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Dr.Mohammed Shafi vs State Of Kerala
2022 Latest Caselaw 11948 Ker

Citation : 2022 Latest Caselaw 11948 Ker
Judgement Date : 21 December, 2022

Kerala High Court
Dr.Mohammed Shafi vs State Of Kerala on 21 December, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA, 1944
                       WP(C) NO. 11473 OF 2012
PETITIONERS:

    1     DR.MOHAMMED SHAFI K.S.,
          S/O.K.K.SHAMSUDHEEN, ROSSARS VILLA, CHEMMANTHUR P.O
          PUNALUR, KOLLAM, PHYSICIAN, POYYANIL HOSPITAL, PUNALUR
    2     K.K.SHAMSUDHEEN
          ROSSARS VILLA, CHEMMANTHUR P.O., PUNALUR, KOLLAM
    3     REHNA K.S
          ROSSARS VILLA, CHEMMANTHUR P.O., PUNALUR, KOLLAM
    4     SHAMLA
          ROSSARS VILLA, CHEMMANTHUR P.O., PUNALUR, KOLLAM
          BY ADVS.
          SRI.P.MARTIN JOSE
          SRI.P.PRIJITH
          SRI.S.SREEKUMAR SR.
          SRI.S.VAIDYANATHAN


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY (HOME DEPT)
          GOVT.SECRETARIAT, TRIVANDRUM
    2     DR.ASHA VAHAB
          NISHAS, TC 20/1546 SHASTHRI NAGAR WEST, KARAMANA P.O
          TRIVANDRUM - 695 002
          BY ADVS.
          SRI.KRISHNA PRASAD. S - R2
          SRI.K.A.VINOD ANTONY
          SRI.RENJITH T.R., SENIOR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11473 OF 2012

                                2




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
             W.P.(C).No. 11473 of 2012
      ----------------------------------------------
     Dated this the 21st day of December, 2022


                     JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioners seeks

permission to withdraw the writ petition. Permission is

granted.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

                                        P.V.KUNHIKRISHNAN
DM                                            JUDGE
 

 
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