Kerala High Court
Rishitha Ramachadran vs Principal, Sri. Achutha Menon ... on 25 August, 2022
WP(C) NO. 36020 OF 2017 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
WP(C) NO. 36020 OF 2017
PETITIONER/S:
1 RISHITHA RAMACHADRAN
AGED 23 YEARS
D/O RAMACHANDRAN, KATTUKARAN HOUSE,
MANNUTHY P.O., HAPPY NAGAR,
ELANJIKULAM,THRISSUR DISTRICT.
2 BEVATTO ROBINSON
D/O ROBINSON, PUTHAN VEETIL HOUSE,
ANCHERY VILLAGE, ANCHERY P.O.,
THRISSUR DISTRICT-680 006.
3 SACHIN K.S
S/O SUKUMARAN, KIZHAKKEKARA HOUSE,
KUMARANELOOR P.O., WADAKKANCHERY,
THRISSUR DISTRICT-680590.
4 CHRISTO C.V
S/O VINCENT C.K., CHERRAKARAN HOUSE,
NADATHARA PANCHAYAT,NADATHARA VILLAGE,
POLOUKKARA P.O.,ERAVIMANGALAM, THRISSUR-680 751.
5 FRINTO FRANCIS
S/O FRANCIS, PORUTHUR HOUSE,
OLLUR VILLAGE, OLLUR P.O.,PADAVARAD,
THRISSUR DISTRICT-680 306.
6 SANGEETH MANOHARAN
S/O MANOHARAN, CHITTILAPPILLY HOUSE,
KURIACHIRA P.O. OLLUR,THRISSUR DISTRICT-680 006.
7 ABIMANYU RAJAN
S/O RAJAN K.K, KUTTINIKATTIL HOUSE,VALLACHIRA P.O.,
VALLACHIRA VILLAGE, THRISSUR DISTRICT-680 562
8 LINTO JOSEPH
S/O JOSEPH, PALLIKARA HOUSE,MARATHAKKARA P.O.,
MARATHAKKARA VILLAGE, THRISSUR DISTRICT-680 306
9 AKSHAY U.D
S/O DASAN U.P, URALATH HOUSE,MUTTATHADI P.O.,
KALLUR VILLAGE,THRISSUR DISTRICT-680 317.
WP(C) NO. 36020 OF 2017 2
10 KANISHKAR A.K
S/O KANNAN A.K, AROOR HOUSE,NEDUPUZHA P.O.,
KANIMANGALAM VILLAGE,THRISSUR DISTRICT-680 007.
11 AMALDAS V.G
S/O GOPIDAS, WADAKKANCHERY P.O.,
WADAKANCHERY VILLAGE,THRISSUR DISTRICT-680582.
12 JITHIN THAMBY
S/O THAMBY, MEKKATUKULAM HOUSE,
VYLOPPILLY NAGAR PULIKKATHARA,
NELLANKARA P.O.,THRISSUR DISTRICT-680 005.
13 ABHISHEK V.R
S/O RENJITH, VAKKATT HOUSE,
KARUVANOOR P.O., URAKAM VILLAGE,
THRISSUR DISTRICT-680 562.
14 SARATH KUMAR K.S
S/O SARAVANAN K.K, KOCHERIPARAMBIL HOUSE,
CHERPU P.O., CHEVOOR VILLAGE,
THRISSUR DISTRICT.
15 AKSHAY AJAYAN
S/O AJAYAN E.K, ERANEDATH HOUSE,
OLLUR P.O., EDAKKUNNY VILLAGE,
THRISSUR DISTRICT-680 306.
16 RAHUL K.R
S/O RAMACHANDRAN, KURUPPATHATTIL HOUSE,
PANACHERY VILLAGE POOVANCHIRA P.O.,
CHOOLIPADAM, THRISSUR DISTRICT-680 652.
17 SHINTO THOMAS
S/O THOMAS K.J, KALLUKARAN HOUSE,
KALLUR P.O., KALLUR VILLAGE,
PALAKKAPARAMBU, THRISSUR DISTRICT-680 317.
18 ABHIJITH
S/O SOBHANAN, PARAMEL HOUSE,
LALOOR P.O., ARANATTUKARA VILLAGE,
ELUTHURUTH, THRISSUR DISTRICT-680 611
19 ARUN P.R
S/O RAMACHANDRAN, PERAMANGALAM HOUSE,
PALLISERRY P.O., PALAKKAL VILLAGE,
THRISSUR DISTRICT.
