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Sajeena F vs The Racpc-Ii, State Bank Of India
2022 Latest Caselaw 11414 Ker

Citation : 2022 Latest Caselaw 11414 Ker
Judgement Date : 2 December, 2022

Kerala High Court
Sajeena F vs The Racpc-Ii, State Bank Of India on 2 December, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
                     WP(C) NO. 38806 OF 2022
PETITIONER:

            SAJEENA F
            AGED 45 YEARS
            W/O MUHAMMED SATHEEK,
            BUILDING NO VMC XIII / I2BA,
            ZIONA MAHAL, NEAR MANNANIA ARABIC COLLEGE JN,
            MUTTAPPALAM P.O, CHIRAYINKEEZHU,
            THIRUVANANTHAPURAM, PIN - 695014

            BY ADV A.B.MOHANAKUMAR


RESPONDENTS:

    1       THE RACPC-II, STATE BANK OF INDIA
            PALAYAM, THIRUVANANTHAPURAM PIN - 695033
            REP. BY AUTHORISED OFFICER/CHIEF MANAGER.

    2       STATE BANK OF INDIA
            CHENTHITTA BRANCH,
            THIRUVANARITHAPURAM
            REPRESENTED BY ITS CHIEF MANAGER, PIN - 695001

OTHER PRESENT:

            ADV. P GOPAL (SC)



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   02.12.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P. (C) No. 38806 OF 2022         2




                         JUDGMENT

Dated this the 2nd day of December, 2022

When this matter is taken up for consideration today, learned

counsel appearing for the petitioner seeks permission to withdraw

the Writ Petition.

Accordingly, the Writ Petition will stand dismissed as

withdrawn.

Sd/-

GOPINATH P.

JUDGE mtk

APPENDIX OF WP(C) 38806/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LETTER DATED 02/09/2021 ISSUED BY SBI UPON THE PETITIONER

Exhibit P2 TRUE COPY OF THE LETTER DATED 27/12/2021 ISSUED BY THE PETITIONER UPON SBI SEEKING SETTLEMENT OF HER LOAN

 
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