Harikrishnan R G vs Union Of India
2022 Latest Caselaw 9282 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                          RP NO. 307 OF 2018
AGAINST THE ORDER/JUDGMENT WPC 25200/2017 OF HIGH COURT OF KERALA
REVIEW PETITIONERS:
    1     HARIKRISHNAN R G
          S/O. RADHAKRISHNAN NAIR, KRISHNAGEETHAM,
          ATTINGAL P.O., THIRUVANANTHAPURAM - 695 101.
    2     SOPH ROSS EMMANUEL
          S/O. EMMANUEL, MANNANCHERIL HOUSE, LABBAKADA,
          IDUKKI - 685 511.
    3     SHEELU N. LAKSHMANAN
          PRESIDENT, KVASU UNION 2016-17, KERALA VETERINARY AND
          ANIMAL SCIENCE UNIVERSITY, POOKODE, LAKKIDI P.O.,
          WAYANAD - 673 576.
          BY ADVS.
          SRI.BECHU KURIAN THOMAS (SR.)
          SRI.ENOCH DAVID SIMON JOEL
RESPONDENTS:

    1      UNION OF INDIA
           REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE,
           KRISHI BHAVAN, DR. RAJENDRA PRASAD ROAD,
           NEW DELHI - 110001.
     2     STATE OF KERALA
           REPRESENTED BY THE SECRETARY, DEPARTMENT OF ANIMAL
           HUSBANDRY, DAIRYING AND HOUSING, GOVERNMENT
           SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
     3     COMMISSIONER OF ENTRANCE EXAMINATIONS
           HOUSING BOARD BUILDINGS, SANTHI NAGAR,
           THIRUVANANTHAPURAM - 695 001.
     4     VETERINARY COUNCIL OF INDIA
           A-WING, IIND FLOOR, AUGUST KRANTI BHAWAN,
           BHIKAJI CAMA PLACE, NEW DELHI - 110066.
     5     KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY
           POOKODE, LAKKIDI P.O., WAYANAD - 673 576,
           REPRESENTED BY THE REGISTRAR.
     6     VICE CHANCELLOR
           KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY,
           POOKODE, LAKKIDI P.O., WAYANAD - 673 576.
           SRI.T.K.SAJEEV, SC
           MANU GOVIND
     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 307 OF 2018

                                      2




                               JUDGMENT

Dated this the 10th day of August, 2022

The learned counsel for the petitioner submits that there is no

instructions from the party in the above review petition.

This review petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP RP NO. 307 OF 2018

APPENDIX OF RP 307/2018

PETITIONER'S ANNEXURES Annexure A1 TRUE ABSTRACT COPY OF THE KEAM PROSPECTUS FOR THE YEAR 2018 ISSUED BY THE COMMISSIONER OF ENTRANCE EXAMINATIONS.

Annexure A2 TRUE COPY OF THE LETTER DATED 20.02.2018 ISSUED BY THE 5TH RESPONDENT UNIVERSITY.

RESPONDENTS' ANNEXURES: NIL