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Judith Mary Dasan vs The Manager, T.M.V. Higher ...
2022 Latest Caselaw 10006 Ker

Citation : 2022 Latest Caselaw 10006 Ker
Judgement Date : 31 August, 2022

Kerala High Court
Judith Mary Dasan vs The Manager, T.M.V. Higher ... on 31 August, 2022
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                      &
                    THE HONOURABLE MRS. JUSTICE C.S. SUDHA
           Wednesday, the 31st day of August 2022 / 9th Bhadra, 1944
                              WA NO. 1123 OF 2022

       AGAINST JUDGMENT DATED 13/6/2022 IN WP(C) 3353/2022 OF THIS COURT

                                     ---

APPELLANT/2ND PETITIONER:

       JUDITH MARY DASAN, PHYSICAL EDUCATION TEACHER, T.M.V. HIGHER
       SECONDARY SCHOOL, PERUMPILAVU, (VIA) KUNNAMKULAM, THRISSUR DISTRICT
       -680 519.

BY ADVS.M/S.DR. GEORGE ABRAHAM, JOSEPH GOPURAN,

JOBY DANIEL JOSEPH & MARY CATHERINE PRIYANKA

RESPONDENTS/1ST PETITIONER/RESPONDENTS:

  1. THE MANAGER, T.M.V. HIGHER SECONDARY SCHOOL, PERUMPILAVU, (VIA)
     KUNNAMKULAM, THRISSUR DISTRICT-680 519 (REPRESENTED BY THE POWER OF
     ATTORNEY HOLDER CHACKO GEORGE PANAKKAL, AGED 59 YEARS, SON OF P.C.
     GEORGE).
  2. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
     EDUCATION DEPARTMENT, SECRETARIAT ANNEX II, THIRUVANANTHAPURAM - 695
     001.
  3. THE DIRECTOR GENERAL OF EDUCATION, JAGATHI, THIRUVANANTHAPURAM - 695
     014.
  4. THE DEPUTY DIRECTOR OF EDUCATION THRISSUR @ AYYANTHOLE 680 003.
  5. THE DISTRICT EDUCATIONAL OFFICER CHAVAKKAD, MINI CIVIL STATION,
     THRISSUR DISTRICT-680 506.
  6. SRI .C.C. CLEMENT, MENIAL, T.M.V.H. HIGHER SECONDARY SCHOOL,
     PERUMBILAVU, (VIA) KUNNAMKULAM, THRISSUR DISTRICT-680 519.BY
     ADVS.M/S.GEORGE MATHEW, M.D.SASIKUMAR, SUNIL KUMAR A.G, DIPU JAMES,

    GEORGE K.V., PRAVEEN S.,ELSA DENNY PINDIS, MATHEW K.T. & STEPHY K.
REGI

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the Judgment dated 13/06/2022
in W.P.(C) No.3353/2022, pending disposal of the Writ Appeal.
     This Writ Appeal coming on for admission on 31/08/2022 upon perusing
the appeal memorandum, the court on the same day passed the following:

                                                                       P.T.O.
                              P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                             -----------------------------------------------
                                 Writ Appeal No.1123 of 2022
                             -----------------------------------------------
                           Dated this the 31st day of August, 2022.


                                              ORDER

List this matter along with W.A.Nos.1081, 1128 and

1253 of 2022 on 15.09.2022.

In the meanwhile, there will be an interim order as

prayed for.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

Mn

31-08-2022 /True Copy/ Assistant Registrar

 
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