Citation : 2022 Latest Caselaw 12208 Ker
Judgement Date : 22 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
WA NO. 1927 OF 2022
AGAINST THE JUDGMENT DATED 16.06.2022 IN WP(C) 20446/2020 OF THIS COURT
APPELLANT/RESPONDENT NO.5:
KERALA STATE CO-OPERATIVE BANK,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COBANK TOWERS, PALAYAM, THIRUVANANTHAPURAM-695033.
BY ADV. SRI. P.C.SASIDHARAN
RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 3:
1. RAVINDRAN P, S/O.KRISHNAN, CLERK/CASHIER, KANNUR DISTRICT
COOPERATIVE BANK, PUTHANVEEDU, KALLIAD POST, KANNUR 670593.
2. JIJOY A.P, S/O.K.M.RAJAN, CLERK/CASHIER, KANNUR DISTRICT COOPERATIVE
BANK, PANOOR, BINESH BHAVAN, PATHAYAKUNNU, KANNUR-670692.
3. RAJESH P.V, S/O. M.C.PADMANABHAN NAMBIAR, CLERK/CASHIER, KANNUR
DISTRICT CO-OPERATIVE BANK,PAPPINISSERI PADINHARE VEETTIL,
VADAKKANCHERY, MUYYAM, THALIPARAMBA, KANNUR-670141.
4. SUBHASHINI, W/O.RAMESHAN M., CLERK/CASHIER, KANNUR DISTRICT
COOPERATIVE BANK, SIVATHEERTHAM, MUTHIYANGA, PANOOR, KANNUR-670692.
5. SILNA K, D/O. K.V.BALAN, CLERK/CASHIER, KANNUR DISTRICT COOPERATIVE
BANK, CHALOTH HOUSE, KANNUR-670001.
6. PREETHA C.M, D/O.KUNHIKANNAN NAIR, CLERK/CASHIER, KANNUR DISTRICT
CO-OPERATIVE BANK, CHITTAPURATH HOUSE, PERINGOM, PAYYANUR,
KANNUR-670307.
7. AMRITA N, D/O. K.N.NARAYANAN, CLERK/CASHIER, KANNUR DISTRICT
COOPERATIVE BANK, NANDANAM, NARATH, KAMBIL, KANNUR - 670601.
8. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
COOPERATION, THIRUVANANTHAPURAM - 695001.
9. REGISTRAR OF CO-OPERATIVE SOCIETIES JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THIRUVANANTHAPURAM - 695014.
10. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KANNUR-670001.
BY ADV.SRI. P.K.RAVISANKAR FOR R1 TO R7
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment in W.P.(C) No.
20446 of 2020 dated 16.06.2022, pending the writ appeal.
This Writ Appeal again coming on for orders on 22.12.2022, upon
perusing the appeal memorandum the court's order dated 20.12.2022, the
court on the same day passed the following.
A.K.JAYASANKARAN NAMBIAR
&
MOHAMMED NIAS C.P., JJ
............................................................
C.M.Application No.1 of 2022 in W.A.1927 of 2022
and
W.A.1927 of 2022
..........................................
Dated this the 22nd day of December, 2022
ORDER
A.K.Jayasankaran Nambiar, J.
C.M.Application No.1 of 2022
Delay condoned.
W.A.1927 of 2022
Admit. Issue notice to respondents 1 to 7. GP takes notice
for respondents 8 to 10.
Post on 7.2.2023.
Sd/-
A.K.JAYASANKARAN NAMBIAR, JUDGE
Sd/-
MOHAMMED NIAS C.P., JUDGE
Mrcs
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