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Alex Peter vs State Bank Of India
2022 Latest Caselaw 9793 Ker

Citation : 2022 Latest Caselaw 9793 Ker
Judgement Date : 26 August, 2022

Kerala High Court
Alex Peter vs State Bank Of India on 26 August, 2022
WP(C) NO. 17320 OF 2022            1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
                           WP(C) NO. 17320 OF 2022
PETITIONER/S:

               ALEX PETER
               AGED 59 YEARS
               S/O. P. K. PETER, PROPRIETOR VARSHA JEWELLERY
               PLACKIYIL HOUSE, IRUMPANAM P. O., THRIPUNITHURA,
               ERNAKULAM, PIN - 682 039.

               BY ADVS.
               S.S.ARAVIND
               G.SREEKUMAR (CHELUR)



RESPONDENT/S:

               STATE BANK OF INDIA
               ASSET RECOVERY MANAGEMENT BRANCH, R. S. BUILDING, M.
               G. ROAD, ERNAKULAM, PIN - 682011, REPRESENTED BY CHIEF
               MANAGER.

               BY ADV M.JITHESH MENON




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17320 OF 2022              2




                          P.V.KUNHIKRISHNAN, J
                    --------------------------------------------
                        W.P.(C.) No. 17320 of 2022
                       --------------------------------------
                 Dated this the 26th day of August, 2022


                                 JUDGMENT

The counsel for the petitioner submitted that he is not

pressing the writ petition.

Therefore, this writ petition is dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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