Hav.Gopakumar (Retd.) vs Colonel Dr.Saji Abraham
2022 Latest Caselaw 4395 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                        CON.CASE(C) NO. 651 OF 2022
  AGAINST THE ORDER DATED 20.10.2021 IN WP(C) 22466/2021 OF HIGH
                              COURT OF KERALA
PETITIONER/PETITIONER NO.4:

    1        HAV.GOPAKUMAR (RETD.)
             AGED 44 YEARS,
             S/O. KRISHNAN KUTTY PILLAI,
             WORKING AS BILLING CLERK, STATION CANTEEN,
             ALAPPUZHA, RESIDING AT KRISHNA MANDIRAM,
             KAITHA SOUTH, MAVELIKKARA, ALAPPUZHA, PIN - 690106

             BY ADVS.
             K.C.SANTHOSHKUMAR
             K.K.CHANDRALEKHA


RESPONDENT/RESPONDENT NO.5:

    1        COLONEL DR.SAJI ABRAHAM
             (FATHER'S NAME AND AGE NOT KNOWN
             TO THE PETITIONER), STATION COMMANDER,
             STATION HEAD QUARTERS (ARMY),
             NAVAL BASE P.O., KOCHI, PIN - 682004

             BY ADV. SRI. DAYA SINDHU SREEHARI, CGC


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case(C.) No.651 of 2022
                                   2




                               JUDGMENT

Dated this the 07th day of April, 2022

When the matter was taken up, the learned CGC

submitted that the petitioner has not been terminated

and the order of this Court is being complied with.

This is recorded and the Contempt Case is accordingly

closed on the basis of this submission, reserving the

right of the petitioner to pursue his remedies in

accordance with law, if any further cause of action

arises.

Sd/-

SUNIL THOMAS

JUDGE SKP/7-4 Con. Case(C.) No.651 of 2022

PETITIONER'S EXHIBITS: NIL

RESPONDENT'S EXHIBITS: NIL

TRUE COPY

P.A.TO JUDGE