Youshitha vs Kodungallur Thaluk Primary ...
2022 Latest Caselaw 12297 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 29986 OF 2022
PETITIONERS:

    1     YOUSHITHA,
          AGED 30 YEARS
          W/O MOHAMED NIZAR,
          PANAPPARAMBIL HOUSE, P.O.AZHIKODE,
          KODUNGALLUR, THRISSUR DISTRICT, PIN-680 673.

    2     SHAFELA,
          PUTHIYAVEETIL HOUSE, P.O.AZHIKODE,
          KODUNGALLUR, THRISSUR DISTRICT, PIN-680 673.

          BY ADVS.
          K.S.RAJESH
          M.SHAJU PURUSHOTHAMAN


RESPONDENTS:

    1     KODUNGALLUR THALUK PRIMARY CO-OPERATIVE AGRICULTURAL
          AND RURAL DEVELOPMENT BANK LTD.
          NO:R 1353, P.O.KODUNGALLUR, PIN-680 669
          REPRESENTED BY IT'S SECRETARY.PIN-680 307.

    2     THE SALE OFFICER,
          FOR KODUNGALLUR THALUK PRIMIARY CO-OPERATIVE BANK
          AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD NO:R 1353,
          P.O.KODUNGALLUR, PIN-680 669.

          BY ADVS.
          T.R.HARIKUMAR
          ARJUN RAGHAVAN


          SMT. MABLE C. KURIAN, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29986 OF 2022
                                     2




                             T.R.RAVI, J.
                    ----------------------------------------
                      WP(C) No.29986 of 2022
                   -------------------------------------------
            Dated this the 22nd day of December, 2022

                           JUDGMENT

The counsel for the petitioners submits that the writ

petition is not pressed. Hence, the writ petition is

dismissed as not pressed.

Sd/-

T.R.RAVI

sn JUDGE