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V.M Sindhu @ Sreemathy Thankachi vs K.Shaji
2021 Latest Caselaw 19616 Ker

Citation : 2021 Latest Caselaw 19616 Ker
Judgement Date : 17 September, 2021

Kerala High Court
V.M Sindhu @ Sreemathy Thankachi vs K.Shaji on 17 September, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
                     OP (FC) NO. 455 OF 2021
FOR ISSUANCE OF CERTIFIED COPY OF ORDER IN IA 14/2021 IN OP
               11/2019 OF FAMILY COURT, NEDUMANGAD
PETITIONER:

         V.M SINDHU @ SREEMATHY THANKACHI, AGED 50, D/O
         VIJAYALEKSHMI THANKACHI, ASWATHY, EETHAVILA
         MEKKAMANDAPAM P.O., THAKKALA, KANYAKKUMARI
         DISTRICTG, TAMIL NADU: 629166

         BY ADVS.
         K.B.PRADEEP
         HARISANKAR R



RESPONDENT:

         K.SHAJI, AGED 53, S/O S. KRISHNAN NAIR,
         THRIKKARTHIKA, KUNNUMPARA, OOROOTTAMBALAM P.O.,
         THIRUVANANTHAPURAM 695507


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
17.09.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(FC).No.455/2021

                                  -:2:-

                              JUDGMENT

Dated this the 17th day of September, 2021

A.Muhamed Mustaque,J.

The petitioner has approached this court on account of the delay

involved in issuing the certified copy of the order dated 10/9/2021 in IA

No.14/2021 in OP No.11/2019 on the file of Family Court, Nedumangad. If

the petitioner has filed a proper application and if the same is in order,

necessary steps shall be taken to issue certified copy of the order within a

period of two weeks. Till issuance of the certified copy and also for a

further period of one week, all proceedings shall be kept in abeyance.

OP(FC) is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE Sd/-

DR. KAUSER EDAPPAGATH, JUDGE kp True copy

P.A. To Judge O.P.(FC).No.455/2021

APPENDIX OF OPFC455/2021

PETITIONER'S EXHIBITS

EXHIBITP1 TRUE COPY OF THE ORIGINAL PETITION DATED 13.4.21 AS IT STANDS AMENDED BY IA 3/21

EXHIBIT P2 TRUE COPY OF THE ADDITIONAL WRITTEN STATEMENT DATED 3.8.2021

EXHIBIT P3 TRUE COPY OF IA 14/21 IN OP 11/2019 DATED 18.8.2021

EXHIBIT P4 TRUE COPY OF THE OBJECTION AGAINST P3 FILED BY THE PETITIONER DATED 27.8.2021.

EXHIBIT P5 TRUE COPY OF IA 24/2021 DATED 13.09.2021 PRAYING FOR ISSUANCE OF CERTIFIED COPY

 
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