Mini S vs The Thrissur Service ...
2021 Latest Caselaw 20359 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
     THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
                        WP(C) NO. 16547 OF 2021
PETITIONER/S:

           MINI S.,AGED 54 YEARS,W/O. SUBRAMANIAN
           SREEDURGA PLAKKAT LANE, THRISSUR TOWN POST 680 001.

           BY ADVS.
           C.A.JOJO
           MATHEWS JOSEPH



RESPONDENT/S:

     1     THE THRISSUR SERVICE CO-OPERATIVE BANK LTD
           THIRUVAMPADY P.O. PATTURAKKAL, THRISSUR 680 02,
           REPRESENTED BY ITS SECRETARY.

     2     THE SEPCIAL SALE OFFICER,
           KURIACHIRA S.C.B GROUP ASST. REGISTRAR (GENERAL), OFFICE,
           AYYANTHOL, THRISSUR 680 003.

           BY ADVS.
           A.D.RAVINDRA PRASAD
           ALEX VARGHESE
           Sr.GP: SRI.BIMAL K.NATH



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16547 OF 2021             2

                                 JUDGMENT

Dated this the 30th day of September 2021

The learned counsel for the petitioner submits that the

petitioner is not interested in pursuing the matter.

Taking note of the above submission, the Writ Petition

is dismissed as not pressed.

Sd/-

SATHISH NINAN JUDGE

sd