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Ravikumar vs The Special Tahsildar(Land ...
2022 Latest Caselaw 9945 Ker

Citation : 2022 Latest Caselaw 9945 Ker
Judgement Date : 31 August, 2022

Kerala High Court
Ravikumar vs The Special Tahsildar(Land ... on 31 August, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
                       WP(C) NO. 28270 OF 2022
PETITIONER:

          RAVIKUMAR
          AGED 55 YEARS
          S/O. PADMANABHAN NAIR & PADMASUNDARI AMMA,
          MULLATH (PADMANIVAS), TACHAMPARA POST,
          PALAKKAD DISTRICT PIN: 678 593

          BY ADV R.SREEHARI


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR(LAND REFORMS)
          OFFICE OF THE SPL TAHSILDAR (LR), MINI CIVIL STATION,
          OTTAPALAM 679 104

    2     VILLAGE OFFICER,
          KARAKURISSI VILLAGE, KARAKURISSI POST,
          MANNARKKAD TALUK, PALAKKAD DISTRICT 678 595



          SRI. BIMAL K. NATH, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28270 OF 2022
                                      2




                               T.R.RAVI, J.
                     ----------------------------------------
                      WP(C) No.28270 of 2022
                   -------------------------------------------
              Dated this the 31st day of August, 2022

                            JUDGMENT

The prayer made in the writ petition is for an early disposal

of S.M.No.1344/2018 pending before the 1st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st

respondent to take up S.M.No.1344/2018 and dispose of the

same within six months from the date of receipt of a copy of this

judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 28270 OF 2022

APPENDIX OF WP(C) 28270/2022

PETITIONER 'SEXHIBITS

Exhibit P1 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 13-05-2022 ISSUED BY THE SECOND RESPONDENT

Exhibit P2 TRUE COPY OF THE RECEIPT DATED 25-05-2018 ISSUED BY THE IST RESPONDENT

Exhibit P3 TRUE COPY OF JUDGMENT IN WP (C) NO.

28398/2017 AND CONNECTED CASES DATED 14-03-2018 OF THIS COURT COURT

Exhibit P4 TRUE COPY OF JUDGMENT IN WP (C) NO.

22470/2022 DATED 11-07-2022 OF TH3

IS COURT.




RESPONDENTS'S EXHIBITS     :   NIL


                //TRUE COPY//                 PA TO JUDGE
 

 
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