Citation : 2022 Latest Caselaw 9838 Ker
Judgement Date : 31 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 1634 OF 2022
PETITIONER:
THE PRINCIPAL,
KANNUR MEDICAL COLLEGE,
ANJARAKANDY,P.O, KANNUR,, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 SUMAYYA NAZRIN SHAMEED,
AGED 21 YEARS
D/O SHAMEED N.H, NATHEKKAD HOUSE, YUVAKALATHARANG ROAD,
ELAMAKKARA.P.O, KOCHI., PIN - 682026
2 2. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM - 695 014,
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
VARUN C.VIJAY
THULASI K. RAJ
SMT.MARY BENJAMIN-SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).5255/2022, 5353/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 5255 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O., KANNUR , PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 JOSH JOHN
AGED 60 YEARS
FATHER'S NAME NOT KNOWN TO THE PETITIONER
THARAPPIL HOUSE,
MONIPPALLY POST, KOTTAYAM
, PIN - 686363
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
3 ADDL R3 SAM JOSH
AGED 24 YEARS, S/O JOSH JOHN,
THARAPPIL, MONIPPALLY, KOTTAYAM-686 636.
(IMPLEADED AS PER ORDER DATED 31.08.2022 IN
I.A.NO.1/2022)
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
3
BY ADVS.
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
KALEESWARAM RAJ
SHILPA SOMAN
THULASI K. RAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 5353 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O., KANNUR
PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 ANUSREE. S
D/O SAJEEVAN.V.K, AGED 24 YEARS,
SREEPADMAM, MAMBA.P.O, KANNUR- PIN - 670611
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
3 ADDL. SAJEEVAN V.K.
AGED 54 YEARS, S/OKUNHAPPA NAIR.P,
SREEPADMAM, MAMBA.P.O, KANNUR-670611
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
5
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 6362 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE, ANJARAKANDY P.O KANNUR, PIN -
670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 AYISHA THASRIF.E
AGED 24 YEARS
D/O MUHAMMED SHERIF
EDOTH HOUSE,
KOTTOOR, P.O MOOLAD,
NADUVANNUR(VIA),
KOZHIKODE,
PIN - 673614
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
AGED 53 YEARS
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
VARUN C.VIJAY
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
7
THULASI K. RAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 7117 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 A. AJITHKUMAR
AGED 58 YEARS
S/O ANANTHAKRISHNAN,
KUMAR ILLAM, KEEZHETHOTTAM,
KURUMKUTTY, PARASALA.P.O
THIRUVANANTHAPURAM
, PIN - 695502
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
SHILPA SOMAN
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
9
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 7668 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE, ANJARAKANDY P.O KANNUR, PIN -
670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 MUHAMMED KARUMADAKAYIL
AGED 55 YEARS
S/O ABDULLA, ,
KANJIRAMUKKU.P.O, PONNANI,
MALAPURAM , PIN - 679584
2 THE ADMISSION SUPERVISORY COMMITTEE, FOR PROFESSIONAL
COLLEGES IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
VARUN C.VIJAY
THULASI K. RAJ
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
11
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 11652 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 A. MURALIDHARAN
AGED 66 YEARS
S/O A.A. NAMBIAR,
RESIDING AT MYNAKAM,
A.A NAMBIAR PURAM, VATAKARA,
KOZHIKODE DISTRICT, PIN - 673101
2 2.THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
13
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 11660 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 RAJ KIRAN
AGED 24 YEARS
S/O. SUDHEER RAJ.P.P,
LAKSHMI NIVAS, POST PERAMBRA,
KOZHIKODE, PIN - 673525
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
15
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 12349 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR , PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 MANJOOR. P.M
AGED 24 YEARS
S/O HASSAN HAJI,
RESIDING AT VALIYIL HOUSE,
DEVATHIYAL, THENHHIPALAM.P.O,
MALAPURAM , PIN - 673636
2 2. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPA ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN.
