Citation : 2022 Latest Caselaw 9426 Ker
Judgement Date : 17 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 572 OF 2022
AGAINST THE JUDGMENT IN WA 1316/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT:
DR SABINA C.A,AGED 62 YEARS D/O. ABRAHAM, RETIRED ASSOCIATE PROFESSOR OF BOTANY, BCM COLLEGE, KOTTAYAM, RESIDING AT 6C, SKYLINE RIVER VALLEY, COLLECTORATE P.O., KOTTAYAM , PIN - 682002 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DEPUTY DIRECTOR OF COLLEGE EDUCATION, KOTTAYAM, PIN - 686001
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.584/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 584 OF 2022 AGAINST THE JUDGMENT IN WA 1083/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
FYSALA KUTTIPURATH CHALIL D/O. ALAVI MAULAVI KUTTIPURATH CHALIL, AFRAH MANZIL, PULICKAL P.O., ALUNGAL, MALAPPURAM DISTRICT -, PIN - 673637 (RETD. ASSOCIATE PROFESSOR IN ARABIC FROM ANVARUL ISLAM WOMENS ARABIC COLLEGE, MONGAM) BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOZHIKODE - 673001, PIN - 673001 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 600 OF 2022 AGAINST THE JUDGMENT IN WA 1199/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/1ST RESPONDENT:
MARIA GORETTI,AGED 61 YEARS W/O. JOY KURIAN, KIZHAKKETHOTTAM VEEDU, KURISHMMOODU P.O., CHANGANACHERRY, KOTTAYAM DISTRICT , PIN - 686104 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & RESPONDENT 2 & 3:
1 STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695001 3 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM , PIN - 695001 4 THE ZONAL DEPUTY DIRECTOR OF COLLEGIATE EDUCATION DIRECTOR OF COLLEGIATE EDUCATION, RP No. 572 of 2022 & connected cases
KOTTAYAM , PIN - 686001 5 THE PRINCIPAL ASSUMPTION COLLEGE, CHANGANACHERRY, PIN - 686001 6 THE PRINCIPAL ST. DOMINIC'S COLLEGE, PARATHODU P.O., KANJIRAPPALLY , PIN - 686511 BY ADV S.HARIKRISHNAN BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 602 OF 2022 AGAINST THE JUDGMENT IN WA 1410/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR ROSE PHILO K.J ,AGED 61 YEARS W/O. ANDREW MARSHAL, ROSES, SUNSHINE VALLEY, CSEZ P.O., KAKKANADU -, PIN - 682037 (RTD. ASSOCIATE PROFESSOR IN CHEMISTRY, ST. PAUL'S COLLEGE, KALAMASSERY). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,ERNAKULAM, HOSPITAL ROAD, KOCHI , PIN - 682011 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 603 OF 2022 AGAINST THE JUDGMENT IN WA 1600/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/IST RESPONDENT:
SREE USHA N,AGED 62 YEARS W/O. K. SATHISH KUMAR, ASSISTANT PROFESSOR (RETD.), ST. THOMAS COLLEGE, RANNI, RESIDING AT PUTHENPURAYIL HOUSE, PUTHENKAVU P.O., ANGADIKKAL, CHENGANNUR, PATHANAMTHITTA , PIN - 689123 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & 2ND RESPONDENT:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION 6TH FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM , PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VAYASKARAKUNNU, NEAR FIRE STATION, RP No. 572 of 2022 & connected cases
KOTTAYAM , PIN - 686001 4 THE ACCOUNTANT GENERAL ( A & E ) KERALA, OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A&E), AUDIT BHAVAN, M.G. ROAD, THIRUVANANTHAPURAM , PIN - 695001 5 THE PRINCIPAL ST. THOMAS COLLEGE, RANNI, PAZHAVANMGADI P.O., RANNI, PATHANAMTHITTA - , PIN - 689673
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 607 OF 2022 AGAINST THE JUDGMENT IN WA 1255/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/1ST RESPONDENT:
V.I. CHACKO ,AGED 61 YEARS S/O. KOCHUKORAH ITTY, ASSOCIATE PROFESSOR (RTD.), DEPARTMENT OF COMMERCE, ST. THOMAS COLLEGE, RANNI, PATHANAMTHITTA DISTRICT, RESIDING AT MALEL VALIAPARAMBIL, MUNDUPUZHA, RANNI P.O., PATHANAMTHITTA DISTRICT, PIN - 689672 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & 2ND RESPONDENT:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM , PIN - 695001 5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION DIRECTORATE OF COLLEGIATE EDUCATION, KOTTAYAM , PIN - 686601 6 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 7 MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O., KOTTAYAM , REPRESENTED BY ITS REGISTRAR., PIN - 686560 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 616 OF 2022 AGAINST THE JUDGMENT IN WA 1269/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR MARY KUTTY,AGED 61 YEARS W/O. D.E.J. MATHEW, ETTOLIL, VAZHAPPALLY, CHANGANACHERY (RETIRED ASSOCIATE PROFESSOR OF CHEMISTRY FROM ASSUMPTION COLLEGE, CHANGANACHERRY). , PIN - 686101 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION THIRUVANANTHAPURAM, PIN - 695001 RP No. 572 of 2022 & connected cases
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VAYASKARAKUNNU, KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 617 OF 2022 AGAINST THE JUDGMENT IN WA 1094/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
J. GEORGE NEERNAL,AGED 58 YEARS S/O. N.U. ULAHANNAN, NEERANAL HOUSE, KUMARAMANGALAM P.O., THODUPUZHA, IDUKKI - , PIN - 685608 (RETIRED ASSOCIATE PROFESSOR IN ECONOMICS, NIRMALA COLLEGE, MUVATTUPUZHA). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION THIRUVANANTHAPURAM, PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VAYASKARAKUNNU, KOTTAYAM , PIN - 686001 5 STATE OF KERALA RP No. 572 of 2022 & connected cases
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 618 OF 2022 AGAINST THE JUDGMENT IN WA 1201/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR, AMSTRONG SEBASTIAN, AGED 57 YEARS S/O. K.S. SEBASTIAN, 275, KIZHAKKEL, KHANNA NAGAR P.O., KORATTY, CHALAKUDY - , PIN - 680309 (WORKING AS ASSOCIATE PROFESSOR IN ENGLISH, NIRMALA COLLEGE, MUVATTUPUZHA). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
ERNAKULAM HOSPITAL ROAD, KOCHI, PIN - 682011 5 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 619 OF 2022 AGAINST THE JUDGMENT IN WA 1380/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
ABRAHAM K. SAMUEL S/O. E. SAMUEL, AGED 59 YEARS, KOKKAPARAMBIL, PUTHENANGADI, KOTTAYAM - , PIN - 686001 (RETIRED ASSOCIATE PROFESSOR IN MATHEMATICS FROM CMS COLLEGE, KOTTAYAM).
BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 RP No. 572 of 2022 & connected cases
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, VYSAKARA KUNNU, KOTTAYAM , PIN - 686001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 621 OF 2022 AGAINST THE JUDGMENT IN WA 1353/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
SHEELA CHERIYAN. K AGED 61 YEARS W/O. STEPHEN PHILIP ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE, KOTTAYAM, NOW RESIDING AT EDAMPURATHU HOUSE, KARIMKUNNAM P.O.,THODUPUZHA, PIN - 685586 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SEPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM, PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 622 OF 2022 AGAINST THE JUDGMENT IN WA 1090/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR. TUTU. M. JOHN W/O. DR. OOMMEN ZACHARIAH, AGED 59 YEARS, MAMOOTIL HOUSE, FLAT NO. 302, B. TECH, LIVINSHIRE APARTMENTS, THIRUVALLA , PIN - 689101 (RETIRED ASSOCIATE PROFESSOR IN MATHEMATICS, MARTHOMA COLLEGE, THIRUVALLA). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VAYASKARAKUNNU, KOTAYAM, PIN - 686001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 623 OF 2022 AGAINST THE JUDGMENT IN WA 1260/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR ABDUL HAMEED AYAPPALI S/O. BHAVA ALIAS MOIDEENKUTTY A.K., MELETHIL HOUSE, KANMANAM P.O., MALAPPURAM DISTRICT - , PIN - 676551 (RETIRED PRINCIPAL, NUSRATHUL ISLAM ARABIC COLLEGE, KADAVATHUR, KANNUR DISTRICT). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIAE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOZHIKODE, PIN - 673001 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 624 OF 2022 AGAINST THE JUDGMENT IN WA 1087/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/S:
RACHEL GEORGE AGED 60 YEARS, W/O. AJITHKUMAR MANUEL, SANKEERTHANAM, TC 24/2069, PANAVILA JUNCTION, THYCAUD, THIRUVANANTHAPURAM , PIN - 695014 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION GROSS JUNCTION, KADAPAKADA, KOLLAM , PIN - 691001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION GROSS JUNCTION, KADAPAKADA, RP No. 572 of 2022 & connected cases
KOLLAM , PIN - 691001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 625 OF 2022 AGAINST THE JUDGMENTIN WA 1300/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
AGNES CLARA K.VEEDON AGED 62 YEARS W/O. JOSE VARGHESE, ASSOCIATE PROFESSOR (RETIRED), BIOLOGY DEPARTMENT, ST. GEORGE COLLEGE, ARUVITHARA, ERATTUPETTA, KOTTAYAM, RESIDING AT ANITHOTTATHIL, ARUVITHURA P.O.,KOTTAYAM -, PIN - 686122 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM , PIN - 686001 RP No. 572 of 2022 & connected cases
4 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM - , PIN - 695039 5 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 627 OF 2022 AGAINST THE JUDGMENT IN WA 1369/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
KOCHURANI K.C ,AGED 62 YEARS W/O. GEORGE JOSEPH, EDAYAL HOUSE, MURICKASSERY, IDUKKI - , PIN - 685604 (RETIRED ASSOCIATE PROFESSOR IN BIOLOGY FROM NEW MAN COLLEGE, THODUPUZHA). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ERNAKULAM, HOSPITAL ROAD, KOCHI, PIN - 682011 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 628 OF 2022 AGAINST THE JUDGMENT IN WA 1222/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
PHILOMINA T.V, AGED 65 YEARS W/O. JOHN GEORGE, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF BOTANY, NIRMALA COLLEGE, MOOVATTUPUZHA, ERNAKULAM, RESIDING AT KURIAS HOUSE, ANICADU, AVOLY P.O., MOOVATTUPUZHA, ERNAKULAM , PIN - 686670 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011 RP No. 572 of 2022 & connected cases
5 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM , PIN - 695039 6 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 629 OF 2022 AGAINST THE JUDGMENT IN WA 1211/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS:
1 PHILIP K.A, AGED 58 YEARS S/O. K.O. AUGUSTHY, KOZHIMALA HOUSE, NEARING HOUSING BOARD, MUVATTUPUZHA - (RETIRED ASSOCIATE PROFESSOR IN PHYSICS FROM NEWMAN COLLEGE, THODUPUZHA)., PIN - 686661 2 BABY MATHEW, AGED 58 YEARS S/O. MATHEW, MATTAPPILLIL HOUSE, KARIMANOOR P.O., THODUPUZHA (RETIRED ASSOCIATE PROFESSOR IN PHYSICS FROM NEWMAN COLLEGE, THODUPUZHA , PIN - 685581 3 MARYKUTTY JOHN ,AGED 58 YEARS W/O. GEORGE THOMAS EDAVAZHICKAL HOUSE, MEMADANGU P.O., MUVATTUPUZHA - (RETIRED ASSOCIATE PROFESSOR IN PHYSICS, NEWMAN COLLEGE, THODUPUZHA). , PIN - 686672 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO RP No. 572 of 2022 & connected cases
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ERNAKULAM, HOSPITAL ROAD, KOCHI , PIN - 682011 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM ,PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 630 OF 2022 AGAINST THE JUDGMENT IN WA 1497/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS 1,3,4,6 TO 8, 12,14,16,17,20,24 & :
