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Jumana Hameed vs The Maintenance Tribunal And ...
2021 Latest Caselaw 19710 Ker

Citation : 2021 Latest Caselaw 19710 Ker
Judgement Date : 17 September, 2021

Kerala High Court
Jumana Hameed vs The Maintenance Tribunal And ... on 17 September, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
    FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                      WP(C) NO. 13135 OF 2021
PETITIONER:

          JUMANA HAMEED,
          AGED 27 YEARS
          W/O.MUHAMMED SHAREEF, KAKKANAD P.O., VILLA NO.29, NOEL
          FRAGRANZ VILLAS, SHIAB THANGAL ROAD, THRIKKAKARA,
          KAKKANAD, ERNAKULAM-682 021.

          BY ADVS.
          BIJU VARGHESE ABRAHAM
          SHASHANK DEVAN
          K.M.ANEESH
          ADARSH KUMAR
          K.SANTHOSH KUMAR (KALIYANAM)
          DILEEP CHANDRAN



RESPONDENTS:
     1     THE MAINTENANCE TRIBUNAL AND REVENUE DIVISIONAL OFFICE,
           REPRESENTED BY THE REVENUE DIVISIONAL OFFICER, TIRUR-
           THRIKANDIYOOR ROAD, TIRUR, KERALA-676 102.

    2     HAMEED,
          S/O.ENUDDINKUTTY, KAPPATTAKATHU PUTHIYA NALAKATHU
          HOUSE, VAKKADU P.O., TIRUR, MALAPPURAM, PIN CODE-686
          636.

    3     SAJNA HAMEED,
          W/O.DR.SHAJAHAN, FLAT NO.403, ROOTS BUILDING, HAMAD BIN
          ABDULLAH ROAD, FUJARIAH, UNITED ARAB EMIRATES P.O. BOX-
          7690.

    4     LUBNA HAMEED,
          W/O.SAIF, ANNACHAM PALLI HOUSE, M1, JUMA BIN AHMED
          BUILDING, AL BADAA, AL SATWA, DUBAI, UNITED ARAB
          EMIRATES, PO BOX-7690.

    5     HANNA HAMEED,
          W/O.THANUSH, ALUKKAS HOUSE, M1, JUMA BIN AHMED
          BUILDING, AL BADAA, AL SATWA, DUBAI, UNITED ARAB
          EMIRATES, PO BOX-7690.
                                  2
WP(C) NO. 13135 OF 2021



    6     SABIRA,
          W/O.HAMEED, FLAT NO.9C, ALUKKAS BHAANAM, PULLAZHI P.O.,
          THRISSUR-680 012, KERALA.



          BY ADVS.
          SHERRY J. THOMAS
          JOEMON ANTONY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  3
WP(C) NO. 13135 OF 2021




                         Sathish Ninan, J.
                  ==============================
                     W.P.(C) No.13135 of 2021
                    ==========================
            Dated this the 17th day of September, 2021

                             JUDGMENT

Memo recorded. Writ Petition is dismissed as withdrawn.

Sd/-

Sathish Ninan, Judge rsr

 
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