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
SHILPA SOMAN
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
17
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 12495 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O,KANNUR
PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 ABDUL AZEEZ.E.K
AGED 53 YEARS
S/O KUNHAHAMMAD,
RESIDING AT E.K. HOUSE,
E K PADI, KUNNAMANGALAM WEST P.O,
ABDUL RAHMAN NAGAR, MALAPPURAM
PIN - 676305
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM- PIN - 695014
REPRESENTED BY THE CHAIRMAN,
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
SHILPA SOMAN
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
19
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 12503 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 ABDHURAHIMAN.U
AGED 62 YEARS
S/O ALI HAJI,
RESIDING AT UROTHODY HOUSE,
CHERUKULAMBA .P.O VATTALUR,
KURUVA VILLAGE, PERINTHALMANNA
TALUK, MALAPURAM-, PIN - 676507
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM-PIN - 695014
REPRESENTED BY THE CHAIRMAN
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
SHILPA SOMAN
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
21
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 12515 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 K.V. KRISHNAN
AGED 57 YEARS
S/O NARAYANAN,
RESIDING AT KORAPARMBA.P.O,
EDAYANNUR,KANNUR TALUK,
KANNUR, PIN - 670595
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM - 695 014,
REPRESENTED BY THE CHAIRMAN
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
SHILPA SOMAN
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
23
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 13301 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 MUHAMMED YOUSEF. K.K
AGED 56 YEARS
S/O KUNHU MUHAMMED,
KARIYATU PARAMBIL HOUSE,
AYYANKULAM.P.O, KOTTAYI,
PALAKAD, PIN - 678572
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
SHILPA SOMAN
THULASI K. RAJ
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
25
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 13317 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O.,
KANNUR, PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 MUHAMMED.K
AGED 50 YEARS
S/O. MOIDHEEN KUTTY,
KUNNATH HOUSE,
KUTTIPALA, VATTAMKULAM.P.O,
EDAPPAL, MALAPURAM
PIN - 670578
2 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COLLEGES IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM -PIN - 695014
REPRESENTED BY THE CHAIRMAN
3 ADDL R3 K.B.SALAM
AGED 52 YEARS, S/O K.M.BABA,
11/434 G INS DRONACHARYA ROAD,
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
27
FORT KOCHI-682 004
(IMPLEADED AS PER ORDER DATED 31.08.2022 IN
I.A.NO.1/2022)
BY ADVS.
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
KALEESWARAM RAJ
VARUN C.VIJAY
THULASI K. RAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 21460 OF 2022
PETITIONER:
THE PRINCIPAL
KANNUR MEDICAL COLLEGE,
ANJARAKANDY, P.O,
KANNUR , PIN - 670612
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
RESPONDENTS:
1 MOHAMMED.E.P
AGED 24 YEARS
S/O PAREED.E.M,
ELAVAKKADU HOUSE, THRIKKAKARA.P.O,
ERANAKULAM, PIN - 682021
2 THE ADMISSION SUPERVISORY COMMITTEE, FOR PROFESSIONAL
COLLEGES IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM-PIN - 695014
REPRESENTED BY THE CHAIRMAN
BY ADVS.
KALEESWARAM RAJ
SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
FOR PROF. COLLEGES
THULASI K. RAJ
SHILPA SOMAN
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
29
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.08.2022, ALONG WITH WP(C).1634/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
30
JUDGMENT
When these matters were called today, the
learned counsel on either side were ad idem
that the issues in these cases have been
answered by this Court in the judgment in
WP(C)No.18471/2022 and connected matters.
2. In the afore circumstances, I am,
certain, that these cases also require to be
disposed of on the same lines as the
aforementioned cases.
3. As already found by this Court in the
judgment in WP(C)No.18471/2022 and connected
cases, it is incontestable that the Admission &
Fee Regulatory Committee (AFRC) under Act 15/A
has acted well within its jurisdiction and in
the manner it was expected to do under the
orders/directions of the Hon'ble Supreme Court;
and therefore, that the proceedings impugned in [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
these cases are irreproachable and must obtain
the imprimatur of this Court.
