Chellamma W/O.Bhaskaran vs The United India Insurance Co.Ltd
2022 Latest Caselaw 11402 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
                      WP(C) NO. 23878 OF 2012




PETITIONER:

            CHELLAMMA W/O.BHASKARAN
            AGED 70 YEARS
            THEVARKATTU VEEDU, CMC 30, CHERTHALA,
            ALLEPPEY DISTRICT
            BY ADV SRI.T.B.SARASAN

RESPONDENT:

            THE UNITED INDIA INSURANCE CO.LTD
            REPRESENTED BYITS BRANCH MANAGER,
            ALLEPPEY-688001
            BY ADV SRI.P.K.MANOJKUMAR


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   02.12.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.23878/2012
                                      2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.23878 of 2012
             ----------------------------------------------
         Dated this the 02nd day of December, 2022


                               JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                                P.V.KUNHIKRISHNAN
JV                                                     JUDGE