The P.A.N.M.S. Aup School vs The State Of Kerala
2022 Latest Caselaw 4821 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 29TH DAY OF APRIL 2022 / 9TH VAISAKHA, 1944
                  WP(C) NO. 14969 OF 2022


PETITIONER/S:

          THE P.A.N.M.S. AUP SCHOOL,
          PACHATTIRI, TIRUR, MALAPPURAM DISTRICT 676 105.
          REPRESENTED BY ITS MANAGER (P. ACHUTHAN NAIR).

          BY ADVS.
          V.A.MUHAMMED
          M.SAJJAD




RESPONDENT/S:

    1     THE STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE
          II, THIRUVANANTHAPURAM-695 001.

    2     THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM-695 014.

    3     THE DEPUTY DIRECTOR OF EDUCATION,
          DOWN HILL, MALAPPURAM DISTRICT-676 519.

    4     THE DISTRICT EDUCATIONAL OFFICER,
          TIRUR, MALAPPURAM DISTRICT - 676 301.

    5     THE ASSISTANT EDUCATIONAL OFFICER,
          TIRUR, MALAPPURAM DISTRICT 676 301.

    6     SMT. FOUSIA P
          LOWER PRIMARY SCHOOL TEACHER PANMS AUP SCHOOL
          PACHATTIRI TIRUR, MALAPPURAM DISTRICT - 676 105.
 WP(C) No.14969/2022

                                   ..2..

    7          SMT. MONISHA T P
               LOWER PRIMARY SCHOOL TEACHER PANMS AUP SCHOOL
               PACHATTIRI TIRUR, MALAPPURAM DISTRICT - 676 105.


OTHER PRESENT:

               SMT PARVATHY .K GP




        THIS    WRIT   PETITION     (CIVIL)   HAVING    COME    UP    FOR
ADMISSION       ON   29.04.2022,    THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.14969/2022

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                              JUDGMENT

The petitioner has approached this Court

seeking a direction to the 1st respondent to

dispose Ext.P14, a revision petition filed

against Ext.P13 order rejecting the request

for revision of staff fixation order, after

hearing the petitioner and adverting to Ext.P2

series and Ext.P3, within a time frame.

2. After hearing the learned counsel on either

side and taking into account the pendency of

the revision petition, there will be a

direction to the 1st respondent to consider and

pass appropriate orders in accordance with law

on Ext.P14 revision petition, within a period

of four months from today after hearing the

petitioner and other affected parties, if any,

either through physical or online mode. The

petitioner will be free to produce any WP(C) No.14969/2022

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material, which they rely on, for

substantiating their contentions. Needless to

say that the 1st respondent will advert to such

contentions, while considering the revision.

This Writ Petition is disposed of as above.

Sd/-

MOHAMMED NIAS C.P.

JUDGE bka/30.04.2022 WP(C) No.14969/2022

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APPENDIX OF WP(C) 14969/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE GO(P) NO. 199/2011 G.EDN DATED 01.10.2011

Exhibit P2 TRUE COPY OF GO(RT) NO. 286/2021/G.EDN DATED 12.01.2021

Exhibit P2(A) TRUE. COPY OF GO(RT) NO. 3328/19/G.EDN DATED 20.08.2019.

Exhibit P2(B) TRUE COPY OF GO(RT) NO. 3620/17/G.EDN DATED 09.10.2017

Exhibit P2(C) TRUE COPY OF GO(RT) NO.

4784/2017/G.EDN DATED 13.12.2017.

Exhibit P2 (D) TRUE COPY OF GO(RT) NO.252/2020/G.EDN DATED 15.01.2020

Exhibit P2(E) TRUE COPY OF GO(RT) NO.596/2020/G.EDN DATED 01.02.2020.

Exhibit P3 TRUE COPY OF GO(RT) NO. 202/2020/G.EDN DATED 13.01.2020.

Exhibit P4 TRUE COPY OF THE STAFF FIXATION ORDER NO. D.DIS/C1/4285/2015 DATED 15.03.2016 FOR THE ACADEMIC YEAR 2015- 16 ISSUED BY THE AEO, TIRUR.

Exhibit P5 TRUE COPY OF ORDER NO. D.DIS/C/9004/17 DATED 03.12.2017 FOR THE ACADEMIC YEAR 2016-17 ISSUED BY THE AEO, TIRUR

Exhibit P6 TRUE COPY OF THE GO(P) NO.

29/2016/G.EDN DATED 29.01.2016

Exhibit P6 (A) TRUE COPY OF THE ORDER NO. C/7685/2021 DATED 16.03.2021.

WP(C) No.14969/2022

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Exhibit P7 TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER BEFORE THE GOVERNMENT DATED 27.07.2021.

Exhibit P8 TRUE COPY OF THE VIDE LETTER NO.

C/2814/2021 DATED 28.10.2021 OF THE AEO, TIRUR TO THE DIRECTOR.

Exhibit P9 TRUE COPY OF THE LETTER NO.C/2814/2021 DATED 16.08.2021 ISSUED BY THE AEO, TIRUR TO THE SECRETARY TO GOVERNMENT.

Exhibit P10 TRUE COPY OF THE GOVERNMENT LETTER NO.K3/163/2021/G.EDN DATED 23.10.2021

Exhibit P11 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONER BEFORE THE DIRECTOR OF GENERAL EDUCATION DATED 04.12.2021.

Exhibit P12 TRUE 'COPY OF THE LETTER NO.C/2814/2021 DATED 04.12.2021 ISSUED BY THE AEO, TIRUR BEFORE THE DIRECTOR.

Exhibit P13 TRUE COPY OF THE LETTER OF THE DIRECTOR DATED 22.12.2021

Exhibit P14 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONER BEFORE THE GOVERNMENT DATED 05.01.2022