Axiomatically, I dismiss all these writ
petitions and confirm the orders of the AFRC
impugned therein.
All consequences resultant to this will
follow without any further delay.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 5255/2022
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN MA NO. 2354/18 IN SLP (C) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 7.6.2018 FILED BY THE 1ST PETITIONER
Exhibit P5 TRUE COPY OF THE STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT DATED 14.1.2019
Exhibit P7 TRUE COPY OF THE PETITION 14.1.2019 FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2NDRESPONDENT COMMITTEE DATED 15.1.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit.P10 TRUE COPY OF THE NOTICE DATED 4. 10.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT, DEPOSITION, AND DOCUMENTS
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P) 55/18/HO/TVPM/MBBS/KMC DATED 4.12.2021
Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WPC [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
NO.14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENT'S EXHIBITS:
Exhibit R3(a) TRUE COPY OF THE BANK STATEMENT OF MS.CLARAMMA SIMON THOMAS SHOWING WITHDRAWAL OF RS.30 LAKHS.
Exhibit R3(b) TRUE COPY OF THE BANK STATEMENT OF MS.CLARAMMA SIMON THOMAS SHOWING WITHDRAWAL OF RS.12.03 LAKHS.
Exhibit R3(c) TRUE COPY OF THE BANK STATEMENT OF MR.JOSH JOHN AND MARIA E SIMON SHOWING WITHDRAWAL OF RS.11 LAKHS.
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 5353/2022
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN MA NO. 2354/18 IN SLP (C) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 18.7.2018 FILED BY THE 1STS RESPONDENT
Exhibit P5 TRUE COPY OF THE STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT DATED 20.10.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 20.10.2018
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT DATED 1.1.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit.P10 TRUE COPY OF THE NOTICE DATED 17.11.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE AFFIDAVIT, DEPOSITIONS AND DOCUMENTS
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P) 91/18/HO/TVPM/MBBS/KMC DATED 10.12.2021
Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WPC NO. [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS:
Exhibit R1 A TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.29,697/- + RS.26,262/- + RS.52787/- + RS.25,780/- + 30,579/- + RS.15,838/- + RS.29,697/- + 32,203/- + RS.38,597 + 50,247/-
Exhibit R1 B TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS 49,725/-
Exhibit R1 C TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.38,406/-
Exhibit R1 D TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.45,312/- + RS.30,874/- + RS.45,225
Exhibit R1 E TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS 51,734/-
Exhibit R1 F TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS 42,736/-
Exhibit R1 G TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.59,101/-
Exhibit R1 H TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.20,000/-
Exhibit R1 I TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.41,097/- + RS.52,974/-
Exhibit R1 J TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.30,526/-
Exhibit R1 K TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
RS.1,52,132/-
Exhibit R1 L TRUE COPY OF THE BANK STATEMENTS OF THE 3RD RESPONDENT SHOWING WITHDRAWAL OF RS.10 LAKHS
Exhibit R1M TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.53,191/- + 50, 250/- + RS.52,744/-
Exhibit R1 N TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.50,946/-
Exhibit R1 O TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.42,542/-
Exhibit R1 P TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.23,345/-
Exhibit R1 Q TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.51,965 + RS.45,225/-
Exhibit R1 R TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.51,194/-
Exhibit R1 S TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.61,722/- + RS.45,800/- + RS.26,004/- + RS.26,293/- + RS.31,722/- + RS.30,906/- + RS,51,208/- + RS.38,597/-
Exhibit R1 T TRUE COPY OF THE BANK STATEMENT OF JEEJA.P SHOWING WITHDRAWAL OF RS.5,00,000/- AS LOAN
Exhibit R1 U TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.38,597/-
Exhibit R1 V TRUE COPY OF THE BANK STATEMENT OF 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.55,125/-
Exhibit R1 W TRUE COPY OF THE BANK STATEMENT OF 1ST [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
RESPONDENT SHOWING WITHDRAWAL OF RS.55,139/-
Exhibit R1 X TRUE COPY OF THE BANK STATEMENT OF NISHA.V.K.
