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T V Janardhanan vs Assistant Executive Engineer
2022 Latest Caselaw 12503 Ker

Citation : 2022 Latest Caselaw 12503 Ker
Judgement Date : 23 December, 2022

Kerala High Court
T V Janardhanan vs Assistant Executive Engineer on 23 December, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
     FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
                        WP(C) NO. 3947 OF 2022
PETITIONER:

          T V JANARDHANAN, AGED 76 YEARS
          S/O C C REVAMMA, RESIDING AT THANCHAKATTIL HOUSE,
          PURAYAR DESOM PO, CHENGAMANAD, UNION CHRISTIAN COLLEGE,
          ALUVA, ERNAKULAM.

          BY ADVS.
          G.HARIHARAN
          PRAVEEN.H.
          K.S.SMITHA
          T.T.SHANIBA
          M.V.VIPINDAS
          AMAL DEV D
          SISIRA M.SHIRINE



RESPONDENTS:

    1     ASSISTANT EXECUTIVE ENGINEER
          ELECTRICAL WING(IRRIGATION) SUB DIVISION, ALUVA-683101.

    2     THE EXECUTIVE ENGINEER
          IRRIGATION DIVISION, CIVIL STATION,
          3RD FLOOR, KAKKANAD-682030.

    3     STATE OF KERALA,
          REPRESENTED BY ADDITIONAL SECRETARY, WATER RESOURCE
          DEPARTMENT,
          GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM=-695001.

          BY ADV ADVOCATE GENERAL OFFICE KERALA

          GP ADV. P.S. APPU




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). 3947/2022
                                     2




                                JUDGMENT

Dated this the 23rd day of December, 2022

Learned Counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to move afresh.

The writ petition is accordingly dismissed with the liberty

sought.

Sd/-

V.G.ARUN JUDGE

sb W.P.(C). 3947/2022

APPENDIX OF WP(C) 3947/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REPRESENTATION SENT BY THE PETITIONER TO THE 1ST RESPONDENT

Exhibit P2 TRUE COPY OF THE JUDGMENT IN WP(C)NO.28416/2020 DATED 18/12/2020

Exhibit P3 A TRUE COPY OF THE LETTER DATED 08/04/2021 RECEIVED FROM THE RESPONDENT

Exhibit P4 A TRUE COPY OF THE SHOW CAUSE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 18/10/2021

Exhibit P5 A TRUE COPY OF THE REPLY TO SHOW CAUSE SENT BY THE PETITIONER IN REPLY TO EXHIBIT P4 SHOW CAUSE NOTICE DATED 1/11/2021

Exhibit P6 A TRUE COPY OF THE AFFIDAVIT FILED BY THE 1ST RESPONDENT IN CON CASE NO.1703/2021 DATED 26/10/2021

Exhibit P7 A TRUE COPY OF THE ORDER NO.E3-201/2018 DATED 23/04/2021

RESPONDENT EXHIBITS

Annexure Annexure R1(a)-Letter No.PWD-F2/30/2020 PWD dtaed 26-07-2020.

Annexure Annexure R1(b)-A true copy of the detailed status of works done by the petitioner prepared by the 1st respondent.

 
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