMMISSION, DISTRICT
OFFICE, PATHANAMTHITTA, PIN-689645. .
23. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
PATHANAMTHITTA, PIN-689645.
24. THE REIGSTRAR OF CO-OPRATIVE SOCIETIES THIRUVANANTHAPURAM,
PIN-695001.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 115 days in filing the appeal.
This Application coming on for orders on 23.12.2022, upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of SRI.P.C.SASIDHARAN, Advocate for the petitioner,
SRI. T.R.HARIKUMAR, Advocate for R1 to R20, SHRI.P.C.SASIDHARAN, (STANDING
COUNSEL) for R21 & R22, GOVERNMENT PLEADER, for R23 & R24, the court on
the same day passed the following:
A.K.JAYASANKARAN NAMBIAR
&
MOHAMMED NIAS C.P., JJ
............................................................
WA No.1979 of 2022 & CM.APPL.No. 1 OF 2022
IN
WP(C) No. 33062/ 2019
..................................................................
Dated this the 23rd day of December, 2022
ORDER
A.K.Jayasankaran Nambiar, J.
Issue consolidated notice in writ appeal and delay condonation
petition. Issue notice by speed post to private parties and PSC.
The learned Government Pleader takes notice for respondents
Nos. 23 and 24.
Post along with the connected matter.
Sd/-
A.K.JAYASANKARAN NAMBIAR,
JUDGE
Sd/-
MOHAMMED NIAS C.P.,
JUDGE
mtk