Exhibit R1 Y TRUE COPY OF THE BANK STATEMENT OF MRS.RESHMA.V.K.
Exhibit R1 Z TRUE COPY OF THE BANK STATEMENT OF MR.JAYAPRAKASH.K [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 6362/2022
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN MA NO. 2354/18 IN SLP (C) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 20.07.2018
Exhibit P5 TRUE COPY OF THE STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT DATED 03.12.2018 OF THE MOTHER OF THE 1ST RESPONDENT
Exhibit P7 TRUE COPY OF THE PETITION DATED 03.12.2018 FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 03.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit.P10 TRUE COPY OF THE OF THE NOTICE DATED.17.11.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT AND DEPOSITION OF THE MOTHER OF THE 1ST RESPONDENT
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD.15.12.2021 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 7117/2022
PETITIONER'S EXHIBITS
Exhibit.P1 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit.P2 TRUE COPY OF THE ORDER OF THE SUPREME COURT IN MA NO. 2354/18 IN SLP (C) NO. 23225/2018 DATED 4.10.2018
Exhibit.P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit.P4 TRUE COPY OF THE COMPLAINT DATED 08.06.2018 BEFORE THE 2ND RESPONDENT
Exhibit.P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit.P6 TRUE COPY OF THE AFFIDAVIT DATED 2.12.2018 OF THE 1ST RESPONDENT
Exhibit P7 TRUE COPY OF THE PETITION DATED 2.12.2018 FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 13.12.2018
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DATED.4.10.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT AND DEPOSITION OF THE 1ST RESPONDENT,
Exhibit1 P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 56/18/HO/TVPM/MBBS/KMC DTD.17.12.2021 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit.p13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE MALAYALAM TRANSLATION OF THE SALE DEED NO.202/2017 DATED 27.01.2017 OF THE JOINT SUB REGISTRAR -II, MARTHANDAM. [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 7668/2022
PETITIONER'S EXHIBITS
Exhibit.P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
ExhibitP2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit.P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit.P4 TRUE COPY OF THE EMAIL COMPLAINT DATED 26.07.2018
Exhibit.P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit.P6 TRUE COPY OF THE AFFIDAVIT DATED 08.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 08.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DATED 21.12.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT AND DEPOSITION OF THE 1ST RESPONDENT
Exhibit1 P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD.20.01.2022 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit.p13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT DATED 01/12/2018 SHOWING WITHDRAWAL OF RS.3 LAKHS.
Exhibit R1(b) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT DATED 03/12/2018 SHOWING WITHDRAWAL OF RS.4 LAKHS.
Exhibit R1(c) TRUE COPY OF THE BANK STATEMENT OF MS.SAKKEENA SHOWING WITHDRAWAL OF RS.2.50 LAKHS + RS.0.65 LAKHS.
Exhibit R1(d) TRUE COPY OF THE BANK STATEMENT OF MS.RIZWANA SHOWING WITHDRAWAL OF RS.2 LAKHS.
Exhibit R1(e) TRUE COPY OF THE BANK STATEMENT OF MR.MOHAMMED DATED 09/04/2022 FAISAL SHOWING WITHDRAWAL OF RS.5.50 LAKHS + RS.1.50 LAKHS + RS.7.30 LAKHS + RS.3.60 LAKHS.
Exhibit R1(f) TRUE COPY OF THE BANK STATEMENT OF MR.KUNHAHAMMED K., DATED 17/03/2021 SHOWING WITHDRAWAL OF RS.5 LAKHS.
