Mohammed Rafi K. P vs The Secretary
2021 Latest Caselaw 19890 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
      THURSDAY, THE 23RD DAY OF SEPTEMBER 2021 / 1ST ASWINA, 1943
                             WP(C) NO. 19744 OF 2021
PETITIONER:

              MOHAMMED RAFI K. P.
              AGED 42 YEARS
              S/O SAIDALAVI KARIPARAMBATH, KARIPARAMBATH HOUSE,
              PANTHARANGADI P.O.THIRURANGADI, ,MALAPPURAM DISTRICT

              BY ADV SAJU J.VALLYARA



RESPONDENT:

              THE SECRETARY
              REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL STATION,
              MALAPPURAM P.O.PIN-676 505, MALAPPURAM DISTRICT

              BY SMT.SHEEJA C.S., SR. GOVT. PLEADER

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
23.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                              SATHISH NINAN, J.
             = = = =      = = = = = = = = = = = = = =
                  W.      P. (C) No.19744 of 2021
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          Dated this      the 23rd day of September, 2021

                               J U D G M E N T

The petitioner confines his relief for an

expeditious consideration of Ext.P5 application for

issuance of a temporary permit. According to the

petitioner, he is the present owner of vehicle bearing

registration No.KL-55-AA-1686 and that its previous

owner was issued with Exts.P3 and P4 temporary permits

for various periods and routes as mentioned therein.

2. Without expressing anything on the merits, the

writ petition is disposed of directing the respondent to

consider and pass appropriate orders on Ext.P5

application as expeditiously as possible and at any rate

within a period of two weeks from the date of receipt of

a copy of this judgment.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge APPENDIX OF WP(C) 19744/2021

PETITIONER EXHIBITS

Exhibit P1 PHOTOCOPY OF THE REGULAR PERMIT ISSUED BY THE RESPONDENT IN RESPECT OF STAGE CARRIAGE KL- 65-J-2908.

Exhibit P2 PHOTOCOPY OF THE RENEWAL APPLICATION DATED 10.1.2020 ALONG WITH FEES RECEIPT SUBMITTED BY THE PERMIT HOLDER OF STATE CARRIAGE KL-65- J-2908 BEFORE THE RESPONDENT

Exhibit P3 PHOTOCOPY OF THE TEMPORARY PERMIT ISSUED IN RESPECT OF STAGE CARRIAGE KL-65-J-2908

Exhibit P4 PHOTOCOPY OF THE TEMPORARY PERMIT ISSUED IN RESPECT OF STATE CARRIAGE KL-55-AA-1686

Exhibit P5 PHOTOCOPY OF THE APPLICATION FOR SUBSTITUTE TEMPORARY PERMIT ALONG WITH COVERING LETTER SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 6.9.2021

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