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Raseena Majeed vs The Special Tahsildar (Lr)
2022 Latest Caselaw 12285 Ker

Citation : 2022 Latest Caselaw 12285 Ker
Judgement Date : 22 December, 2022

Kerala High Court
Raseena Majeed vs The Special Tahsildar (Lr) on 22 December, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 42090 OF 2022
PETITIONER:

          RASEENA MAJEED
          D/o.MUHAMMAD, W/o.MAJEED,
          PUTHUKKUDI HOUSE, KOTTAKKAL,
          KOTTAKKAL P.O, MALAPPURAM, KERALA 676 503
          REPRESENTED BY POWER OF ATTORNEY:
          PUTHUKKUDI FATHIMA, W/o.MUHAMMAD,
          KOTTAKKAL, KOTTAKKAL P.O, MALAPPURAM,
          KERALA-676503

          BY ADV P.T.SHEEJISH



RESPONDENTS:

     1    THE SPECIAL TAHSILDAR (LR)
          LAND TRIBUNAL-PATTAMBI,
          PATTAMBI, PALAKKAD DISTRICT,
          KERALA-679303


     2    THE VILLAGE OFFICER
          ANAKKARA VILLAGE, PALAKKAD DISTRICT,
          KERALA, PIN-679 553

          SRI. BIMAL K. NATH, SR.GP.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 42090 OF 2022             2


                            T.R. RAVI, J.
             --------------------------------------------
                     W.P.(C)No.42090 of 2022
              --------------------------------------------
             Dated this the 22nd day of December, 2022

                              JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.1883/2022 pending before the 1st respondent.

In view of the directions which have already been issued by this

Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this

writ petition is disposed of directing the 1 st respondent to take up

S.M.No.1883/2022 and dispose of the same within 6 months from the

date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE

LEK

APPENDIX OF WP(C) 42090/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT OF SUOMOTO PROCEEDINGS IN S.M.No.1883/2022

 
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