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 11652/2022
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 21.07.2018 OF THE 1ST RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE 1ST RESPONDENT DATED 01.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 01.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 01.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P 10 TRUE COPY OF NOTICE DATED.21.12.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P 11 TRUE COPY OF THE PROOF AFFIDAVIT AND DEPOSITION OF THE 1ST RESPONDENT
Exhibit P 12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD.02.02.2022 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS:
Exhibit R1 A TRUE COPY OF THE BANK STATEMENT OF MR.A.MURALIDHARAN SHOWING WITHDRAWAL OF RS.2 LAKHS.
Exhibit R1 B TRUE COPY OF THE BANK STATEMENT OF MR.A.MURALIDHARAN SHOWING WITHDRAWAL OF RS.8 LAKHS.
Exhibit R1 C TRUE COPY OF THE BANK STATEMENT OF MR.A.MURALIDHARAN SHOWING WITHDRAWAL OF RS.9 LAKHS.
Exhibit R1 D TRUE COPY OF THE BANK STATEMENT OF MR.A.MURALIDHARAN SHOWING WITHDRAWAL OF RS.5 LAKHS.
Exhibit R1 E TRUE COPY OF THE BANK STATEMENT OF MRS.GEETHA SHOWING WITHDRAWAL OF RS.2 LAKHS.
Exhibit R1 F TRUE COPY OF THE BANK STATEMENT NO.MR.HARIPRASAD & MRS.SAVITHRI HARIPRASAD SHOWING WIDHDRAWAL OF RS.3 LAKHS
Exhibit R1 G TRUE COPY OF THE BANK STATEMENT NO.MR.HARIPRASAD & MRS.SAVITHRI HARIPRASAD SHOWING WIDHDRAWAL OF RS.6 LAKHS
Exhibit R1 H TRUE COPY OF THE BANK STATEMENT NO.MR.HARIPRASAD SHOWING WIDHDRAWAL OF RS.4 LAKHS [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 11660/2022
PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP (C) NO.23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 .TRUE COPY OF THE COMPLAINT OF THE 1ST RESPONDENT DATED 5.2.2022
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE FATHER OF THE 1ST RESPONDENT DATED 03.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 03.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit9 P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DATED.08.12.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE FATHER OF THE 1ST RESPONDENT RESPONDENT DATED 12.7.21
Exhibit P11 (a) TRUE COPY OF THE DEPOSITION OF THE 1ST [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
RESPONDENT'S FATHER DATED 12.1.22
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD.02.02.2022
Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.3.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS:
Exhibit R1 A TRUE COPY OF THE BANK STATEMENT OF MR.SUDEER RAJ.P.P AND SOOSY K SHOWING WITHDRAWAL OF RS.2,99,100/-
Exhibit R1 B TRUE COPY OF THE BANK STATEMENT OF SOOSY K SHOWING WITHDRAWAL OF RS.2,22,536/-
Exhibit R1 C TRUE COPY OF THE BANK STATEMENT OF MR.CHANDRAN.P.K SHOWING WITHDRAWAL OF RS.17 LAKH.
Exhibit R1 D TRUE COPY OF THE BANK STATEMENT OF MR.ABDUL ASEES SHOWING WITHDRAWAL OF RS.10 LAKHS.
Exhibit R1 E TRUE COPY OF THE BANK STATEMENT OF SOOSY K SHOWING WITHDRAWAL OF RS.3,11,959/-. [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 12349/2022
PETITIONER'S EXHIBITS
Exhibit1 P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 (a) TRUE COPY OF THE EMAIL WITH COMPLAINT DATED 13.08.2018 BEFORE THE 2ND RESPONDENT
Exhibit P4 (b) TRUE COPY OF THE COMPLAINT OF THE 1ST RESPONDENT'S FATHER BEFORE THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE 1ST RESPONDENT'S FATHER DATED 26.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 26.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DTD.21.12.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit1 p11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE FATHER OF THE 1ST RESPONDENT DATED 23.12.2021 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit p11 (a) TRUE COPY OF THE DEPOSITION OF 1ST RESPONDENT DATED 13.1.2022
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 56/18/HO/TVPM/MBBS/KMC DTD.02.02.2022 ISSUED BY THE 2ND RESPONDENT
Exhibit P13 TRUE COPY OF THE JUDGMENT IN WPC 16375/2019 DATED 12.6.2020 OF THIS HON'BLE COURT
Exhibit P14 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE BANK STATEMENT OF MR BEERAN KUTTY P.M SHOWING WITHDRAWAL OF RS. 10 LAKHS.
