Sunil.P.K vs The Regional Transort Authority
2022 Latest Caselaw 4706 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
        FRIDAY, THE 22ND DAY OF APRIL 2022 / 2ND VAISAKHA, 1944
                       WP(C) NO. 14067 OF 2022
PETITIONER:

            SUNIL P. K
            AGED 47 YEARS
            S/O. KARUNAKARAN NAIR,
            MARANCHERI HOUSE,
            ANAPPARA, ANNALLOOR,
            THRISSUR - 680 731.

            BY ADV SRI. ANUMOD B. NAIR

RESPONDENTS:

    1       THE REGIONAL TRANSORT AUTHORITY
            ERNAKULAM,
            REPRESENTED BY ITS SECRETARY,
            CIVIL STATION KAKKANAD,
            VAZHAKKALA,
            ERNAKULAM - 682 030.
    2       THE SECRETARY,
            REGIONAL TRANSPORT AUTHORITY,
            ERNAKULAM,
            REPRESENTED BY ITS SECRETARY,
            CIVIL STATION KAKKANAD, V
            AZHAKKALA,
            ERNAKULAM - 682 030.



            ADV. SURYA BINOY - GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.14067 OF 2022

                                   2




                              JUDGMENT

The petitioner has approached this Court seeking

a direction for consideration of Ext.P2 application by

the 1st respondent.

2. The learned Government Pleader on

instructions, would submit that, the said application

will be considered in the meeting scheduled to be

held on 26.04.2022.

Recording the abovesaid submission, the writ

petition is closed.

Sd/-

VIJU ABRAHAM JUDGE SPR WP(C).No.14067 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT VALID UPTO 22.02.2025.

EXHIBIT P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 19.07.2021. EXHIBIT P3 TRUE COPY OF THE COVERING LETTER SUBMITTED ALONG WITH EXHIBIT P2 DATED 19.07.2021.

RESPONDENTS EXHIBITS: NIL.