Baiju P.George vs Deputy Superintendent Of Police
2022 Latest Caselaw 9946 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
                          WP(C) NO. 188 OF 2022
PETITIONERS:

     1        BAIJU P.GEORGE
              AGED 49 YEARS
              S/O. GEORGE, PAREKKADAN HOUSE, PARIYARAM, KONNAKUZHY,
              POTTA P.O., CHALAKUDY TALUK, THRISSUR DISTRICT, KERALA
              STATE, PINCODE-680722.

     2        MANI K.N.,
              AGED 57 YEARS
              S/O. NARAYANAN, KAYIKKODAN HOUSE, KOODAPUZHA, CHALAKUDI
              P.O., CHALAKUDI TALUK, THRISSUR DISTRICT, PIN CODE-
              680307.

              BY ADVS.
              VISHAK.K.JOHNSON
              N.P.RUKSANA
              S.NITHIN (ANCHAL)



RESPONDENTS:

     1        DEPUTY SUPERINTENDENT OF POLICE
              CHALAKKUDY, THRISSUR DISTRICT, PIN CODE-680037.

     2        STATION HOUSE OFFICER,
              CHALAKUDY POLICE STATION, CHALAKUDY, THRISSUR DISTRICT,
              PIN CODE-680307.

     3        AUTO RICKSHAW WORKERS UNION (CITU),
              REP. BY ITS SECRETARY, ROBY M.L., AGED 50 YEARS, S/O.
              LONAPPAN, MELEPURAM HOUSE, POTTA P.O., CHALAKUDY,
              PINCODE-680722.

     4        SUNNY,
              AGED 60 YEARS
              S/O. KURIAPPAN, NAYATHODAN HOUSE, ANNALLOOR P.O.,
              CHALAKUDY, THRISSUR DISTRICT, PIN CODE-680001.
 WP(C) NO.188 OF 2022                2



      5      RANJITH,
             AGED 44 YEARS
             S/O. JOY, VALAPPY HOUSE, CHALAKUDY P.O., THRISSUR
             DISTRICT, PIN CODE-680307.

      6      LINSON
             AGED 56 YEARS
             S/O. KUNJUVAREED, CHITTILAPPILLY HOUSE, ELINJIPRA P.O.,
             CHALAKUDY, THRISSUR DISTRICT, PINCODE-680721.



             T.K.SHAJAHAN-SR.GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.188 OF 2022                    3




                                   JUDGMENT

Dated this the 31st day of August, 2022

Heard the learned counsel for the petitioners, the learned

Government Pleader.

2. Though notice was taken out to respondents 3 to 6 and

was duly served, there is no appearance for the said respondents.

In the above view of the matter, the Station House Officer

shall look into Ext.P5 complaint raised by the petitioners and take

appropriate steps to grant protection to the petitioners, in the

light of Exts.P3 and P4 judgments.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE ska

APPENDIX OF WP(C) 188/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE CERTIFICATE OF REGISTRATION AND PERMIT TO THE 1ST PETITIONER.

Exhibit P2 A TRUE COPY OF THE CERTIFICATE OF REGISTRATION AND PERMIT TO THE 2ND PETITIONER.

Exhibit P3 A TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT IN WPC NO.26736 OF 2016 DATED 30.8.2016.

Exhibit P4 A TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT IN WPC NO.677 OF 2021 DATED 18.1.2021.

Exhibit P5 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONERS TO THE 2ND RESPONDENT DATED 13.9.2021.