Exhibit R1(b) TRUE COPY OF THE BANK STATEMENT OF MR.
SAKKEER HUSSAIN P.M SHOWING WITHDRAWAL OF RS. 5,18,679/- RS. 1,50,500/- + RS. 50,000/-.
Exhibit R1(c) TRUE COPY OF THE BANK STATEMENT OF MR. ABDUL RAZAK SHOWING WITHDRAWAL OF RS. 6 LAKHS.
Exhibit R1(d) TRUE COPY OF THE BANK STATEMENT OF MR. POCKER KUTTY P.M AND MS.OR PATHUKUTTY SHOWING WITHDRAWAL OF RS. 2 LAKHS + RS. 3 LAKHS.
Exhibit R1(e) TRUE COPY OF THE BANK STATEMENT OF MR.POCKER KUTTY P.M SHOWING WITHDRAWAL OF RS.10 LAKHS [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 12495/2022
PETITIONER'S EXHIBITS
Exhibit1 P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 30.08.2018 BEFORE THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
ExhibitP6 TRUE COPY OF THE AFFIDAVIT OF THE 1ST RESPONDENT'S FATHER DATED 03.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 03.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit9 P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DTD.13.1.2022 ISSUED BY THE 2ND RESPONDENT
Exhibit p11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE 2ND RESPONDENT'S FATHER
Exhibit P11 (a) TRUE COPY OF THE DEPOSITION OF THE 1ST RESPONDENT DATED 19.1.22 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit P 12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DATED 02.02.2022
Exhibit P 13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS6 LAKHS +RS4 LAKHS + RS.3.60 LAKHS +RS.1.50 LAKHS +RS. 1.50 LAKHS +0.75 LAKHS.
Exhibit R1(b) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT'S WIFE SHAHINA A SHOWING WITHDRAWAL OF RS.99,000/.
Exhibit R1(c) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.0.50 LAKHS + RS. 0.60 LAKHS + RS. 1.50 LAKHS.
Exhibit R1(d) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.1 LAKHS +RS.1 LAKHS + RS. 1.1. LAKHS.
Exhibit R1(e) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS. 0.50 LAKHS + RS. 0.80 LAKHS + RS. 0.60 LAKHS + 0.50 LAKHS.
Exhibit R1(f) TRUE COPY OF THE BANK STATEMENT OF 1ST RESPONDENT'S WIFE SHWOING WITHDRAWAL OF RS.3 LAKHS.
Exhibit R1(g) TRUE COPY OF THE BANK STATEMENT OF THW 1ST RESPONDENT'S WIFE SHOWING WITHDRAWAL OF RS.2 LAKHS.
Exhibit R1(h) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.5.50 LAKHS + RS. 0.53 LAKHS.
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 12503/2022
PETITIONER'S EXHIBITS
Exhibit1 P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT INMA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF SUPREME COURT JUDGEMENT IN CIVIL APPEAL NO.596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 3.08.2018 BEFOE THE 2ND RESPONDENT
Exhibit p5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit p6 TRUE COPY OF THE AFFIDAVIT DATED 23.10.2018
Exhibit p7 TRUE COPY OF THE PETITION DATED 23.10.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit9 P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DTD.4.01.2022 ISSUED BY THE 2ND RESPONDENT
Exhibit1 P11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE 1ST RESPONDENT DATED 6.1.2022
Exhibit 11 (a) TRUE COPY OF THE DEPOSITION OF THE 1ST RESPONDENT DATED 25.1.22 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit P 12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD 01.02.2022
Exhibit P 13 TRUE COPY OF THE INTERIM ORDER IN WPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE BANK STATEMENT OF MR.ABDU RAHIMAN SHOWING WITHDRAWAL OF RS.2.29 LAKHS.
