Citation : 2022 Latest Caselaw 12245 Ker
Judgement Date : 22 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO.41992 OF 2022
PETITIONERS :-
1 JOSEPH V.S., AGED 33 YEARS
S/O.STALIN V.D., VAZHAPARAMBIL HOUSE,
BASIN ROAD, BROADWAY, SHANMUGHAM ROAD, COCHIN - 31
(SANITATION WORKER, CIRCLE No.22,
WORKING AS T.T.DRIVER ON WORK ARRANGEMENT,
CORPORATION OF COCHIN, ERNAKULAM - 682 011.
2 SHIHAS P.H., AGED 35,
S/O.K.M.HUSSAIN, H.No.23/789 C, S.N.LINE,
K.M.P.NAGAR, PALLURUTHY, COCHIN - 6
(SANITATION WORKER, CIRCLE No.22,
WORKING AS T.T.DRIVER ON WORK ARRANGEMENT,
CORPORATION OF COCHIN, ERNAKULAM - 682 011)
3 JACOB V.G., AGED 45,
S/O.GEORGE, VALIYAPARAMBIL HOUSE,
MUNDAMVELI P.O., COCHIN - 7 (SANITATION WORKER,
CIRCLE No.22, WORKING AS T.T.DRIVER ON
WORK ARRANGEMENT, CORPORATION OF COCHIN,
ERNAKULAM - 682 011)
BY ADV K.S.MADHUSOODANAN
RESPONDENT :-
THE SECRETARY, CORPORATION OF COCHIN,
ERNAKULAM - 682 011.
BY SRI.K.JANARDHANA SHENOY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO.41992 OF 2022
-: 2 :-
JUDGMENT
Dated this the 22nd day of December, 2022
This writ petition is filed seeking the following reliefs :-
"(i) Call for the records connecting Exts.P1 to P8(a) from the respondents concerned.
(ii) Issue writ of mandamus directing the respondents to allow category change to the petitioners as tractor tiller drivers in category I in the contingent service of Cochin Corporation."
2. Heard the learned counsel for the petitioners and the
learned Standing Counsel appearing for the respondent
Corporation.
3. The learned counsel for the petitioners submits that
the petitioners are Sanitation Workers under the respondent
Corporation. It is submitted that seeking category change to
the post of Tractor Tiller Drivers, the petitioners have
preferred representations before the respondent, which have
been duly received by them.
Having heard the learned Standing Counsel also,
there will be a direction to the respondent to take up, consider
and pass orders on the representations submitted by the WP(C) NO.41992 OF 2022
petitioners seeking category change, within a period of one
month from the date of receipt of a copy of this judgment.
This writ petition is ordered accordingly.
Sd/-
ANU SIVARAMAN JUDGE
Jvt/22.12.2022 WP(C) NO.41992 OF 2022
APPENDIX OF WP(C) 41992/2022
PETITIONER EXHIBITS
Exhibit-P1 PHOTOCOPY OF THE APPOINTMENT ORDER OF 1ST PETITIONER DATED 22-2-21 AS SL.No.21 BEARING No.MOH3/016443/2017.
Exhibit-P2 PHOTOCOPY OF THE DRIVING LICENCE BEARING No.DL.KL07 20070007404 DATED 12-11-2007 VALID UPTO 12-10-2026 OF THE 1ST PETITIONER.
Exhibit-P3 PHOTOCOPY OF THE APPOINTMENT ORDER OF 2ND PETITIONER AS SL.No.57 BEARING No.ISO/MOH3/ 20691/2020.
Exhibit-P4 PHOTOCOPY OF THE DRIVING LICENCE OF THE 2ND PETITIONER BEARING No.KL43 20060004011 DATED 29-8-2006 VALID UPTO 27-6-2027.
Exhibit-P5 PHOTOCOPY OF THE DRIVING LICENCE OF THE 3RD PETITIONER BEARING No.KL43 19960003057 DATED 23-8-96 VALID UPTO 18-1-2027
Exhibit-P6 PHOTOCOPY OF THE RECEIPT FOR THE APPLICATION OF THE 1ST PETITIONER DATED 14-12-22.
Exhibit-P7 PHOTOCOPY OF THE APPLICATION OF THE 2ND PETITIONER SUBMITTED TO THE RESPONDENT DATED 30-4-22.
Exhibit-P7(a) PHOTOCOPY OF THE RECEIPT BEARING REFERENCE No.15930 DATED 30-4-22.
Exhibit-P8 PHOTOCOPY OF THE APPLICATION OF THE 3RD PETITIONER SUBMITTED TO THE RESPONDENT DATED 2- 9-22.
Exhibit-P8(a) PHOTOCOPY OF THE RECEIPT BEARING REFERENCE NO.30603 DATED 2-9-2022.
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