Feroke Boards Ltd vs Represented By Revenue Secretary
2022 Latest Caselaw 9795 Ker

W.P(C).27716/22                       1




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE GOPINATH P.
          FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
                          WP(C) NO. 27716 OF 2022
PETITIONER/S:

              FEROKE BOARDS LTD
              REPRESENTED BY ITS DIRECTOR BASHEER MUSALIAR AKATH
              KARAD
              MALAPPURAM, PIN - 673632
              BY ADVS.
              K.P.ABDUL AZEES
              AKHIL SURESH
              T.ARCHANA


RESPONDENT/S:

      1       REPRESENTED BY REVENUE SECRETARY
              NORTH BLOCK
              NEW DELHI, PIN - 110001
      2       CENTRAL BOARD OF DIRECT TAXES REPRESENTED BY
              CHAIRPERSON
              NORTH BLOCK
              NEW DELHI, PIN - 110002
      3       ASSISTANT COMMISSIONER
              INCOME TAX DEPARTMENT
              WARD NO 1 & TPS
              TIRUR, PIN - 680581
      4       ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF
              INCOME TAX
              NATIONAL FACELESS ASSESSMENT CENTRE
              CANNAUGHT CIRCUS
              NEW DELHI, PIN - 110001
OTHER PRESENT:

              0
              ADV. JOSE JOSEPH (SC)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).27716/22                            2




                                  JUDGMENT

The learned counsel appearing for the petitioner seeks permission to

withdraw the writ petition with liberty to file a fresh petition. Permission

granted. The writ petition is dismissed as withdrawn, reserving the right of the

petitioner to approach this Court again.

Sd/-

GOPINATH P.

JUDGE okb/ //True copy// P.S. to Judge