Citation : 2022 Latest Caselaw 4414 Ker
Judgement Date : 7 April, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
COML.A NO. 4 OF 2022
AGAINST THE ORDER/JUDGMENT IN OS 170/2019 OF MUNSIFF COURT, ETTUMANOOR
PETITIONER/S:
DIPU JOSE,
AGED 40 YEARS
S/O.JOSE, PAZHOOR HOUSE, PUNNATHARA, KATTACHIRA P.O.,
KOTTAYAM, PIN-686 572.
BY ADV R.VENUGOPAL
RESPONDENT/S:
SINU
AGED 36 YEARS
S/O.GEORGE, MANGATTUPADICKAL HOUSE, PADINJAREKARA P.O.,
VALLOKAM, FROM KIZHAKKAKKENCHERIL VADAKKEMURI,
NADUVILE VILLAGE, VAIKOM TALUK, KOTTAYAM, PIN-686 146.
BY ADVS.
K.M.SATHYANATHA MENON
KAVERY S THAMPI
THIS COMMERCIAL APPEAL HAVING COME UP FOR ADMISSION ON 07.04.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Coml. A. No.4/2022
-2-
JUDGMENT
S.V. Bhatti, J.
Mr R Venugopal, learned counsel appearing for the
petitioner, does not press the prayers in Coml. Appeal
No.4/2022.
Hence, Commercial Appeal No.4/2022 is dismissed as not
pressed.
Sd/-
S.V.BHATTI
JUDGE
Sd/-
BASANT BALAJI JUDGE jjj Coml. A. No.4/2022
APPENDIX OF COML.A 4/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE PHOTOCOPY OF THE PLAINT IN OS NO.170/2019 FILED BEFORE THE HON'BLE MUNSIFF COURT, ETTUMANOOR.
Exhibit P2 TRUE PHOTOSTAT COPY OF THE NOTIFICATION NO.GO(MS) NO.51/2020/HOME AND SRO NO.175/2020 DATED 24.02.2020 CONSTITUTING THE PRINCIPAL SUB COURT, KOTTAYAM AS THE COMMERCIAL COURT FOR THE DISTRICT OF KOTTAYAM WHICH IS PUBLISHED IN THE KERALA LAW TIMES(KLT).
Exhibit P3 TRUE PHOTOSTAT COPY OF THE MEMO DATED 01.12.2020 FILED BY THE PETITIONER.
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