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Manoharan.K.S vs A.James Raj
2021 Latest Caselaw 20200 Ker

Citation : 2021 Latest Caselaw 20200 Ker
Judgement Date : 24 September, 2021

Kerala High Court
Manoharan.K.S vs A.James Raj on 24 September, 2021
Con.Case(C) No.1214/2020                           1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                                &
                                THE HONOURABLE MR.JUSTICE K. BABU
             Friday, the 24th day of September 2021 / 2nd Aswina, 1943
            CONTEMPT CASE(C) NO. 1214 OF 2020(S) IN OP(KAT) 4270/2013
   PETITIONERS/PETITIONERS 1, 3 & 4:

       1. MANOHARAN. K.S., AGED 54 YEARS, S/O.V.K.SEKHARAN, KALARIPARAMBU
          VELIYIL, CHARAMANGALAM, MUTHAMMA P.O., ALAPPUZHA.
       2. MATHEW XAVIER, AGED 53 YEARS, S/O.E.M.XAVIER, EEARATHARA HOUSE,
          B.M.C.P.O., NEAR N.G.O. FLAT, ERNAKULAM.
       3. P.A. JALALUDHEEN, AGED 50 YEARS, S/O.ALI KUNJU.T.T., PALLIKKUNNEL
          HOUSE, KANJIRAMATTOM P.O., ERNAKULAM.

        BY ADVS. M/S.APARNA RAJAN, SREEDHAR RAVINDRAN.
   RESPONDENT/1ST RESPONDENT:

           SRI.A. JAMES RAJ, DIRECTOR OF PRINTING,
           GOVERNMENT CENTRAL PRESS, THIRUVANANTHAPURAM-695 001.

           GOVERNMENT PLEADER FOR RESPONDENT


        This Contempt of court case (civil) having come up for orders on
   24.09.2021, the court on the same day passed the following:
                                      ORDER

The learned Government Pleader, on instructions from the Director of

Printing, Government Central Press, Thiruvananthapuram, would submit that

the final seniority list, in terms of the direction contained in the

judgment of this Court dated 17/07/2019 in OP(KAT)No.4270 of 2013, will be

published within two weeks from this date.

The said submission is recorded.

List on 18/10/2021.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- K. BABU JUDGE

24-09-2021 /True Copy/ Assistant Registrar

 
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