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T.Hymavathy vs The Manager And Others
2022 Latest Caselaw 11377 Ker

Citation : 2022 Latest Caselaw 11377 Ker
Judgement Date : 2 December, 2022

Kerala High Court
T.Hymavathy vs The Manager And Others on 2 December, 2022
                               PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA,
                                1944
                     WP(C) NO. 8174 OF 2011
PETITIONER/S:

            T.HYMAVATHY
            PINARAYE, PO PINARAYE.
            BY ADVS.
            SRI.P.RAVINDRAN (SR.)
            SMT.APARNA RAJAN


RESPONDENT/S:

    1       THE MANAGER AND OTHERS
            KELALUR PO, MAMBRA 670 741.
    2       DISTRICT EDUCATIONAL OFFICER
            THALASSERY 679 532.
    3       ASSISTANT EDUCATIONAL OFFICER
            THALASSERY 679 532.
            BY ADV SRI.C.K.SREEJITH


OTHER PRESENT:

            GP.SRI K.M FAISAL


     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   02.12.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                         -2-
W.P.(C). No. 8174 of 2011



                              P.V.KUNHIKRISHNAN, J.
                               ======================================================

                                 W.P.(C) No. 8174 of 2011
                            =============================================================

                  Dated this the 2nd day of December, 2022

                                            JUDGMENT

The counsel for the petitioner submitted that in the light of

the judgment in WP(C) No.10022 of 2013 which was filed by the

petitioner, this writ petition is not necessary.

In the light of the above submission, this writ petition is

closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

 
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