Exhibit R1(b) TRUE COPY OF THE BANK STATEMENT OF MR.ABDU RAHIMAN SHOWING WITHDRAWAL OF RS.2.425 LAKHS.
Exhibit R1(c) TRUE COPY OF THE BANK STATEMENT OF MR.ABDU RAHIMAN SHOWING WITHDRAWAL OF RS.13.30 LAKHS.
Exhibit R1(d) TRUE COPY OF THE BANK STATEMENT OF MR.ABDU RAHIMAN SHOWING WITHDRAWAL OF RS.6 LAKHS.
Exhibit R1(e) TRUE COPY OF THE BANK STATEMENT OF MR.ABDU RAHIMAN SHOWING WITHDRAWAL OF RS.13 LAKHS. [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 12515/2022
PETITIONER'S EXHIBITS
Exhibit1 P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 18.07.2018 BEFORE THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE 1ST RESPONDENT DATED 20.10.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 20.10.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 03.01.2019
Exhibit9 P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P 10 TRUE COPY OF NOTICE DTD.21.12.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE 1ST RESPONDENT DATED 23.7.21
Exhibit P11 (a) TRUE COPY OF THE DEPOSITION OF THE 1ST [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
RESPONDENT DATED 14.1.22
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD 04.02.2022 ISSUED BY THE 2ND RESPONDENT
Exhibit P 13 TRUE COPY OF THE INTERIM ORDER INWPC NO.
14970/2021 DATED 4.8.2021 OF THIS HON'BLE COURT
RESPONDENTS' EXHIBITS
Exhibit R1 a TRUE COPY OF THE LOAN STATEMENT OF DHANESH K.V. ISSUE DBY SERVICE CO-OPERATIVE BANK LTD., PATTANNUR BRANCH.
Exhibit R1b TRUE COPY OF THE LOAN STATEMENT OF PULLAPADIKKAL SAJI ISSUED BY SERVICE CO- OPERATIVE BANK LTD
Exhibit R1 c TRUE COPY OF LOAN STATEMENT OF VIJESH KAKKOTH ISSUED BY SERVICE CO-OPERATIVE BANK LTD. PATTANUR BRANCH.
Exhibit R1 d TRUE COPY OF THE LOAN STATEMENT OF VIJESH KAKKOTH ISSUED BY SERVICE CO-OPERATIVE BANK LTD, PATTANNUR BRANCH.
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 13301/2022
PETITIONER'S EXHIBITS
Exhibit1 P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE EMAIL COMPLAINT DATED 13.08.2018 BEFORE THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE 1ST RESPONDENT DATED 12.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 12.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DTD.28.12.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P 11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE 1ST RESPONDENT DATED 18.1.2022
Exhibit P11 (a) TRUE COPY F THE DEPOSITION OF THE 1ST [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
RESPONDENT DATED 29.1.22
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DATED 08.02.2022 ISSUED BY THE 2ND RESPONDENT
RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.2 LAKHS +RS.11 LAKHS.
Exhibit R1(b) TRUE COPY OF THE AGREEMENT FOR SALE BETWEEN THE 1ST RESPONDENT AND ABDUL SATTAR BASIR AHMED KHAN.
Exhibit R1(c) TRUE COPY OF THE BANK STATEMENT OF ABDUL BASHEER V.M.SHOWING WITHDRAWAL OF RS.5.8.LAKHS.
