Ajith.B vs Vishnuraj .P. Ias
2022 Latest Caselaw 11395 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
                  CON.CASE(C) NO.600 OF 2022
     JUDGMENT IN WP(C) 22586/2021 OF HIGH COURT OF KERALA
                        DATED 15.11.2021
                      -------------------
PETITIONER/PETITIONER :-

          AJITH.B., AGED 51 YEARS
          S/O. M.R.BHASKARAN, MIDHILA, MANJUMMEL P.O.,
          ERNAKULAM DISTRICT, PIN-683 501.

          BY ADVS.
          AVANEESH KOYIKKARA
          NEENA BASIL



RESPONDENT/4TH RESPONDENT :-

          VISHNURAJ.P. IAS
          REVENUE DIVISIONAL OFFICER, FORT KOCHI,
          REVENUE DIVISIONAL OFFICE, K B JACOB ROAD,
          FORT KOCHI, KOCHI HEAD POST, ERNAKULAM-682 001.

         SRI.M.H.HANILKUMAR, SPL.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.12.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.600 OF 2022

                                    -: 2 :-


                                 JUDGMENT

Dated this the 2nd day of December, 2022

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied

with and orders have been passed on 11.12.2021.

2. I notice that the order was dated 11.12.2021 and the

Contempt of Court Case was filed on 18.3.2022. The learned

counsel for the petitioner submits that a copy of the order was

received by the petitioner only when it was produced before this

Court. I notice that a copy of the order is also seen marked to the

petitioner.

In any view of the matter, the Contempt of Court Case is

closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/5.12.2022 CON.CASE(C) NO.600 OF 2022

APPENDIX OF CON.CASE(C) 600/2022

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN WPC NO.22586/2021 DATED 15.11.2021.

Annexure A2 A COPY OF THE LETTER DATED 27.11.20221 FORWARDING THE JUDGMENT TO THE RESPONDENT HEREIN.

Annexure A2(a) A COPY OF THE POSTAL ACKNOWLEDGMENT CARD OF ANNEXURE-A2.