1 DR THOMAS PAUL KATTOOKARAN AGED 58 YEARS S/O. KATTOOKARAN KURIA PAUL, ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT (RETIRED),RESEARCH DEPARTMENT OF COMMERCE, ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR, RESIDING AT NEW DROPS, KATTOOKARAN HOUSE, MANALIPADAM STREET, KURIACHIRA P.O, THRISSUR DISTRICT, PIN - 680006 2 DR C.D.VARGHESE,AGED 58 YEARS S/O. C.R. DEVASSY, AGED 58 YEARS, ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT (RETIRED),RESEARCH DEPARTMENT OF BOTANY, ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR, RESIDING AT HOUSE NO. 79, HILL GARDENS, ARCHERY P.O, THRISSUR ,, PIN - 680006 3 GEETHA K.M, AGED 60 YEARS D/O. N.J NAIR, AGED 60 YEARS, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF CHEMISTRY, SRI KERALA VARMA COLLEGE, THRISSUR, RESIDING AT 133/D, MEENAKSHPURAM, CHITTILAPALLY P.O, THRISSUR, , PIN - 680551 4 DR. KEZIA KURUVILA RP No. 572 of 2022 & connected cases
AGED 60 YEARS W/O. DR. JERRY EARALI, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF ZOOLOGY, VIMALA COLLEGE, THRISSUR, RESIDING AT 12/563, EARALIL HOUSE, ZENANA MISSION ROAD, THRISSUR , PIN - 680020 5 DR. LEEMA T.G,AGED 57 YEARS D/O. GEORGE T.P, ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT (RETIRED), DEPARTMENT OF COMMERCE, ST. ALOYSIUS COLLEGE, ELTHURUTH, THRISSUR, RESIDING AT MEKKATTUKULAM HOUSE, ELTHURUTH P.O, THRISSUR , PIN - 680611 6 LUCY PAUL, AGED 59 YEARS W/O. PAUL M.J, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF CHEMISTRY, VIMALA COLLEGE, THRISSUR, RESIDING AT MOONJELY HOUSE, VYLOPPILLY NAGAR, NELLENKARA, JUVILEE MISSION P.O, THRISSUR , PIN - 680005 7 DR VARGHESE PAUL K, AGED 57 YEARS S/O. K. JOHN PAUL, ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT (RETIRED), DEPARTMENT OF PSYCHOLOGY, PRAJYOTHI NIKETAN COLLEGE, PUDUKKAD, THRISSUR, RESIDING AT GRACE DALE, KUTTIYAL ROAD, KUTTIMUKKU, RAMAVARAMAPURAM, THRISSUR , PIN - 680631 8 DR K.C FRANCIS, AGED 60 YEARS S/O. K.R CHERIA, ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT (RETIRED), DEPARTMENT OF ECONOMICS, ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR, RESIDING AT KALLERY HOUSE, B-1, MEGHNA RESIDENCY, KANNAMKULANGARA, KOORKENCHERRY, THRISSUR, PIN - 680007 9 DR ANNIE SUSAN MATHEW, AGED 57 YEARS D/O. MATHEW DANIEL, ASSOCIATE PROFESSOR (RETIRED), RP No. 572 of 2022 & connected cases
DEPARTMENT OF ENGLISH, MAR THOMAS COLLEGE, THIRUVALLA, RESIDING AT WELUTHERIL HOUSE R.S. P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT,, PIN - 689111 10 DR. G. KOSHY, AGED 58 YEARS S/O. GEORGE THOMAS, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF ENGLISH, MAR THOMAS COLLEGE, THIRUVALLA, RESIDING AT WELUTHERIL HOUSE R.S. P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT , PIN - 689111 11 MARYKUTTY JOSEPH, AGED 59 YEARS W/O. PHILIP. C. JOSEPH, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF PHYSICS, ST. DOMINIC COLLEGE, KANJIRAPALLY, RESIDING AT CHOLAMPUZHA HOUSE, KOZHUVANAL P.O., KOTTAYAM , PIN - 686573 12 MARY SARA CHERIAN, AGED 57 YEARS D/O. V.M. CHERIAN, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF CHEMISTRY, MAR THOMAS COLLEGE, THIRUVALLA, RESIDING AT CHERIPPERIL HOUSE, MANJADI P.O., THIRUVALLA , PIN - 689105 13 ABY THOMAS, AGED 58 YEARS S/O. P.K. THOMAS, ASSISTANT PROFESSOR (RETIRED), DEPARTMENT OF ECONOMICS, MAR THOMAS COLLEGE, THIRUVALLA, RESIDING AT PANDAKASALA, KAMPAMCODE, VATTAPALAMOODU, SREENIVASAPURAM P.O., VARKALA, , PIN - 695145 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.) RP No. 572 of 2022 & connected cases
RESPONDENTS/APPELLANT & RESPONDENTS 2,5,9 TO 11,13,15,18,19,21 TO 23,25,26, 28 & 29:
1 STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 DR JOJU K.T S/O. K.A THOMAS, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF MATHEMATICS, PRAJYOTI NIKETAN COLLEGE, PUDUKAD, THRISSUR, RESIDING AT KOONAMMAVE HOUSE, ST. MARY'S CONVENT ROAD, OLLUR, THRISSUR , PIN - 680306 4 C.K.PRASANNAN S/O. C.R. KRISHNAN, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF MALAYALAM, SRI KERALA VARMA COLLEGE, THRISSUR, RESIDING AT CHETTIAMPARAMBIL HOUSE, KARUMATHARA P.O., KONATHUKUNNU, THRISSUR , PIN - 680123 5 P.V.RAJASEKHARAN S/O. M.K. KRISHNAN NAIR, ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT (RETIRED), DEPARTMENT OF ECONOMICS, RESIDING AT APARNA, ERUMELY P.O., KOTTAYAM,, PIN - 686509 6 SATHEESAN E.S S/O. SHIVASANKARAMENON N.K., ASSOCIATE PROFESSOR, DEPARTMENT OF MALAYALAM, SRI KERALA VARMA COLLEGE, THRISSUR, RESIDING AT SARANG, MULLEPPILLY ROAD, EAST KADUNGALLUR, U.C. COLLEGE, RP No. 572 of 2022 & connected cases
