Kerala High Court
Gladis vs Union Of India on 31 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 5556 OF 2022
PETITIONERS:
1 GLADIS
AGED 51 YEARS
D/O THANKAM, SEETHA BHAVAN-TC 42/1367(3), KUNNIL VEEDU,
ASHA NAGAR, VALLAKADAVU.P.O, THIRUVANANTHAPURAM.
2 GILDA MARY,
D/O MUTHAMMA, T.C.47/264, PALLIVILAKOM, PURAYIDAM,
POONTHURA, POONTHURA.P.O, THIRUVANANTHAPURAM.
3 SANTHI,
D/O.SURYAKUMARI, TC 42/779, SHANTHI NIVAS, MUTTATHARA,
VALLAKADAVU.P.O, THIRUVANANTHAPURAM.
4 LAILA BHAVAN,
D/O RAHMA BEEVI, TC 45/586(2), AZAD NAGAR, BEEMAPALLY
EAST, POONTHURA.P.O, THIRUVANANTHAPURAM.
5 MANJU,
D/O.SANTHAKUMARI, ASOKVILLA, TC 43/1197, VADUVATH,
MANACAUS.P.O, THIRUVANANTHAPURAM.
6 SUDHAKUMARI.V.T,
D/O.THANKAMANY, TC 75/1377, J.S.BHAVAN, ALIKADU,
POONTHURA.P.O, AMBALATHARA, THIRUVANANTHAPURAM.
7 SREEDEVI.K.G,
D/O KOMALAKUMARI, TC 78/2035, ACHU NIVAS, MUTTATHARA,
VALLAKADAVU.P.O, THIRUVANANTHAPURAM.
8 BINU.C.R,
D/O.CHINTHAMANI, TC 46/564, MANIKKAVILAKOM, POONTHURA,
THIRUVANANTHAPURAM.
9 PRAJEESHA,
D/O CHANDRIKA, GOVINDAM, VENGARA, THIRUVALLOM,
THIRUVANANTHAPURAM.
10 ALPHOSA.B,
D/O METTY, BM NILATYAM, KUZHIVILAKOM, VALIYATHURA,
VALLAKADAVU.P.O, THIRUVANANTHAPURAM.
11 KAVITHA.T,
D/O.THANKAMMA, TC 42/790, REVATHY BHAVAN, PS NAGAR,
VALLAKADAVU, THIRUVANANTHAPURAM
12 MINIMAL.S,
D/O.USHA ,REVATHY BHAVAN, LAL BHAVAN, KANNANKODU,
VELLAR, KOVALAM, THIRUVANANTHAPURAM.
13 RAMSIMOL.A,
D/O SHAHUBANATH, TC 46/1064, MILK COLONY ROAD,
BEEMAPALLY, POONTHURA.P.O, THIRUVANANTHAPURAM.
WP(C) NO. 5556 OF 2022
2
14 SANDYA RANI,
D/O SAROJAM, AMBADI, KAITHAVILLA, VELLAR,
KOVALAM.P.O, THIRUVANANTHAPURAM.
15 REENA.L,
D/O GRACY, REENA HOUSE, TC 44/994,PUTHUVALPURAYIDOM,
KUZHIVILAKOM, VALIYATHURA, VALLAKADAVU.P.O,
THIRUVANANTHAPURAM.
16 SELVI.V,
D/O JOSEPHINE ,TC 69/1972, NEW COLONY,POONTHURA,
THIRUVANANTHAPURAM.
17 PRAVEENA.R,
D/O.RADHA SHIVA BHAVANAM, SHANTHIPURAM, PAPPANCHANI,
THIRUVALLOM, THIRUVANANTHAPURAM.
18 BABY,
D/O.SARASAMMA, TC 67/1186, KALLADIMUKKATHU VEEDU,
KONCHIRAVILA, MANACAUD.P.O, THIRUVANANTHAPURAM.
19 SELIN,
D/O.SUSAMMA, TC 69/1916, NEW COLONY, POONTHURA.P.O,
THIRUVANANTHAPURAM.
