K.C.George vs Mulavukad Grama Panchayat
2022 Latest Caselaw 10026 Ker

WP(C) NO. 6041 OF 2013               1


                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
                            WP(C) NO. 6041 OF 2013
PETITIONER/S:
           K.C.GEORGE
           AGED 76 YEARS
           S/O.LATE CKACKO,KODUVELIPARAMBIL HOUSE, KURISUPALLY ROAD,
           VALLARPADOM, MULAVUKADU P O,ERNAKULAM, PIN-682504

              BY ADVS.
              SRI.G.RAJAGOPAL
              SMT.S.LEELALAKSHMI
              SMT.N.RENJINEE DEVI


RESPONDENT/S:
     1     MULAVUKAD GRAMA PANCHAYAT
           MULAVUKADU GRAMA PANCHAYATH, MULAVUKADU P O, ERNAKULAM
           DIST, PIN-682504,REP BY ITS SECRETARY

      2       KAGISTER GREGORY
              CONVENOR, BENEFICIARY COMMITTEE, R/A.ODATHUPARAMBIL , NEAR
              ST.ANTONY'S SCHOOL, VALLARPADOM, MULAVUKADU P O, ERNAKULAM
              DIST, PIN-682504

              BY ADVS.
              R.RAJPRADEEP
              SRI.CARLTON THOMAS
              SRI.SONY VINCENT
              BRIJESH MOHAN
              REKHA VASUDEVAN


      THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
31.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6041 OF 2013          2




                      P.V.KUNHIKRISHNAN, J
                  ---------------------------------------
                     W.P.(C) No.6041 of 2013
                   --------------------------------------
              Dated this the 31st day of August, 2022


                             JUDGMENT

The counsel for the petitioner submitted that the prayers in

the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS