Citation : 2021 Latest Caselaw 20334 Ker
Judgement Date : 30 September, 2021
WP(C) NOS. 9801 OF 2010
& 15445/2011 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
WP(C) NO. 9801 OF 2010
PETITIONER/S:
1 ELDO PAUL
CHERRACKAL HOUSE, KURUPPAMPADY P.O., PERUMBAVOOR,,
ERNAKULAM DISTRICT, PIN-683 545.
2 MATHAI P.K.
PALLIPPATTU HOUSE, KURUPPUMPADY P.O.,, ERNAKULAM DISTRICT,
PIN-683 545.
3 PAULOSE P.V.
PALLATHU KUDY, KURUPPUMPADY P.O.,, ERNAKULAM DISTRICT,
PIN-683 545.
4 MINI BENNY
KARRI PARA VEETTIL, KURUPPAM KUNNU BHAGOM,, KURUPPUMPADY
P.O.,ERNAKULAM DISTRICT, PIN-683 545.
BY ADVS.
SRI.THOMAS ABRAHAM
SRI.DIPU.R
SRI.K.S.HARIDAS
SMT.MERCIAMMA MATHEW
SRI.K.R.RAJAGOPALAN NAIR PERUMBAVOOR
SRI.V.RENJITH KUMAR
RESPONDENT/S:
1 STATE OF KERALA
SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT,, SECRETARIAT,
THIRUVANANTHAPURAM.
2 THE DIRECTOR OF PANCHAYATS
THIRUVANANTHAPURAM.
3 SENIOR ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,, DISTRICT OFFICE,
ERNAKULAM.
4 THE DIRECTOR
WP(C) NOS. 9801 OF 2010
& 15445/2011 2
MINING & GEOLOGY DEPARTMENT, CIVIL STATION,, KAKKANAD,
ERNAKULAM.
5 THE EXECUTIVE ENGINEER IRRIGATION
PERUMBAVOOR, ERNAKULAM.
6 THE DISTRICT COLLECTOR
ERNAKULAM.
7 THE REVENUE DIVISIONAL OFFICER
MUVATTUPUZHA.
8 THE DISTRICT MEDICAL OFFICER
ERNAKULAM.
9 THE SECRETARY
RAYAMANGALAM GRAMA PANCHAYATH, RAYAMANGALAM P.O.,,
PERUMBAVOOR, ERNAKULAM.
10 M.M.PAUL
MANAGING DIRECTOR, M/S. GRANITE INDIA(P),, RAYAMANGALAM
PANCHAYATH, KURUPPUMPADY P.O.,, PERUMBAVOOR, ERNAKULAM.
BY ADVS.
SRI.N.K.KARNIS
SRI.G.RAJAGOPAL
SRI.S.SREEKUMAR
SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL BOARD
OTHER PRESENT:
SMT.RASHMI.K.M, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2021, ALONG WITH WP(C).15445/2011, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOS. 9801 OF 2010
& 15445/2011 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 30TH DAY OF SEPTEMBER 2021 / 8TH ASWINA, 1943
WP(C) NO. 15445 OF 2011
PETITIONER/S:
M/S.GRANITE INDIA
KURUPPAMPADI P.O., ERNAKULAM,, A PARTNERSHIP FIRM
REGISTERED UNDER THE, PARTNERSHIP ACT, REP. BY ITS
PARTNER,, SAJITH M.BABU, S/O.KURIAKOSE, AGED 38.
BY ADVS.
SRI.S.SREEKUMAR
SRI.ANEESH JAMES
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
RESPONDENT/S:
1 THE STATE OF KERALA
REP. BY ITS PRINCIPAL SECRETARY,, INDUSTRIES DEPARTMENT,
GOVERNMENT SECRETARIAT,, THIRUVANANTHAPURAM.
2 KERALA STATE POLLUTION CONTROL BOARD
PATTOM P.O., THIRUVANANTHAPURAM-04,, REP. BY ITS
SECRETARY.
3 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION BOARD,, DISTRICT OFFICE, ERNAKULAM-
20.
4 THE GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,, DISTRICT OFFICE,
ERNAKULAM.20
5 AIR & WATER PREVENTION CONTROL OF
POLLUTION) APPELLATE AUTHORITY, KERALA,, POOJAPPURA,
THIRUVANANTHAPURAM. 695001
BY SMT. DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.09.2021, ALONG WITH WP(C).9801/2010, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOS. 9801 OF 2010
& 15445/2011 4
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) Nos.9801 of 2010
& 15445 of 2011
--------------------------------------------------
Dated this the 30th day of September, 2021
JUDGMENT
The counsel for the petitioners submitted that the prayers
in these writ petitions are infructuous.
Therefore, these writ petitions are dismissed as
infructuous.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS
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