Mary Alexander vs A.P.Abraham
2022 Latest Caselaw 9662 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
             THE HONOURABLE MR.JUSTICE C.S.DIAS
  THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
                    OP(C) NO. 507 OF 2021
 AGAINST THE ORDER DATED 14.01.2021 IN I.A.NO.6/2021 IN OS
              10/2016 OF SUB COURT, CHENGANNUR
PETITIONER/PLAINTIFF:

         MARY ALEXANDER,
         AGED 66 YEARS
         I.B. REGAL AVALON,
         FRIENDS LANE, CHEMPUMUKKU,
         KAKKANADU WEST P.O., KOCHI 682 030

         BY ADVS.   GEORGE CHERIAN (SR.)
                    SMT.K.S.SANTHI
                    SMT.LATHA SUSAN CHERIAN
                    SRI.GEORGE A.CHERIAN


RESPONDENTS/PETITIONER & DEFENDANTS 2 TO 14:

    1    A.P.ABRAHAM,
         (POWER OF ATTORNEY HOLDER OF D19 AND D20),
         S/O.A.O.PHILIP(LATE),
         AGED 78 YEARS, ARIYANNOORKUZHIYIL VEETIL,
         THONAYKKADU P.O., PULIYOOR VILLAGE.

    2    MRIAMMA J.EPPEN
         ADDINGTON AVE WILLOWDALE,
         ONT, M2 N2K9, CANADA.

    3    RAVI MATHEW THOMAS
         PANDIYALACKAL HOUSE,
         THEKKEKKARA EASTE, NARANAMUZHY, RANNI,
         PERUNADU.

    4    JOHN P.THOMAS
         PANDIYALACKAL HOUSE,
         THEKKEKKARA EASTE, NARANAMUZHY,
         RANNI, PERUNADU.

    5    JESSY MERY JOHN
         PANDIYALACKAL HOUSE,
         THEKKEKKARA EASTE, NARANAMUZHY,
         RANNI, PERUNADU.
 O.P.(C)No.507/2021

                                -:2:-




      6       RACHEL VARKY JOY,
              STAR GARDENS, JAWAHAR NAGAR,
              COCHIN 19

      7       RAJAN SAMUEL MATHEW S.
              PULIMOOTTIL HOUSE, NEAR NAIR'S HOSPITAL,
              ASRAMAM P.O., KOLLAM.

      8       HIS GRACE YOHANAN MAR DENITHEIOS
              METROPOLITAN,
              DELHI DIOCESE, MALANKARA ORTHODOX CHURCH,
              NEW DELHI.

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.507/2021

                                      -:3:-




                     Dated this the 25th day of August,2022

                             JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition may be dismissed as

withdrawn, in the light of the memo dated 08.08.2022.

2. The said memo is recorded.

The original petition is dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

DST/25.08.22 //True copy/

P.A.To Judge