Aboobacker Haji vs The Director
2022 Latest Caselaw 12286 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
 THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                     WP(C) NO. 42135 OF 2022
PETITIONER:

          ABOOBACKER HAJI
          AGED 68 YEARS
          S/O. ALAVI, MECHERY HOUSE, THURAKKAL,
          MANJERI, MALAPPURAM DISTRICT PIN - 676 121.

          BY ADV BINOY VASUDEVAN


RESPONDENTS:

    1     THE DIRECTOR,
          MINING AND GEOLOGY,
          DIRECTORATE OF MINING AND GEOLOGY,
          KESAVADASAPURAM, PATTAM PALACE P.O.,
          THIRUVANANTHAPURAM PIN -695 004.
    2     THE DISTRICT GEOLOGIST,
          OFFICE OF THE DISTRICT GEOLOGIST,
          MANJERI, MALAPPURAM DISTRICT 676 121.

          SMT.VIDYA KURIAKOSE GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.42135 of 2022



                               2


                            JUDGMENT

Dated this the 22nd day of December, 2022

Counsel for the petitioner submits that the petitioner

wants to withdraw the writ petition to file a properly constituted

writ petition.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE spk