Jeeshma P vs Rajeevan K.P
2022 Latest Caselaw 4030 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                             &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
                MAT.APPEAL NO. 120 OF 2019
  AGAINST THE ORDER/JUDGMENT IN O.P.NO.204/2018 OF FAMILY
                     COURT, THALASSERY
APPELLANT/S:

         JEESHMA P., AGED 36 YEARS,
         D/O.MUKUNDAN P.P., POYIL HOUSE,
         MADAPEEDIKA.P.O., TEMPLEGATE,
         THALASSERY, KANNUR-670102.
         BY ADVS.
         C.IJLAL
         SMT.UMMUL FIDA


RESPONDENT/S:

         RAJEEVAN K.P., AGED 46 YEARS,
         S/O.LATE ACHUTHAN NAIR,
         BUSINESS EXECUTIVE, KUTTYERIPATTA HOUSE,
         ULLIYERI.P.O., KANNUR-673620.
         BY ADV SRI.SRINATH GIRISH


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
05.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal No.120/2019            2




                               JUDGMENT

A.Muhamed Mustaque, J.

The learned counsel for the appellant seeks permission

to withdraw this Mat.Appeal. Permission is granted.

Accordingly, the Mat. Appeal is dismissed as

withdrawn.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE ln