Pattayil Kunjukunju Memorial ... vs Dr.Byjubai T.P
2022 Latest Caselaw 10020 Ker

Con.Case(C) No.1626/2022                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Wednesday, the 31st day of August 2022 / 9th Bhadra, 1944
                 CONTEMPT CASE(C) NO. 1626 OF 2022(S) IN WP(C) 26171/2022

   PETITIONER/PETITIONER:


           PATTAYIL KUNJUKUNJU MEMORIAL CHARITABLE TRUST, AMBADIYIL SHOPPING
           COMPLEX, REVENUE TOWER ROAD, ADOOR, PATHANAMTHITTA-691523.
           REPRESENTED BY ITS MANAGING DIRECTOR, ABYIN A.S

        BY ADVS.M/S.S.SREEDEV,ENOCH DAVID SIMON JOEL,RONY JOSE,LEO LUKOSE,CIMIL
        CHERIAN KOTTALIL,

   CONTEMNOR/3RD RESPONDENT:


           DR.BYJUBAI T.P., THE DIRECTOR OF TECHNICAL EDUCATION(IN CHARGE),
           PADMAVILASOM STREET, FORT P.O, THIRUVANANTHAPURAM - 695023


        This Contempt of court case (civil) having come up for orders on
   31.08.2022, the court on the same day passed the following:

                                               ORDER

If the directions in the judgment of this Court are not complied with by tomorrow, the respondent shall remain present at 1:45 p.m on 1/9/2022 to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

31-08-2022 /True Copy/ Assistant Registrar