ALUVA , PIN - 683102 7 DR. FRANCY. K. KAKKASSERY S/O. K.J. KUNHIP, ASSOCIATE PROFESSOR (RETRIED), DEPARTMENT OF ZOOLOGY, ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR, RESIDING AT A3, ALAKANAND RESIDENCY, CHUNGAM P.O., AYYANTHOLE, THRISSUR ,, PIN - 680003 8 DR. BENNY T.M S/O. MATHEW T.V., ASSOCIATE PROFESSOR (RETIRED), P.G. AND RESEARCH DEPARTMENT OF ZOOLOGY, ST. JOSEPH'S COLLEGE (AUTONOMOUS), DEVAGIRI, CALICUT, RESIDING AT 33/6239 E, TEST GROUND ROAD, CHEVAYUR, CALICUT - 673017., PIN - 673017 9 J.C. KAPPAN, S/O. POTHEN JOSEPH, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF ENGLISH, ST. DOMINIC COLLEGE, KANJIRAPALLY, RESIDING AT THENAMAKKAL HOUSE, KUNNUMBHAGAM, KANJIRAPPILLY, KOTTAYAM , PIN - 686507 10 DR. SAJU JOSPEH S/O. JOSEPH K.J., ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF ENGLISH, ST. DOMINIC COLLEGE, KANJIRAPALLY, RESIDING AT KOCHUVEETTIL HOUSE, PARATHODU P.O., KANJIRAPPILLY, KOTTAYAM , PIN - 686512 11 DR. JOJO GEORGE S/O. A.J. VARKEY, VICE PRINCIPAL AND HEAD OF THE DEPARTMENT (RETIRED), DEPARTMENT OF BOTANY, ST. DOMINIC COLLEGE, KANJIRAPALLY, RESIDING AT EARATHU HOUSE, THAMPALAKADU P.O., PONKUNNAM, KOTTAYAM , PIN - 686506 12 NIRMALA JOSEPH W/O. K.J. JOY, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF SOCIOLOGY, RP No. 572 of 2022 & connected cases
ST. DOMINIC COLLEGE, KANJIRAPALLY, RESIDING AT PANACHINANI KURUVANMAKEL HOUSE, ANTHINAD P.O., KOTTAYAM ,, PIN - 686651 13 RITA MARY THOMAS. P W/O. JAISON JOSEPH, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF PHYSICAL EDUCATION, MERCY COLLEGE, PALAKKAD, RESIDING AT THEKKINKATTIL HOUSE, AYODHYA NAGAR, PALLIPPURAM P.O., PALAKKAD , PIN - 678006 14 DR. VINCENT TERENCE REBELLO S/O. NICHOLAS REBELLO, ASSOCIATE PROFESSOR AND DEAN (RETIRED), DEPARTMENT OF ENGLISH, ST. ALBERT COLLEGE, ERNAKULAM, RESIDING AT NIAL DALE, 35/161 (TMC) N.G.O. QUARTERS WEST P.O., THRIKKAKARA , PIN - 682021 15 DR. GEORGE MATHEW S/O. M.J. MATHEW, ASSISTANT PROFESSOR (RETIRED), DEPARTMENT OF ZOOLOGY, ST. JOSEPH'S COLLEGE (AUTONOMOUS), DEVAGIRI, CALICUT, RESIDING AT MATTATHIL HOUSE, BHAVANS ROAD, CHEVAYUR P.O., CALICUT , PIN - 673017 16 DR. A. SHERSHAH S/O. AMANULLA, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF PHYSICAL EDUCATION, TKM COLLEGE OF ARTS AND SCIENCE, KOLLAM, RESIDING AT HEMDALA, VATTAPALAMOODU, SREENIVASAPURAM P.O., VARKALA, PIN - 695145 17 DR. DAVIS ANTONY MUNDASERY S/O. ANTONY M.K., ASSOCIATE PROFESSOR AND HEAD OF DEPARTMENT OF STATISTICS (RETIRED), CHRIST COLLEGE (AUTONOMOUS), IRINJALAKUDA, RESIDING AT MUNDASERY HOUSE, RP No. 572 of 2022 & connected cases
PALAKKAL, PALIASERY P.O., THRISSUR ,PIN - 680027
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 631 OF 2022 AGAINST THE JUDGMENT IN WA 1200/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR. RAJAN IDICULA, AGED 61 YEARS S/O. Y. IDIKULA, MELUTTU, KIZHAKKATHERUVU P.O., KOTTARAKKARA, KOLLAM -, PIN - 691531 (RETIRED ASSOCIATE PROFESSOR OF BOTANY FROM ST. STEPHEN'S COLLEGE, PATHANAPURAM). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION CROSS JUNCTION, KADAPPAKADA, KOLLAM , RP No. 572 of 2022 & connected cases
PIN - 691001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 632 OF 2022 AGAINST THE JUDGMENT IN WA 1092/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR. BINO THOMAS, AGED 58 YEARS S/O. DR. THOMAS. T. VAVOLICKAL, VAVOLICKAL HOUSE, NEAR CMS COLLEGE, KOTTAYAM - (RETRIED HEAD OF DEPARTMENT AND ASSOCIATE PROFESSOR IN COMMERCE, BAM COLLEGE, THURITHICAD, PATHANAMTHITTA). , PIN - 686001 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 RP No. 572 of 2022 & connected cases
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,VYSAKARA KUNNU, KOTTAYAM , PIN - 686001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 633 OF 2022 AGAINST THE JUDGMENT IN WA 1187/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
MARY SUSAN, AGED 59 YEARS W/O. JOSEPH, SION T.C. 7/1060 PNRA 12, PRIYADARSANI JUNCTION, PRASANTH NAGAR, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM - , PIN - 695011 (RETIRED ASSOCIATE PROFESSOR IN ENGLISH FROM ST. XAVIERS COLLEGE, THUMBA, THIRUVANANTHAPURAM). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF DEPUTY DIRECTOR OF COLLEGIATE RP No. 572 of 2022 & connected cases
EDUCATION,GROSS JUNCTION, KADAPAKADA, KOLLAM , PIN - 691001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 634 OF 2022 AGAINST THE JUDGMENT IN WA 1280/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT:
DR. REGIMOL C. CHERIAN, AGED 60 YEARS W/O JOSEPH A.J, ALANCHERIL NORTH OF BISHOPS PALACE, CHANGANACHERRY, KOTTAYAM, PIN - 686101 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 ACCOUNTANT GENERAL OFFICE OF THE ACCOUNTANT GENERAL (A AND E), RP No. 572 of 2022 & connected cases
THIRUVANANTHAPURAM , PIN - 695039
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 635 OF 2022 AGAINST THE JUDGMENT IN WA 916/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENTS:
SUMAYAMMA GEORGE, AGED 63 YEARS W/O. TOMICHEN P.A., AGED 63 YEARS, KAITHAPARAMBIL,THOTTAKADU P.O., KOTTAYAM -, PIN - 676349 (RETRIED ASSOCIATE PROFESSOR OF PHYSICS FROM ASSUMPTION COLLEGE, CHANGANACHERRY).
BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
VAYASKARAKUNNU, KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 636 OF 2022 AGAINST THE JUDGMENT IN WA 1198/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
ROSAMMA THOMAS,AGED 62 YEARS W/O. C.J. JOSE, ASSOCIATE PROFESSOR (RETIRED), BOTANY DEPARTMENT, DEVAMATHA COLLEGE, KURAVILANGAD, KOTTAYAM, RESIDING AT CHERUVATTIL HOUSE, THELLAKOM P.O., KOTTAYAM , PIN - 686630 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM P.O., KOTTAYAM , PIN - 686001 RP No. 572 of 2022 & connected cases
4 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM , PIN - 695039
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 638 OF 2022 AGAINST THE JUDGMENT IN WA 978/2021 OF HIGH COURT OF KERALA REVIEW PETITIONES/RESPONDENTS 1 TO 3:
1 PROF. ABDUL HAMEED,AGED 58 YEARS S/O. MUHAMMED MUSLIAR (LATE), ASSOCIATED PROFESSOR (RTD.), MES MAMPAD COLLEGE, MAMPAD, MALAPPURAM, RESIDING AT PARIYARATH HOUSE, PULVETTA P.O., KARUVARAKUNDU VIA., MALAPPURAM, PIN - 676523 2 PROF. MAJEED P.P, AGED 61 YEARS (INITIAL WRONGLY TYPED IN THE JUDGMENT), S/O. MAMMED P.N., AGED 61 YEARS, ASSOCIATED PROFESSOR (RTD), MES MAMPAD COLLEGE, MAMPAD, MALAPPURAM, RESIDING AT PUTHENPURAYIL HOUSE, PULLOOKKARA, THALASSERY,KANNUR , PIN - 670672 3 A.J. HAREENDRAN, S/O. K.T. APPUNI NAIR (LATE), AGED 61 YEARS, ASSOCIATE PROF (RETIRED), PAYYANNUR COLLEGE, PAYYANNUR, RESIDING AT SREE NILAYAM, NEW SAI MANDIR, PAYYANNUR P.O., KANNUR , PIN - 670307 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.) RP No. 572 of 2022 & connected cases
RESPONDENTS/APPELLANT & 4TH RESPONDENT:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION DIRECTORATE OF COLLEGIATE EDUCATION, KOZHIKODE , PIN - 675001 5 THE ACCOUNTANT GENERAL ( A & E), KERALA THIRUVANANTHAPURAM, PIN - 695001 6 CALICUT UNIVERSITY REPRESENTED BY ITS REGISTRAR , PIN - 673635
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 639 OF 2022 AGAINST THE JUDGMENT IN WA 1230/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
SUSY PHILIP. N, AGED 60 YEARS S/O. PHILIP. K. JOSEPH, ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE, KOTTAYAM, , PIN - 686006 NOW RESIDING AT KUNNACHERRIYIL HOUSE, S.H. MOUNT P.O., KOTTAYAM BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , RP No. 572 of 2022 & connected cases
PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 640 OF 2022 AGAINST THE JUDGMENT IN WA 1135/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
ANTONY GEORGE P, AGED 60 YEARS S/O. E.J. ANOTNY, KALLUMPURATH KOTTARATHIL, PUTHIYAKAVU, MAVELIKARA P.O., ALAPPUZHA DISTRICT, PIN - 690101 (RETD. HEAD OF DEPARTMENT AND ASSOCIATE PROFESSOR IN COMMERCE, ST. THOMAS COLLEGE, KOZHENCHERRY) BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, RP No. 572 of 2022 & connected cases
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, VYSAKARA KUNNU, KOTTAYAM,PIN - 686001 5 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 641 OF 2022 AGAINST THE JUDGMENT IN WA 1124/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
JOE JACOB, AGED 57 YEARS S/O. T.S. CHACKO, THUNDIAN PLACKAL, THODUPUZHA P.O., PIN - 685584 (WORKING AS ASSOCIATE PROFESSOR IN PHYSICS, NEWMAN COLLEGE, THODUPUZHA). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ERNAKULAM, HOSPITAL ROAD, KOCHI , PIN - 682011 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 642 OF 2022 AGAINST THE JUDGMENT IN WA 1575/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/1ST RESPONDENT:
K.M.ABRAHAM,AGED 58 YEARS S/O. LATE P.M. MAMMEN, RETIRED ASSOCIATE PROFESSOR OF HISTORY, CHRISTIAN COLLEGE, CHENGANNUR, RESIDING AT CHEMPANAL BETHEL, KADAPRA P.O., KUMBANAD, PATHANAMTHITTA DISTRICT ,, PIN - 689547 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & RESPONDENTS 2 TO 6:
1 STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, PMG JUNCTION, THIRUVANANTHAPURAM , PIN - 695001 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM, PIN - 686001 4 THE ACCOUNTANT GENERAL RP No. 572 of 2022 & connected cases
OFFICE OF THE ACCOUNTANT GENERAL, THIRUVANANTHAPURAM, PIN - 695001 5 THE PRINCIPAL SECRETARY TO GOVERNMENT FINANCE (PENSION) DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 6 UNIVERSITY OF KERALA REPRESENTED BY THE REGISTRAR, SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM , PIN - 695034 7 THE MAHATMA GANDHI UNIVERSITY REPRESENTED BY THE REGISTRAR, M.G. UNIVERSITY CAMPUS, PRIYADARSINI HILLS, KOTTAYAM , PIN - 685560 8 THE MANAGER CHRISTIAN COLLEGE, CHENGANNUR , PIN - 689121 9 THE MANAGER MARTHOMA COLLEGE, THIRUVALLA , PIN - 689111 10 THE MANAGER ST. THOMAS COLLEGE, KOZHENCHERY , PIN - 689641 BY ADV C.V.ALEXANDER BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 643 OF 2022 AGAINST THE JUDGMENT IN WA 1212/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
USMAN VENGASSERI, AGED 60 YEARS S/O MUHAMMED ALI.V, ASSOCIATE PROFESSOR (RETD), M.E.S. KALLAI COLLEGE, MANNARKKAD, NOW RESIDING AT VENGASSEREES, KODATHIPPADI P.O., MANNARKKAD, PALAKKAD , PIN - 678582 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM , PIN - 695001 5 THE DEPUTY DIRCTOR OF COLLEGIATE EDUCATION DIRECTORATE OF COLLEGIATE EDUCATION, THRISSUR , PIN - 680001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 644 OF 2022 AGAINST THE JUDGMENT IN WA 1195/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
RANSAMMA JOSEPH V,AGED 57 YEARS ASSOCIATE PROFESSOR (RETD.), BHARATH MATHA COLLEGE, THRIKKAKARA, NOW RESIDING AT CHITTUPARAMBIL HOUSE, PONNURUNNI, VYTTILA, ERNAKULAM - , PIN - 682019 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE ACCOUNTANT GENERAL ( A & E ), KERALA RP No. 572 of 2022 & connected cases
THIRUVANANTHAPURAM, PIN - 695001 5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION DIRECTORATE OF COLLEGIATE EDUCATION, ERNAKULAM , PIN - 682011 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 645 OF 2022 AGAINST THE JUDGMENT IN WA 1162/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
K.P. JAMALUDEEN, AGED 58 YEARS S/O. (LATE) K.P. KUNHI MOHAMMED, PUSHPAVANAM, COLLEGE STREET, MELE PATTAMBI P.O., PALAKKAD - , PIN - 679306 (RETD. ASSOCIATE PROFESSOR IN ENGLISH FROM PSMO COLLEGE, THIRURANGADI). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION THIRUVANANTHAPURAM, PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOZHIKODE, PIN - 673001 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 648 OF 2022 AGAINST THE JUDGMENT IN WA 1139/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR SELINAMMA JOSEPH,AGED 58 YEARS ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE, KOTTAYAM, NOW RESIDING AT KAVANAL HOUSE, KOCHUPARAMBIL JOE BHAVAN, HALU KURIAN ROAD, MUTTAMBALAM P.O., KANJIKUZHY, KOTTAYAM - , PIN - 686004 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , RP No. 572 of 2022 & connected cases
PIN - 695033 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOTTAYAM, PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 652 OF 2022 AGAINST THE JUDGMENT IN WA 1429/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/IST RESPONDENT:
P.G. PRASADKUMAR, AGED 62 YEARS S/O. M.K. GOPALAKRISHNAN NAIR, ASSISTANT PROFESSOR (RETD.), DEPARTMENT OF PHYSICS, SVR NSS COLLEGE, VAZHOOR, KOTTAYAM, RESIDING AT PUSHPA VILASOM, PAZHAVANGADI P.O.,RANNI, PATHANAMTHITTA , PIN - 689573 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & 2ND RESPONDENT:
1 STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION 6TH FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VAYASKARAKUNNU, NEAR FIRE STATION, RP No. 572 of 2022 & connected cases
KOTTAYAM , PIN - 686001 4 THE ACCOUNTANT GENERAL ( A & E ) OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A&E), AUDIT BHAVAN, M.G. ROAD, THIRUVANANTHAPURAM ,, PIN - 695001 5 THE SECRETARY N.S.S. COLLEGE CENTRAL COMMITTEE, PERUNNA, CHANGANASSERY, KOTTAYAM , PIN - 686002 BY ADV S.MUHAMMED HANEEFF BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 653 OF 2022 AGAINST THE JUDGMENT IN WA 1082/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERRESPONDENTS:
AYISHA M.T,AGED 58 YEARS W/O. ABDUL KHAYOOM K.V., NARIKKUTH HOUSE,P.O. PULIKKAL, MALAPPURAM DISTRICT (RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM DARUL ULOOM ARABIC COLLEGE, VAZHAKKADI) - PIN - 673637 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
KOZHIKODE , PIN - 673001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 654 OF 2022 AGAINST THE JUDGMENT IN WA 1338/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
BEENA SKARIAH, AGED 62 YEARS W/O. THOMAS MATHEW, ASSOCIATE PROFESSOR (RETIRED), COMMERCE DEPARTMENT, MAR ATHANASIOUS COLLEGE, KOTHAMANGALAM, RESIDING AT ARUVIPURATHU HOUSE, MANNOOR, KEEZHILLAM P.O., PERUMBAVAOOR, ERNAKULAM, PIN - 683541 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO THE GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011 4 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM , PIN - 695001 RP No. 572 of 2022 & connected cases
5 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 655 OF 2022 AGAINST THE JUDGMENT IN WA 1120/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS:
1 SHINY K. JACOB, AGED 58 YEARS W/O. K.V. SALIM, KATTACHIRAKUNNEL HOUSE, U.C. COLLEGE P.O., ALUVA -, PIN - 683102 (RETIRED ASSOCIATE PROFESSOR IN STATISTICS, U.C. COLLEGE, ALUVA).
2 TESSY CHACKO. P,AGED 58 YEARS D/O. CHACKO P.T., ERA-133, PAREL HOUSE, ELAMKULAM LANE, SREEKARYAM P.O., THIRUVANANTHAPURAM - , PIN - 695017 (RETRIED ASSOCIATE PROFESSOR IN PHYSICS, ST. XAVIER'S COLLEGE, THUMBA). BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT RP No. 572 of 2022 & connected cases
HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION HOSPITAL ROAD, NEAR COLLEGE GROUND, KOCHI , PIN - 682011 5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION CROSS JUNCTION, KADAPPAKADA, KOLLAM , PIN - 691001 6 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 657 OF 2022 AGAINST THE JUDGMENT IN WA 1247/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
PHILIPSON C. PHILIP,AGED 58 YEARS S/O. K.P. PHILIP, CHILAMPATH HOUSE, THELLAKOM P.O., KOTTAYAM - (RETIRED ASSOCIATE PROFESSOR OF PHYSICS, ST. STEPHENS COLLEGE, UZHAVOOR). , PIN - 686630 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , RP No. 572 of 2022 & connected cases
PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VYSAKARA KUNNU, KOTTAYAM , PIN - 686001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 659 OF 2022 AGAINST THE JUDGMENT IN WA 1159/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR. MARTHAKUTTY JOSEPH, AGED 60 YEARS W/O. VINCENT AORATHA, AORETHA HOUSE, AVOLI P.O., MUVATTUPUZHA - PIN - 686670 (RTD. ASSOCIATE PROFESSOR IN CHEMISTRY FROM NIRMALA COLLEGE, MUVATTUPUZHA) BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ERNAKULAM, HOSPITAL ROAD, KOCHI - 682011 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 660 OF 2022 AGAINST THE JUDGMENT IN WA 1385/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
ISHACK POTHUMKADAN, AGED 58 YEARS S/O. UNEEN. P., POTHUMKADAN HOUSE, PULLENGODE, MALAPPURAM - , PIN - 676525(RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM M.U.A. COLLEGE, PULIKAL).
BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
KOZHIKODE, PIN - 673001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 661 OF 2022 AGAINST THE JUDGMENT IN WA 1390/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR. P.V.SREENIVASAN, AGED 57 YEARS S/O. P.K. VELAYUDHAN, ASSOCIATE PROFESSOR (RETD.), DEPARTMENT OF CHEMISTRY, U.C. COLLEGE, ALUVA - 683102, RESIDING AT 'SANTHINIKETHAN' PERUMPILLY, ALANGAD P.O., ERNAKULAM., PIN - 683511 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ERNAKULAM, PIN - 682011 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 3 STATE OF KERALA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT, HIGHER EDUCATION (F) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 4 THE ACCOUNTANT GENERAL ( A & E ) RP No. 572 of 2022 & connected cases
INDIAN AUDIT & ACCOUNTS DEPARTMENT, OFFICE OF THE ACCOUNTANT GENERAL (A&E), THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 662 OF 2022 AGAINST THE JUDGMENT IN WA 1430/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR SUBHADRA DEVI P.K,AGED 59 YEARS AGED 59 YEARS, W/O. SATHEESH. N. VISHNAV, KUTTAPUZHA P.O.,PATHANAMTHITTA - , PIN - 689103 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, VAYASKARAKUNNU, KOTTAYAM , PIN - 686001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 663 OF 2022 AGAINST THE JUDGMENT IN WA 1456/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
PHILIP VARUGHESE PORATTOOR, AGED 60 YEARS S/O LATE P.K. VARUGHESE, RETIRED ASSOCIATE PROFESSOR, ST. THOMAS COLLEGE, KOZHENCHERRY, RESIDING AT PORATTOOR HOUSE, THEKKEMALA P.O., KOZHENCHERY, PATHANAMTHITTA , PIN - 689654 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 THE PRINCIPAL SECRETARY TO GOVERNMNT DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
3 THE ACCOUNT GENERAL ( A & E ) KERALA,THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 664 OF 2022 AGAINST THE JUDGMENT IN WA 1278/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
MARY K.P, AGED 62 YEARS W/O. JOSE ABRAHAM, ASSOCIATE PROFESSOR (RETIRED), ENGLISH DEPARTMENT, MAR ATHANASIOUS COLLEGE, KOTHAMANGALAM, RESIDING AT KATTARUKUDIYIL HOUSE, ALLARA P.O., PERUMBAVOOR, ERNAKULAM , PIN - 683556 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011 RP No. 572 of 2022 & connected cases
4 THE ACCOUNTANT GENERAL ( A & E ) KERALA,THIRUVANANTHAPURAM , PIN - 695039 5 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 665 OF 2022 AGAINST THE JUDGMENT IN WA 1364/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
MAJO V. KURIAKOSE, AGED 62 YEARS S/O. V.J. KURIAKOSE, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF CHEMISTRY, NIRMALA COLLEGE, MOOVATTUPUZHA, ERNAKULAM, RESIDING AT VICHATTU HOUSE, OPP. CLUB, RIVER VIEW ROAD, THODUPUZHA P.O., IDUKKI - , PIN - 685584 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695003 3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011 4 THE ACCOUNTANT GENERAL GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM, PIN - 695001 RP No. 572 of 2022 & connected cases
5 THE ADDITONAL CHIEF SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 666 OF 2022 AGAINST THE JUDGMENT IN WA 1472/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS 2 & 5:
1 DR BIJU HOHN. M, AGED 51 YEARS S/O. JOHN M.J., ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT, DEPARTMENT OF COMMERCE, ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR,, PIN - 680005 RESIDING AT MAILIT PAL THINGAL HOUSE, HARMONY STREET, LORDUPURAM, EAST FORT, THRISSUR 2 MARIYAMMA JOHN, AGED 55 YEARS W/O. POWER JOSE KONIKKARA, ASSOCIATE PROFESSOR, DEPARTMENT OF PHYSICS, MERCY COLLEGE, PALAKKAD,, PIN - 695572 RESIDING AT KONIKKARA HOUSE, 27/766 (2), SIRNIVASA GARDENS, KALLIKKAD, PALAKKAD BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & RESPONDENTS 1, 3 4 & 6:
1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 RP No. 572 of 2022 & connected cases
2 THE DIRECTORATE OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 3 DR JOBY THOMAS. K,AGED 57 YEARS S/O. K.O. THOMAS, ASSOCIATE PROFESSOR (RETIRED), DEPARTMENT OF CHEMISTRY, ST. THOMAS COLLEGE (AUTONOMOUS)THRISSUR, RESIDING AT KAKKASSERY HOUSE, VELUKARAN LANE, EAST FORT, THRISSUR , PIN - 680005 4 DR MINI CHANDRAN C,AGED 55 YEARS W/O. PRASAD. D., ASSOCIATE PROFESSOR AND HEALTH OF THE DEPARTMENT,DEPARTMENT OF ZOOLOGY, KSMDB COLLEGE, SASTHAMCOTTA, KOLLAM, RESIDING AT MOHANAM, MANAKKARA, SHANKARA MANGALAM COMPOUND, SASTHAMKOTTA, KOLLAM, PIN - 690521 5 DR THRISINIA M ALAPAT,AGED 51 YEARS W/O. DR. FRANCY KAKKASSERY, ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH, MERCY COLLEGE, PALAKKAD, RESIDING AT A3, ALAKANANDA RESIDENCY, CHUNGAM P.O., AYYANTHOLE, THRISSUR, PIN - 680003 6 DR BIJU C.S, AGED 51 YEARS S/O. C.S. CHERIAN, ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH AND COORDINATE DEPARTMENT OF MEDIA STUDIES, ST. THOMAS COLLEGE, THRISSUR,, RESIDING AT CHEMPAKATHINAL HOUSE, YASORAM ROAD, CHRISTOPHER NAGAR, OLLUR, THRISSUR, PIN - 680306 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 667 OF 2022 AGAINST THE JUDGMENT IN WA 1261/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
VARGHESE P.G, AGED 61 YEARS S/O. K.G. PHILOPOSE, POIKAYIL, NEETHI NAGAR, 32A, PATTATHANAM P.O., KOLLAM - 691021 (RETIRED ASSOCIATE PROFESSOR IN MATHEMATICS, MARTHOMA COLLEGE, THIRUVALLA) BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION VYSAKARA KUNNU, KOTTAYAM , PIN - 686001 RP No. 572 of 2022 & connected cases
5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT,THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 669 OF 2022 AGAINST THE JUDGMENT IN WA 1362/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
DR SHAIK MOHAMMED, AGED 58 YEARS S/O. MOHAMMED SHA, ERAMBACHALIL HOUSE, KEZHISSERI, KUZHIMANNA P.O., MALAPPURAM - PIN - 673641 (RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM M.U.A. COLLEGE, PULICKAL). , BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINICPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
KOZHIKODE , PIN - 673001 BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 670 OF 2022 AGAINST THE JUDGMENT IN WA 1352/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
LATHADEVI P.K, AGED 61 YEARS D/O. KESAVAN POTTI, PERIYAMANA, SWARGAN ROAD, DESOM P.O., ALUVA, PIN - 683101 (RETIRED ASSOCIATE PROFESSOR IN PHYSICS, ST. XAVIER'S COLLEGE, ALUVA BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM RP No. 572 of 2022 & connected cases
, PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DEPUTY DIRECTOR OF COLLEGE EDUCATION,ERNAKULAM, HOSPITAL ROAD, KOCHI , PIN - 682011 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 676 OF 2022 AGAINST THE JUDGMENT IN WA 1329/2021 OF HIGH COURT OF KERALA REVIEW PETITIONER/RESPONDENT:
HAMZA A.M.P, AGED 59 YEARS S/O. ZUBAIR V.K. (LATE), RHYTHM, NEAR ANDI COMPANY, THIRUVANGOOR P.O., KOZHIKODE DISTRICT, (RETIRED ASSOCIATE PROFESSOR OF PHYSICS FROM MES KEVEEYEM COLLEGE, VALANCHERRY). , PIN - 673304 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION RP No. 572 of 2022 & connected cases
KOZHIKODE , PIN - 673001 5 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 678 OF 2022 AGAINST THE JUDGMENT IN WA 1142/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONERS/RESPONDENTS 1 TO 3:
1 DR. BALU KUZHIVELIL,AGED 60 YEARS S/O. K.J. THOMAS, ASSOCIATE PROFESSOR (RTD), CHRIST COLLEGE, IRINJALAKKUDA, RESIDING AT KUZHIVELIL HOUSE, DON BOSCO SCHOOL ROAD, IRINJALAKUDA, THRISSUR - , PIN - 680121 2 SMT. LILLY T.I , AGED 61 YEARS W/O. E.J. VINCENT, ASSOCIATE PROFESSOR (RTD), ST. JOSEPH'S COLLEGE, IRINJALAKKUDA, MUTTIKKAL HOUSE, SAKTHI NAGAR, IRINJALAKKUDA NORTH P.O, PIN - 680125 3 DR. P.T. SEBASTIAN,AGED 61 YEARS S/O. P.T. THOMAS, ASSOCIATE PROFESSOR (RTD), NEHRU ART & SCIENCE COLLEGE, KANHANGAD, RESIDING AT PADAVIL HOUSE, PALLIKKARA, NILESHWAR P.O., KASARGOD DISTRICT , PIN - 671314 BY ADVS.
