Annie George vs Canara Bank
2022 Latest Caselaw 4353 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                         WP(C) NO. 9593 OF 2022
PETITIONER/S:

          ANNIE GEORGE
          AGED 60 YEARS
          VALLIKUNNATH HOUSE, MAYANNURP.O,THRISSUR DISTRICT. -
          679105, PIN - 679015
          BY ADV RENJINI M. RENJITH


RESPONDENT/S:

    1     CANARA BANK
          CANARA BANK,OTTAPALAM BRANCH,PALAKKAD DISTRICT, PIN -
          678541
    2     GEORGE V.V
          AGED 61 YEARS
          VALLIKUNNATH HOUSE, CHIRANGARADESOM, MAYANNUR P.O,
          THRISSUR DISTRICT- 679105, PIN - 679105

          SRI. M.GOPIKRISHNAN NAMBIAR
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9593 OF 2022


                               -2-




                 BECHU KURIAN THOMAS, J.
               =========================
                   W.P.(C).No.9593 of 2022
               =========================
               Dated this the 7th day of April, 2022


                            JUDGMENT

Today when the matter is taken up, learned counsel for the

petitioner sought permission to withdraw the writ petition.

Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE

uu 07.04.2022 WP(C) NO. 9593 OF 2022

APPENDIX OF WP(C) 9593/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER IN CMP 277/20 IN MC 55/2020 PASSED BY THE COURT OF JUDICIAL FIRST CLASS MAGISTRATE, WADAKKANCHERY ExhibitP2 TRUE COPY OF THE DEMANDNOTICE DATED 04.09.2021ISSUED BY THE 1ST RESPONDENT ExhibitP3 TRUE COPY OF THEPOSSESSIONNOTICE DATED 29.12.2021 ISSUED BY THE 1ST RESPONDENT