Saji T Jacob vs State Of Kerala
2022 Latest Caselaw 12176 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                        WP(C) NO. 40026 OF 2022
PETITIONER:

          SAJI T JACOB
          AGED 54 YEARS
          S/O JACOB AGED 54 YEARS, THANIKUNNEL HOUSE, SOUTH
          MARADY P O, MUVATTUPUZHA, PIN-686673.
          BY ADV ALEXANDER JOSEPH


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT
          OF HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
          695001.
    2     THE STATION HOUSE OFFICER/INSPECTOR OF POLICE,
          MUVATUPUZHA POLICE STATION, MUVATUPUZHA, PIN-686661
          [email protected]
    3     THE DISTRICT POLICE CHIEF,
          ERNAKULAM (RURAL) ALUVA, ERNAKULAM, PIN- 683101
          [email protected]
    4     THE STATE CO-OPERATIVE ELECTION COMMISSION,
          CO-BANK TOWERS, VIKAS BHAVAN THIRUVANANTHAPURAM, PIN-
          695033.
    5     THE RETURNING OFFICER / THE INSPECTOR OF CO-OPERATIVE
          SOCIETIES
          OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
          SOCIETIES, (GENERAL) MUVATTUPUZHA - 686681.
    6     THE ELECTORAL OFFICER / THE ASSISTANT REGISTRAR OF CO-
          OPERATIVE SOCIETIES, (GENERAL),
          KOTHAMANGALAM ERNAKULAM DISTRICT PIN- 686691.
    7     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          KAKKANAD, ERNAKULAM PIN-682030.
    8     THE ASSISTANT REGISTRAR OF CO=OPERATIVE
          SOCIETIES(GENERAL),
          MUVATTUPUZHA PIN-686681.
    9     THE ADMINISTRATOR,
          THE MUVATTUPUZHA PRIMARY CO- OPERATIVE AGRICULTURE AND
          RURAL DEVELOPMENT BANK LTD- NO. 4389, MUVATTUPUZHA PIN-
          686681.
    10    THE MUVATTUPUZHA PRIMARY CO-OPERATIVE AGRICULTURE AND
          RURAL DEVELOPMENT BANK LTD- NO. 4389,
          REPRESENTED BY ITS SECRETARY, MUVATTUPUZHA PIN-686681.
 W.P.(C)No.40026 OF 2022

                                 2

    11      K.P RAMACHANDRAN
            MEENAMKOTAYIL HOUSE, MUVATTUPUZHA P.O, MUVATTUPUZHA
            PIN- 686661.
            BY ADV RESHMA E.

            BY SRI.T.K.SHAJAHAN-SR.GP
            BY C.M.NAZAR, SC



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.40026 OF 2022

                                 3




                            JUDGMENT

Dated this the 22nd day of December, 2022

It is submitted by the learned counsel for

the petitioner that the election had been conducted

without incident on 17.12.2022.

In the above view of the matter, nothing

survives for consideration in the writ petition. The

writ petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/22/12 W.P.(C)No.40026 OF 2022

APPENDIX PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ELECTION NOTIFICATION DATED 20/10/2022 OF RESPONDENT. Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 29/10/2021 IN WPC NO 15366/2021 OF THIS HON'BLE COURT. Exhibit P3 TRUE COPY OF THE IDENTITY CARD OF A MEMBER. Exhibit P4 TRUE COPY OF THE CIRCULAR DTED 20.11.2013 OF THE STATE POLICE CHIEF.

Exhibit P5 TRUE COPY OF THE COMPLAINT DATED 08/12/2022 TO THE 2ND RESPONDENTS.

SSK //TRUE COPY// PA TO JUDGE