Exhibit R1(D) TRUE COPY OF THE BANK STATEMENT OF ISMAIL KUTTYALI KALATHIPADATH SHOWING WITHDRAWAL OF RS.2 LAKHS [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 13317/2022
PETITIONER'S EXHIBITS
Exhibit1 P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 29.07.2018 BEFORE THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE 1ST RESPONDENT DATED 08.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 08.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.1.2019
Exhibit9 P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DTD.13.01.2022 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF AFFIDAVIT OF THE 1ST RESPONDENT DATED 6.9.2021
Exhibit P11(a) TRUE COPY OF THE DEPOSITION OF THE 1ST [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
RESPONDENT DATED 20.1.22
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DTD 10.02.2022
RESPONDENTS' EXHIBITS
Exhibit R3(A) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT SHOWING WITHDRAWAL OF RS.1.5 LAKHS + RS. 2 LAKHS + RS. 1.2 LAKHS + RS. 2 LAKHS + RS. 2 LAKHS.
Exhibit R3(B) TRUE COPY OF THE BANK STATEMENT OF MADHAVAN SURESH SHOWING WITHDRAWAL RS. 3.35 LAKHS + RS. 2 LAKHS + RS. 2 LAKHS + RS. 3 LAKHS + RS. 5 LAKHS.
Exhibit R3(C) TRUE COPY OF THE BANK STATEMENT OF NAZIR THEYYACHEM SHOWING WITHDRAWAL OF RS. 2 LAKHS + RS. 2.7 LAKHS.
Exhibit R3(D) TRUE COPY OF THE BANK STATEMENT OF HAMZA KUNNATH SHOWING WITHDRAWAL OF RS. 08 LAKHS + RS. 5 LAKHS + RS. 5 LAKHS.
[WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 21460/2022
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 19 .07.2018 BEFORE THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT OF THE FATHER OF THE 1ST RESPONDENT DATED 18.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 18.12.2018 IS FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 14.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE DTD.23.02.2022 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE AFFIDAVIT DATED 28.2.2022
Exhibit P 11 (a) TRUE COPY OF THE DEPOSITION OF THE 1ST RESPONDENT [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 91/18/HO/TVPM/MBBS/KMC DATED 19.03.2022 OF THE 2ND RESPONDENT
RESPONDENTS' EXHIBITS
Exhibit R1(A) TRUE COPY OF THE BANK STATEMENT OF THE 1ST RESPONDENT'S FATHER SHOWING WITHDRAWAL OF RS.17 LAKHS PLUS RS.13 LAKHS [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
APPENDIX OF WP(C) 1634/2022
PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN SLP (C) NO. 23225/2018 DATED 29.08.18
Exhibit P2 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN MA NO. 2354/18 IN SLP ( C ) NO. 23225/2018 DATED 4.10.2018
Exhibit P3 TRUE COPY OF THE SUPREME COURT JUDGMENT IN CIVIL APPEAL NO. 596/2021 AND CONNECTED CASES DATED 18.2.2021
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 27.06.2018 FILED BY THE PETITIONER
Exhibit P5 TRUE COPY OF STATEMENT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P6 TRUE COPY OF THE AFFIDAVIT DATED 23.12.2018
Exhibit P7 TRUE COPY OF THE PETITION DATED 23.12.2018 FILED BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE MINUTES OF 2ND RESPONDENT COMMITTEE DATED 01.01.2019
Exhibit P9 TRUE COPY OF THE JUDGMENT IN WPC. 26995/19 DATED 22.11.2019 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF NOTICE NO.ASC(P)75/18/HO/TVPM/MBBS/KMC DTD.21.10.2021 ISSUED BY THE 2ND RESPONDENT
Exhibit P11 TRUE COPY OF THE PROOF FFIDAVIT, DEPOSITION, AND DOCUMENTS DATED 30.10.2021 [WP(C) Nos.1634/2022, 5255/2022, 5353/2022, 6362/2022, 7117/2022, 7668/2022,
11652/2022, 11660/2022, 12349/2022, 12495/2022, 12503/2022, 12515/2022,
13301/2022, 13317/2022, 21460/2022]
Exhibit P12 TRUE COPY OF THE ORDER NO. ASC (P)/ 75/18/HO/TVPM/MBBS/KMC DATED 8.11.2021 OF THE 2ND RESPONDENT
//TRUE COPY//
P.A. TO JUDGE
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