20 JOMON K. JOY
S/O JOY K.P, KATHALIKKATTIL HOUSE,
AYYAPANKAVU P.O., MULAYAM VILLAGE AND DESOM,
THRISSUR DISTRICT-680 751.
WP(C) NO. 36020 OF 2017 3
21 SIJIN GEORGE
S/O GEORGE, PUTHENPARAMBIL HOUSE,
PUTHUR, KAINOOR VILLAGE,
THRISSUR DISTRICT-680 014.
22 VIBINDAS K.B
S/O BABU K.K, KOYATH HOUSE,KARUVANOOR P.O,
ETTUMANA,THRISSUR DISTRICT-680 711.
23 SUHISH C.C
S/O CHANDRAN, CHALAPARAMBIL HOUSE,
VIYYUR VILLAGE, CHELOOR P.O.,
THRISSUR DISTRICT-680 008.
24 BINEESH P.N
S/O NARAYANAN P.C., POOLAKKAPARAMBU HOUSE,
MALESAMANGALAM P.O., THIRUVILAMALLA,
THRISSUR DISTRICT- 680 588.
25 SANJAY KRISHNA
S/O RAMACHANDRAN, KURULY HOUSE,PONNUKKARA P.O.,
PUTHUR,THRISSUR DISTRICT-680 306.
BY ADV SRI.C.DHEERAJ RAJAN
RESPONDENT/S:
1 PRINCIPAL, SRI. ACHUTHA MENON GOVERNMENT COLLEGE
KUTTANELLUR P.O., THRISSUR DISTRICT-60014
2 GOVERNMENT OF KERALA
REP. BY ITS DIRECTOR,
COLLEGIATE EDUCATION DEPARTMENT,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
3 UNIVERSITY GRANTS COMMISSION
REP. BY ITS CHAIRMAN,BAHADURSHAH ZAFAR MARG,
NEW DELHI-110002
4 GOVERNMENT OF INDIA
REP. BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
MINISTRY OF HUMAN RESOURCE DEVELOPMENT,
NEW DELHI-110 115
BY ADV S.MANU
BY SRI PREMCHAND R NAIR, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 36020 OF 2017 4
JUDGMENT
When this writ petition was taken up, Sri. C. Dheeraj Rajan, the learned
counsel appearing for the petitioners., submitted that the prayers sought for in
this writ petition have become infructuous.
The above submission is recorded and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
NS
APPENDIX OF WP(C) 36020/2017
PETITIONER(S) EXHIBITS :
EXHIBIT P1 THE TRUE COPY OF THE PROSPECTUS 2014.
EXHIBIT P2 THE TRUE COPY OF CURRICULUM.
EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATIONS.
EXHIBIT P4 THE TRUE COPY OF THE LETTER SUBMITTED BY
THE 1ST RESPONDENT TOT HE 2ND RESPONDENT
DATED 22.04.2017.
RESPONDENT(S) EXHIBITS :
EXHIBIT R3(a) COPY OF THE UGC LETTER NO.1-1/2013 (CC)
DATED 21 NOVEMBER 2013.
EXHIBIT R3(b) COPY OF THE UGC LETTER NO.1-1/2013 (CC)
DATED 8 JANUARY 2014.
EXHIBIT R3(c) COPY OF THE LETTER DATED 16.01.2014
EXHIBIT R3(d) COPY OF THE CERTIFICATE NO.B-1/MISC.2010
DATED 23RD JANUARY 2010
EXHIBIT R3(e) COPY OF THE CIRCULAR DATED 24.06.1999
ISSUED BY THE UNIVERSITY OF CALICUT
EXHIBIT R3(f) COPY OF THE LETTER DO NO.F1-1/2013 (CC)
DATED 24.06.2014
EXHIBIT R3(g) TRUE COPY OF THE LETTER F1-1/2013(CC) DATED
23.02.2015.
EXHIBIT R3(h) TRUE COPY OF THE LETTER F1-1/2013(CC) DATED
13.04.2015.
EXHIBIT R3(i) TRUE COPY OF THE LETTER F1-1/2013(CC) DATED
15.09.2015.
EXHIBIT R3(j) TRUE COPY OF THE LETTER F1-1/2013(CC) DATED
09.09.2016.
EXHIBIT R3(k) COPY OF THE LETTER F.NO.1-54/2013
(CC/NVEQF) DATED 13.08.2014.
