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Dr.Prasanth.M.N vs Cochin University Of Science And ...
2021 Latest Caselaw 19924 Ker

Citation : 2021 Latest Caselaw 19924 Ker
Judgement Date : 23 September, 2021

Kerala High Court
Dr.Prasanth.M.N vs Cochin University Of Science And ... on 23 September, 2021
WA No.532/2021                                1/2




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                            &
                      THE HONOURABLE MR. JUSTICE MOHAMMED NIAS C.P.
                 Thursday, the 23rd day of September 2021/1st Aswina, 1943
                                     WA NO. 532 OF 2021

       AGAINST JUDGMENT DATED 19/01/2021 IN WP(C)NO. 95/2020 OF THIS COURT .

                                           ---

   APPELLANT/PETITIONER:-

         DR.PRASANTH M.N.,S/O. NARAYANAN, MOOLEKUZHI HOUSE,

         NORTH MAZHUVANNOOR P.O., ERNAKULAM - 686 689.

         BY ADVS. M/S.DEEPU THANKAN,UMMUL FIDA,

        & LAKSHMI SREEDHAR

   RESPONDENTS/RESPONDENTS:

    1.COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT),

      COCHIN UNIVERSITY P.O., ERNAKULAM,

      KOCHI - 682 022.REPRESENTED BY ITS REGISTRAR.

    AND ANOTHER.

      BY ADVS.SRI.S.P.ARAVINDAKSHAN PILLAI, STANDING COUNSEL FOR R1.

      SRI.SAJITH KUMAR V., STANDING COUNSEL FOR R2.


        Prayer for interim relief in the Writ Appeal stating that in the
    circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment of the Learned Single Judge in
   W.P.(C) No.95 of 2020, pending the disposal of the writ appeal.

                                                                             P.T.O.
 WA No.532/2021                                2/2

        This Writ Appeal again coming on for orders on 23/09/2021 upon
   perusing the appeal memorandum and this Court's order dated 23/07/2021,
   the Court on the same day passed the following:

                                     O R D E R

Post on 25.10.2021.

Interim order is extended till then.

23/09/2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-MOHAMMED NIAS C.P., JUDGE

23-09-2021 /True Copy/ Assistant Registrar

 
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