Siju K Bhanu vs State Of Kerala
2022 Latest Caselaw 11400 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
   FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
                        WP(C) NO. 38993 OF 2022
PETITIONER/S:

          SIJU K BHANU
          AGED 46 YEARS
          S/O K. BHANU, AGED HOUSE NO. 39 A, ERSWARA VILASOM
          ROAD, KOCHAR ROAD, JAGATHY, THIRUVANANTHAPURAM,
          PIN - 695014

          BY ADVS.
          V.G.ARUN (K/795/2004)
          V.JAYA RAGI
          R.HARIKRISHNAN (KAMBISSERIL)
          NEERAJ NARAYAN



RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN, PIN - 695001

    2     MAINTENANCE TRIBUNAL
          REVENUE DIVISIONAL OFFICER AND SUB DIVISIONAL
          MAGISTRATE), OFFICE OF THE REVENUE DIVISIONAL OFFICER,
          CIVIL STATION, KUDAPPANAKUNNU, THIRUVANANTHAPURAM PIN
          CODE, PIN - 695043

    3     KAMEELA
          G.S.K BHAVAN, MAJAVILAKAM, NEYYATTINKARA,
          THIRUVANANTHAPURAM , PIN - 695503

          JIMMY GEORGE, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38993 OF 2022
                               2

                           JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition with a liberty to file afresh.

Accordingly, this writ petition is dismissed as withdrawn

with the aforementioned liberty.

Sd/-

sab                                        AMIT RAWAL

                                              JUDGE
 WP(C) NO. 38993 OF 2022

APPENDIX OF WP(C) 38993/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE CT SCAN REPORT DATED 29.08.2022 ISSUED BY S.K HOSPITAL, THIRUVANANTHAPURAM

Exhibit P2 THE TRUE COPY OF THE ORDER BEARING NO.

J1/9756/2022 DATED 19.11.2022 PASSED BY THE MAINTENANCE TRIBUNAL, REVENUE DIVISIONAL OFFICER AND SUB DIVISIONAL MAGISTRATE)

Exhibit P2 (a) THE TRUE TRANSLATED COPY OF THE ORDER BEARING NO. J1/9756/2022 DATED 19.11.2022 ISSUED BY THE MAINTENANCE TRIBUNAL, REVENUE DIVISIONAL OFFICER AND SUB DIVISIONAL MAGISTRATE)