Ashna vs The Authorised Officer
2022 Latest Caselaw 11262 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
                        OP (DRT) NO. 329 OF 2021
 AGAINST THE ORDER/JUDGMENTOA 380/2020 OF DEBT RECOVERY TRIBUNAL,
                               ERNAKULAM
PETITIONER/2ND RESPONDENT:

          ASHNA
          AGED 32 YEARS
          LATE GIREESH BABU, RESIDING AT KEERTHANAM, PUTHUSERI
          MADAM, DHANUVACHAPURAM, NEYYATTINKARA,
          THIRUVANANTHAPURAM-695 503.
          BY ADVS.
          K.VENUGOPALAN NAIR
          SREELAL G.S.
          Sadchith P Kurup
          C.P.ANIL RAJ(K/872/2007)


RESPONDENT/APPLICANT:

    1     THE AUTHORISED OFFICER
          STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH,
          LMS COMPOUND, OPP MUSEUM WEST GATE, VIKAS BHAVAN
          P.O.THIRUVANANTHAPURAM-695 033.
    2     SHYAM KUMAR,
          DEEPU NIVAS, SRA132, PALAKKADAVU P.O.NEYYATTINKARA,
          THIRUVANANTHAPURAM-695 121.
OTHER PRESENT:


          SC,SRI.JITHESH MENON


     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 02.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO. 329 OF 2021
                                    2

                  BECHU KURIAN THOMAS, J.
              ========================
                   O.P.(DRT) No. 329 of 2021
              ========================
            Dated this the 2nd day of December, 2022



                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this original petition.

Permission granted. Accordingly, this original petition is

dismissed as withdrawn.

BECHU KURIAN THOMAS JUDGE AJM/2/11/22 OP (DRT) NO. 329 OF 2021

APPENDIX OF OP (DRT) 329/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF OA NO 380/2020 FILED BY RESPONDENTS BEFORE DRT-2, ERNAKULAM (WITHOUT ANNEXURES) Exhibit P2 TRUE COPY OF THE OP NO 2843/2018, DIVORCE PETITION FILED BY THE 2ND DEFENDANT BEFORE HONOURABLE FAMILY COURT, THIRUVANANTHAPURAM Exhibit P3 TRUE COPY OF THE OP NO 494/20, DECLARATION PETITION FILED BY THE PETITIONER, BEFORE HONOURABLE FAMILY COURT, THIRUVANANTHAPURAM Exhibit P4 TRUE COPY OF THE STATEMENT OF ACCOUNT FROM 23.9.2014 TO 24.11.2021 Exhibit P5 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER IN OA NO 380/2020 Exhibit P6 TRUE COPY OF THE MAINTAINABILITY PETITION FILED BY THE PETITIONER WIDE IA NO 455/21 IN OA NO 380/20 Exhibit P7 TRUE COPY OF THE STAY PETITION FILED BY THE PETITIONER OA NO 380/20 ON 15.12.2021 BEFORE DRT (WITHOUT ANNEXURES) Exhibit P8 TRUE COPY OF THE SALE NOTICE DATED 18.11.2021 ISSUED BY THE 1ST RESPONDENT

//TRUE COPY//

PA TO JUDGE