Citation : 2022 Latest Caselaw 3779 Ker
Judgement Date : 5 April, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
OP(C) NO. 735 OF 2020
AGAINST THE ORDER/JUDGMENT IN CMA 22/2018 OF SUBORDINATE JUDGE'S COURT
IRINJALAKUDA
PETITIONER:
RAJESWARI
AGED 47 YEARS
W/O. KAVANAPPALY SUKUMARAN,
KATTUKKARAKUNNU DESOM,
ASHTAMACHIRA VADAKUMBHAGHOM VILLAGE,
MUKUNDAPURAM TALUK 680 731.
BY ADVS.
K.B.PRADEEP
SHRI.HARISANKAR R
SHRI.SREERAJ M.D.
RESPONDENTS:
1 REMA VENUGOPAL
AGED 47 YEARS
W/O. KOONNARAAN VENUGOPALAN,
ASHTAMICHIRA P.O., CHALAKKUDY- 680 731,
2 VENUGOPAL,
AGED 50 YEARS
S/O. KOONNOORAAN KRISHNAN,
ASHTAMICHIRA P.O., CHALAKKUDY.- 680 731,
3 RADHAKRISHNAN,
AGED 50 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O. CHALAKKUDY-680 731
4 RAJENDRAN,
AGED 49 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O. CHALAKKUDY., 680 731
5 NANDAKUMAR,
AGED 47 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O., CHALAKKUDY. 680 731
6 UNNIKRISHNAN,
AGED 42 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O., CHALAKKUDY. 680 731
7 MANJU,
AGED 38 YEARS
W/O. EDAATTUKKARAN THANKACHAN,
OP(C) NO. 735 & 737 OF 2020
2
VADAMA P.O. 680 732, CHALAKKUDY.
8 JISHA,
AGED 38 YEARS
W/O. EDAATTUKKARAN STANI SLAVOS,
VADAMA P.O. CHALAKKUDY 680 732.
9 BIJU,
AGED 43 YEARS
S/O. VATHIKKADU VELAYDHAN,
KIZHAKKUM MURI P.O. 680 571, CHALAKKUDY.
10 GEORGE,
AGED 59 YEARS
S/O. THACHIL KANNAYI MATHEW,
KIZHAKKUM MURI, P.O. 680 571, CHALAKUDY.
11 VANAJA,
W/O. KUZHIKKATTUSSERI VELAYUDHAN,
WORKING AS TEACHER IN ANGANVADI,
ASHTAMICHRIA P.O. 680 731, CHALAKUDY.
12 VAANI ANAND,
W/O. PATTATHI PARAMBIL ANAND MOHAN,
ASHTAMICHIRA P.O. 680 731, CHALAKKUDY.
13 SECRETARY
MALA GRAMA PANCHAYATH, PANCHAYATH OFFICE,
MALA P.O. 680 732, VADAMA VILLAGE,
CHALAKKUDY THRISSUR.
14 AMITH MOHAN,
S/O. PATTATHIL PARAMBIL MOHANAN,
VADAKKUMBHAAGOM VILLAGE, KOLUKUNNU DESOM,
ASHTAMICHIRA P.O. CHALAKKUDY. THRISSUR 680 731.
15 MOHANAN,
PATTATHIL PARAMBIL MOHANAN,
VADAKKUMBHAAGOM VILLAGE, KOLUKUNNU DESOM,
ASHTAMICHIRA P.O. CHALAKKUDY. THRISSUR 680 731.
BY ADVS.
P.K.SAJEEV
SRI.M.H.HANIL KUMAR
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2022, ALONG WITH OP(C).737/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(C) NO. 735 & 737 OF 2020
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
TUESDAY, THE 5TH DAY OF APRIL 2022 / 15TH CHAITHRA, 1944
OP(C) NO. 737 OF 2020
AGAINST THE ORDER/JUDGMENT IN CMA 24/2018 OF SUBORDINATE JUDGE'S
COURT,IRINJALAKUDA
PETITIONER/FIRST RESPONDENT:
RAJESWARI
AGED 47 YEARS
W/O. KAVANAPPALLY SUKUMARAN,
KATTUKKARAKUNNU DESOM,
ASHTAMACHIRA VADAKUMBHAGOM VILLAGE,
MUKUNDAPURAM TALUK PIN 680 731
BY ADVS.
K.B.PRADEEP
SHRI.SREERAJ M.D.
SHRI.HARISANKAR R
RESPONDENTS/RESPONDENT 2 TO 10 AND APPELLANT 1 TO 5 AND R11:
1 REMA VENUGOPAL
AGED 47 YEARS
W/O. KOONNARAAN VENUGOPALAN,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
2 VENUGOPAL,
AGED 50 YEARS
S/O. KOONNOORAAN KRISHNAN,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY.
3 RADHAKRISHNAN,
AGED 50 YEARS
S/O. KORANAKODU DEVAKI AMMA,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
4 RAJENDRAN,
AGED 49 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
5 NANDAKUMAR,
AGED 47 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
OP(C) NO. 735 & 737 OF 2020
4
6 UNNIKRISHNAN,
AGED 42 YEARS
S/O. KORANKODU DEVAKI AMMA,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
7 MANJU,
AGED 38 YEARS
W/O. EDAATTUKKARAN THANKACHAN,
VADAMA P.O 680 732, CHALAKKUDY
8 JISHA,
AGED 38 YEARS
W/O EDAATTUKKARAN STANI SLAVOS,
VADAMA P.O, CHALAKKUDY 680 732
9 BIJU,
AGED 43 YEARS
S/O. VATHIKKADU VELAYUDHAN,
KIZHAKKUM MURI P.O, 680 571, CHALAKKUDY.
