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Sandhya Devi Amma G vs State Of Kerala
2022 Latest Caselaw 9950 Ker

Citation : 2022 Latest Caselaw 9950 Ker
Judgement Date : 31 August, 2022

Kerala High Court
Sandhya Devi Amma G vs State Of Kerala on 31 August, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

         WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944

                         WP(C) NO. 14267 OF 2021
PETITIONER/S:

             SANDHYA DEVI AMMA G.
             AGED 44 YEARS
             W/O.BIJU P.R., MUSIC TEACHER, CHEMPAKASSERY H.S.S.,
             BHOOTHAKULAM, KOLLAM, RESIDING AT AMRITHA LEKSHMI,
             MANAKKARA, SASTHAMCOTTAH P.O, KOLLAM - 690 521.

             BY ADV B.MOHANLAL

RESPONDENT/S:

     1       STATE OF KERALA
             REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
             GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
             THIRUVANANTHAPURAM - 695001.

     2       THE DIRECTOR OF GENERAL EDUCATION,
             GOVERNMENT OF KERALA, JAGATHY P.O.,
             THIRUVANANTHAPURAM - 695 014.

     3       THE DEPUTY DIRECTOR OF EDUCATION
             THEVALLY P.O., KOLLAM - 691 009.

     4       THE DISTRICT EDUCATIONAL OFFICER
             COLLECTORATE, CUTCHERRY P.O., KOLLAM- 691 013.

     5       THE JOINT MANAGER
             CHEMPAKASSERY H.S.S., BHOOTHAKULAM P.O.,
             PARAVUR, KOLLAM - 691 302.

     6       ENNU DACKLY A.M.
             AGED 33 YEARS,
             D/O ANANDAN K, TEACHER EDUCATOR (ENGLISH),
             CHEMPAKASSERY TEACHERS TRAINING INSTITUTE,
             BOOTHAKULAM P.O.,KOLLAM - 691 302,
             RESIDING AT ' NIRMALYAM', EDEKKIDAM P.O.,
             EZHUKONE, KOLLAM - 691 505.

     7       RESMI R.I.
             AGED 35 YEARS,
             W/O MANOJ R.S., TEACHER EDUCATOR,
             CHEMPAKASSERY TEACHERS TRAINING INSTITUTE,
             BOOTHAKULAM P.O., KOLLAM 691302,
 WP(C) NO. 14267 OF 2021         2


            RESDIDING AT PANAYANAKATTU VEEDU,
            CHENIKUNNU, KILIMANOOR P.O, THIRUVANANTHAPURAM.

     8      GADHA R. NATH G.
            TEACHER EDUCATOR, CHEMBAKASSERY TEACHERS TRAINING
            INSTITUTE, BOOTHAKULAM P.O., KOLLAM - 691 302, RESIDING AT
            ARUN NIVAS, NETTAYAM P.O., AMBALAMKUNNU, KOLLAM 691537.
            BY ADVS.


            S.P.ARAVINDAKSHAN PILLAY
            K.JAJU BABU (SR.)
            K.P.SATHEESAN (SR.)
            ELVIN PETER P.J.
            N.SANTHA
            V.VARGHESE
            PETER JOSE CHRISTO
            S.A.ANAND
            K.N.REMYA
            L.ANNAPOORNA
            M.U.VIJAYALAKSHMI
            BRIJESH MOHAN
            K.R.GANESH
            P.MOHANDAS




            SMT.NISHA BOSE, SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION         ON
31.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14267 OF 2021                3




                                     JUDGMENT

When this writ petition was taken up, Sri.B.Mohan Lal, the learned

counsel appearing for the petitioner submitted that the petitioner be

permitted to withdraw the writ petition with liberty to move afresh at a

later stage, if so advised.

Reserving such right, the writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE sru

 
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