Nafsal Afsal vs The Secretary, Regional ...
2021 Latest Caselaw 19715 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
      FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                             WP(C) NO. 16678 OF 2021
PETITIONER:

              NAFSAL AFSAL,
              AGED 45 YEARS
              POTTAMMAL HOUSE, CHEEKODE P.O, MALAPPURAM.

              BY ADV K.V.GOPINATHAN NAIR



RESPONDENT:

              THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              MALAPPURAM, CIVIL STATION ROAD, UP HILL, MALAPPURAM-676 505

              BY SMT.SHEEJA C.S., SR. GOVT. PLEADER


     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                            SATHISH NINAN, J.
             = = = =    = = = = = = = = = = = = = =
                  W.    P. (C) No.16678 of 2021
             = = = =    = = = = = = = = = = = = = =
          Dated this    the 17th day of September, 2021

                           J U D G M E N T

The petitioner is a stage carriage operator holding

permit on the route Cherukulathodu-Kozhikode via

Manjeri. In view of certain changes effected in the

timings of other vehicles, he submitted Ext.P1

application seeking modification of the time schedule.

He seeks for an expeditious consideration of the said

application.

2. Without expressing anything on the merits, the

writ petition is disposed of directing the respondent to

consider and pass appropriate orders on Ext.P1 by

holding a timing conference as expeditiously as possible

and at any rate within a period of one month from the

date of receipt of a copy of this judgment. Needless to W. P. (C) No.16678 of 2021

say that the other affected parties shall be put on

notice.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge APPENDIX OF WP(C) 16678/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER FOR THE MODIFICATION OF HIS TIME SCHEDULE DATED 7.6.2021.

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