10 GEORGE,
AGED 59 YEARS
S/O. THACHIL KANNAYI MATHEW,
KIZHAKKUM MURI P.O 680 571, CHALAKKUDY
11 VANAJA,
W/O. KUZHIKKATTUSSERI VELAYUDHAN,
WORKING AS TEACHER IN ANGANAVADI,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
12 VANI ANAND,
W/O. PATTATHI PARAMBIL ANAND MOHAN,
ASHTAMICHIRA P.O 680 731, CHALAKKUDY
13 SECRETARY,
MALA GRAMA PANCHAYATH, PANCHAYATH OFFICE,
MALA P.O 680 732, VADAMA VILLAGE,
CHALAKKUDY, THRISSUR
14 AMITH MOHAN,
S/O. PATTATHIL PARAMBIL MOHANAN,
VADAKKUMBHAGOM VILLAGE, KOLUKUNNU DESOM,
ASHTAMICHIRA P.O, CHALAKKUDY TALUK,
THRISSUR PIN 680 731
15 MOHANAN,
PATTATHIL PARAMBIL MOHANAN,
VADAKKUMBHAGOM VILLAGE, KOLUKUNNU DESOM,
ASHTAMICHIRA P.O, CHALAKKUDY TALUK,
THRISSUR PIN 680 731
BY ADVS.
P.K.SAJEEV
M.H.HANIL KUMAR
K.J.MANU RAJ
RAVI KRISHNAN
OP(C) NO. 735 & 737 OF 2020
5
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2022, ALONG WITH OP(C).735/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(C) NO. 735 & 737 OF 2020
6
JUDGMENT
Dated this the 5th day of April, 2022
These Original Petitions have been filed under Article
227 of the Constitution of India by the petitioner/defendant in
CMA 22/2018 and CMA 24/2018 on the files of the Subordinate
Judge's Court, Irinjalakkuda.
2. Heard the learned counsel for the respondents who
pressed for hearing of these matters on the submission that in
view of the stay order passed in these cases, the trial of the
Suit being stalled for the last two years.
3. However, no representation for the petitioners.
Petitioners' counsel called absent. It appears that the
petitioners have no interest to proceed with the matter.
Therefore, these Original Petitions stand dismissed.
Interim order, if any, shall stand vacated.
Registry shall forward a copy of this judgment to the
court below concerned, within two weeks, for information.
Sd/-
A. BADHARUDEEN JUDGE nkr OP(C) NO. 735 & 737 OF 2020
APPENDIX OF OP(C) 735/2020
PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.
2934/2016.
EXHIBIT P2 TRUE COPY OF INTERIM INJUNCTION GRANTED BY THE LOWER COURT ON I.A. NO.
7675/2016.
EXHIBIT P3 TRUE COPY OF THE APPLICATION TO APPOINT A COMMISSIONER IA NO. 5542/2017. EXHIBIT P4 TRUE COPY OF THE INJUNCTION APPLICATION IA NO. 6641/2017.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 03.01.2018 IN O.P.C. 3578/2017. EXHIBIT P6 TRUE COPY OF THE ORDER DATED 27.01.2018 IA NO.6641/2017 BY THE IRINJALAKKUDA MUNSIFF.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN C.M.A. 22 OF 2018 DATED 29.02.2020 BY THE IRINJALAKUDA SUB JUDGE.
RESPONDENT'S EXHIBITS
EXHIBIT R13(a) A TRUE COPY OF THE PHOTOGRAPHS SHOWING THE PRESENT STATUS OF THE DISPUTED PATHWAY EXHIBIT R13(b) A TRUE COPY OF THE PHOTOGRAPH SHOWING THE PRESENT STATUS OF THE MUD ROAD EXHIBIT R13(c) A TRUE COPY OF THE PHOTOGRAPH SHOWING THE ANGANWADI BUILDING EXHIBIT R13(d) A TRUE COPY OF THE REPORT SUBMITTED BY THE ADVOCATE COMMISSIONER IN OS NO.2934/2016 DATED 03.05.2017. EXHIBIT R13(e) A TRUE COPY OF THE JUDGMENT IN OS NO.1692/2008 DATED 19.07.2014 EXHIBIT R13(f) A TRUE COPY OF THE DECREE IN OS NO.1692/2008 DATED 19.07.2014. OP(C) NO. 735 & 737 OF 2020
APPENDIX OF OP(C) 737/2020
PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.
2934/2016 EXHIBIT P2 TRUE COPY OF INTERIM INJUNCTION GRANTED BY THE LOWER COURT ON IA NO. 7675/2016 EXHIBIT P3 TRUE COPY OF THE APPLICATION TO APPOINT A COMMISSIONER IA NO. 5542/2017 EXHIBIT P4 TRUE COPY OF THE INJUNCTION APPLICATION IA NO. 6641/2017 EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 03-01-
2018 IN O.P.C NO. 3578/2017 EXHIBIT P6 TRUE COPY OF THE ORDER DATED 27-01-2018 IN IA NO.6641/2017 BY THE IRINJALAKKUDA MUNSIFF.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN CMA.24 OF 2018 DATED 29-02-2020 BY THE IRINJALAKUDA SUB JUDGE.
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