20 SHEEBA.B.V,
D/O.VASANTHA, TC 48/234, WE ONE NAGAR, AMBALATHARA,
POONTHURA.P.O, THIRUVANANTHAPURAM.
BY ADVS.
V.G.ARUN (K/795/2004)
NEERAJ NARAYAN
V.JAYA RAGI
R.HARIKRISHNAN (KAMBISSERIL)
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
INDIA, MINISTRY OF WOMEN AND CHILD DEVELOPMENT,
SHASTHRI BHAVAN, NEW DELHI-110001.
2 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
SOCIAL WELFARE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR,
DIRECTORATE OF SOCIAL JUSTICE, VIKAS BHAVAN,
THIRUVANANTHAPURAM-695001.
4 THE DISTRICT SOCIAL WELFARE OFFICER,
POOJAPPURA, THIRUVANANTHAPURAM-695001.
5 THIRUVANANTHAPURAM CORPORATION
REPRESENTED THROUGH ITS SECRETARY,
THIRUVANANTHAPURAM.P.O, THIRUVANANTHAPURAM-695001.
WP(C) NO. 5556 OF 2022
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6 THE SECRETARY,
THIRUVANANTHAPURAM CORPORATION, THIRUVANANTHAPURAM.P.O,
THIRUVANANTHAPURAM-695001.
7 THE CHILD DEVELOPMENT PROJECT OFFICER
ICDS PROJECT URBAN-I, VALLAKKADAVU,
THIRUVANANTHAPURAM-695008.
8 THE CHILD DEVELOPMENT PROJECT OFFICER
ICDS PROJECT URBAN-II, THIRUVANANTHAPURAM-695001.
BY ADVS.
S.BIJU
N.NANDAKUMARA MENON (SR.)
SRI.P.K.MANOJKUMAR,SC,TVPM CORPORATION
SUNIL KURIAKOSE-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 5556 OF 2022
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JUDGMENT
Dated this the 31st day of August, 2022
This writ petition is filed seeking directions to the 5th respondent
to publish the rank list/selection list prepared for the selection to the
post of Anganwadi workers and helpers within the Thiruvananthapuram
Corporation.
2. It is submitted by the learned standing counsel appearing for the
Corporation as well as the learned Government Pleader, on instructions,
that the list has been prepared and duly published on 26.08.2022 by the
5th respondent.
3. The said submission is recorded. Appointments shall be made in
accordance with the Government Orders, taking note of the list
published on 26.08.2022 as well.
This writ petition is ordered accordingly.
Sd/-
ANU SIVARAMAN
JUDGE
NP
WP(C) NO. 5556 OF 2022
APPENDIX OF WP(C) 5556/2022
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE LIST OF CANDIDATE
PARTICIPATED IN THE INTERVIEW CONDUCTED
SELECTION COMMITTEE APOINTED BY THE 5TH
RESPONDENT MUNCIPAL CORPORATION FOR THE
AGANWADIS FUNCATIONING UNDER THE SUPERVISION
OF THE 7TH RESPONDENT.
Exhibit P2 A TRUE COPY OF THE REPRESENTATION DATED NIL
FILED BY THE PETITIONERS ALONG WITH OTHER
CANDIDATES SHORTLISTED FOR THE INTERVIEW
BEFORE THE 7TH RESPONDENT
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED NIL
FILED BY THE PETITIONERS ALONG WITH OTHER
CANDIDATES SHORTLISTED FOR THE INTERVIEW
BEFORE THE 4TH RESPONDENT
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED NIL
FILED BY THE PETITIONERS ALONG WITH OTHER
CANDIDATES SHORTLISTED FOR THE INTERVIEW
BEFORE THE 3RD RESPONDENT
Exhibit P5 A TRUE COPY OF THE LETTER DATED 06.12.2021
BEARING NO.ICDS/UI/1145/2021 ISSUED BY THE
7TH RESPONDENT TO THE 13TH PETITIONER.
RESPONDENTS' EXHIBITS:NIL