K.P.SUDHEER P.K.SURESH KUMAR (SR.) RP No. 572 of 2022 & connected cases
RESPONDENTS/APPELLANT & 4TH RESPONDENT:
1 STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 2 THE SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001 3 THE DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION DIRECTORATE OF COLLEGIATE EDUCATION, THRISSUR, PIN - 680001 5 THE ACCOUNTANT GENERAL ( A & E ) KERALA, THIRUVANANTHAPURAM, PIN - 695001 6 CALICUT UNIVERSITY REPRESENTED BY THE REGISTRAR, THENHIPALAM, CALICUT UNIVERSITY P.O , PIN - 673635
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 738 OF 2022 AGAINST THE JUDGMENT IN WA 1112/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENT :
1 RAJEEV.D.,AGED 65 YEARS, S/O.K.V.DIVAKARA PANICKER, RAJEEVAM, DREAM NAGAR, KANNIMELCHERRY, KAVANADU P.O., KOLLAM DISTRICT, PIN 691 003 (RETIRED ASSOCIATE PROFESSOR OF PHYSICAL EDUCATION, SN COLLEGE, KOLLAM) 2 DR.JUBAIRA BEEVI, DILDAR, KERALAPURAM, PERUMPUZHA P.O., KOLLAM DISTRICT, PIN 691 504 (RETIRED PRINCIPAL, TKM ARTS AND SCIENCE COLLEGE, KOLLAM) 3 SMT.USHA L.R., MUKHIL VHLRA 103, THEVALLY P.O., KOLAM DISTRICT, PIN 691 009 (RETIRED ASSOCIATE PROFESSOR OR ECONOMICS, FATHIMA MATHA NATIONAL COLLEGE, KOLLAM) 4 SMT.SOPHIAMMAL NATTAR P., MARUTONES JNRA 47A, PATTATHANAM P.O., KOLLAM DISTRICT PIN 691 021 (RETIRED ASSOCIATE PROFESSOR OF BOTONY, FATHIMA MATHA NATIONAL COLLEGE, KOLLAM) 5 V.R.AHITHAKUMAR, AMBADI AKSHAYA NAGAR, KADAPAKADA, KOLLAM DISTRICT, PIN 691 008 (RETIRED ASSOCIATE PROFESSOR OF MALAYALAM, ST.STEPEHNS COLLEGE, PATHANAPURAM) BY ADV M.S.RADHAKRISHNAN NAIR RP No. 572 of 2022 & connected cases
RESPONDENTS/APPELLANTS:
1 THE STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 2 THE SPECIAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001. 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOLLAM OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KADAPPAKADA, KOLLAM - 691 008.
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR & THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P. WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944 RP NO. 747 OF 2022 AGAINST THE JUDGMENT IN WA 1285/2021 OF HIGH COURT OF KERALA REVIEW PETITIONERS/RESPONDENTS:
1 MURALI K.,AGED 57 YEARS ASSOCIATE PROFESSOR (RETIRED), T.K.M.M.COLLEGE, NANGHAR KULANGARA, RESIDING AT VARIKOLIL, CHERAVALLY, KAYAMKULAM P.O., ALAPPUZHA - 690 502.
2 SOMANATHAN PILLAI G.
ASSOCIATE PROFESSOR (RTD.), MSM COLLEGE, KAYAMKULAM, RESIDING AT PATTERETH LAKSHMI VIHAR, CHERAVALLY, KAYAMKULAM P.O., ALAPPUZHA - 690 502.
3 A.R.SOMANATHAN ASSOCIATE PROFESSOR (RTD.), MSM COLLEGE, KAYAMKULAM, RESIDING AT PRANAVAM MANGARAM, PANDALAM, PATHANAMTHITTA - 689 501. BY ADV M.S.RADHAKRISHNAN NAIR
RESPONDENTS/APPELLANTS:
1 THE STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 2 THE SPECIAL SECRETARY TO GOVERNMENT RP No. 572 of 2022 & connected cases
HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 THE DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001. 4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,KOLLAM OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KADAPPAKADA, KOLLAM - 691 008.
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP No. 572 of 2022 & connected cases
A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
----------------------------------------- R.P.Nos.572,584,600,602,603,607,616,617,618,619, 621,622,623,624,625, 627,628,629,630,631,632, 633,634,635,636,638,639,640,641,642, 643, 644,645,648,652,653,654,655,657,659,660, 661,662, 663,664,665,666,667,669,670,676,678, 738 & 747 of 2022
-------------------------------------------- Dated this the 17th day of August 2022
ORDER
A.K.Jayasankaran Nambiar.J
The learned counsel for the review petitioners seeks
permission to withdraw the Review Petitions without prejudice to the
right of the review petitioners to agitate issues not urged or decided
in the judgment under review in fresh proceedings, if so advised.
Permission is granted. The Review Petitions are dismissed as
withdrawn without prejudice to the right of the petitioners reserved
above.
Sd/-
A.K.JAYASANKARAN NAMBIAR, JUDGE
Sd/-
MOHAMMED NIAS C.P., JUDGE dlk 17.8.2022
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