Citation : 2021 Latest Caselaw 19578 Ker
Judgement Date : 17 September, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 17TH DAY OF SEPTEMBER 2021 / 26TH BHADRA, 1943
WP(C) NO. 14741 OF 2021
PETITIONER:
MARY ROSE,
AGED 65 YEARS
W/O. PLASSY JOY, H.NO. 16/760, KOMOROTH, THOPPUMPADY,
COSY COTTAGE, COCHIN , ERNAKULAM 682 005.
BY ADV P.K.PAMALA
RESPONDENTS:
1 SUB INSPECTOR OF POLICE,
NJARAKKAL POLICE STATION, ERNAKULAM DISTRICT, 682 511.
2 DISTRICT SUPERINTENDENT OF POLICE,
RURAL, SHANMUGHAN ROAD, ERNAKULAM DISTRICT, 682 031.
3 JOSEPH,
POOPPADY, AGED ABOUT 59 YEARS, KARUTHEDAM, MALIPPURAM
P.O., 685 511.
4 XAVIER LONAPPAN,
AGED ABOUT 45 YEARS, KARUTHEDAM, MALIPPURAM P.O. 682
511.
5 TALUK SURVEYOR,
TALUK OFFICE COCHIN 682 002, ERNAKULAM DISTRICT.
6 ADDL.R6. CHIDAMBARAN,
CHOOTTRAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
7 ADDL.R7.AJI,
CHOOTTRAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
8 ADDL.R8.RAMACHANDRAN,
CHOOTTRAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
9 ADDL.R9. VISWANATHAN,
WP(C) NO. 14741 OF 2021
2
CHOOTTRAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
10 ADDL.R10.MANOHARAN,
CHOOTTRAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
11 ADDL.R11. ANISHA ANTONY,
W/O.SIBY JOSEPH, POOPPADY, KARTHEDAM, ERNAKULAM
DISTRICT, PIN-682511.
12 ADDL.R12. VIMI NOHA,
W/O.GEORGE BERRY, KOTHERITHARA, KARTHEDAM, ERNAKULAM
DISTRICT, PIN-682511.
13 ADDL.R13. VIMI MARY ROSE KOTHERITHARA,
KARTHEDAM, ERNAKULAM DISTRICT, PIN-682511.
14 ADDL.R14. SONI,
W/O.ANTONY, NADEEKUNNATH, ERNAKULAM DISTRICT, PIN-
682511.
15 ADDL.R15. STANLY,
CHINGAMTHARA, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
16 ADDL.R16. VINEETHA,
W/O.BLESSON GEORGE, OLIPARAMBIL, KARTHEDAM, ERNAKULAM
DISTRICT, PIN-682511.
17 ADDL.R17. BABU, W/O.ANTONY,
OLIPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-682511.
18 ADDL.R18. SIVESWARI KRISHNAN,
CHOOTHRAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
19 ADDL.R19. VARGHESE,
THATTARUPARAMBIL KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
20 ADDL.R20.MILTON,
KANJIRATHINKAL , KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
21 ADDL.R21. CHRISTOPHER,
WP(C) NO. 14741 OF 2021
3
CHAKALAKKALL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
22 ADDL.R22. PETER , S/O. PAUL,
AKATHOOTTUPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
23 ADDL.R23. LAIZA ANTONY,
MUDAVASSERY, KARTHEDAM, ERNAKULAM DISTRICT, PIN-682511.
24 ADDL.R24. SOJAN,
POYATHURUTH, KARTHEDAM, ERNAKULAM DISTRICT, PIN-682511.
25 ADDL.R25. BIJU,
CHERUKODATH, KARTHEDAM, ERNAKULAM DISTRICT, PIN-682511.
26 ADDL.R26. JOLLY,
PANDARAPARAMBIL, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
27 ADDL.R27. VIRONI XAVIER,
MATHIRAPALLY, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
28 ADDL.28. JOY,
MATHIRAPALLY, KARTHEDAM, ERNAKULAM DISTRICT, PIN-
682511.
THE ADDITIONAL RESPONDENTS NOS. 6 TO 28 IMPLEADED AS
PER THE ORDER DATED 02.09.2021 IN I.A. 01/2021 IN WP(C)
14741/2021.
BY ADVS.
P.S.GEORGE
K.C.VINCENT
SRI E C BINEESH GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 14741 OF 2021
4
JUDGMENT
The petitioner has sought for directions to respondents 1 and 2 to
afford her protection from threats and intimidation from respondents 3
to 28.
2. I do not propose to consider the petitioner's contentions or
that of the party respondents on their merits because I am aware that
this Court has already disposed of WP(C) No.17389 of 2021, filed by
the petitioner seeking the fixing of boundaries of a property over
which the controversy has arisen.
In the afore circumstances, I close this writ petition, however,
directing the 1st respondent to ensure that the life of the petitioner, as
also the party respondents, are adequately and effectively protected
from each other and that none of them are allowed to take law into
their own hands or to conduct themselves, in any manner, contrary to
law and in breach of law and order.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS/17/09/2021 WP(C) NO. 14741 OF 2021
APPENDIX OF WP(C) 14741/2021
PETITIONERS' EXHIBITS
Exhibit P1 THE TRUE COPY OF THE AADHAR CARD TO PROVE THE ADDRESS OF PETITIONER.
Exhibit P2 A TRUE COPY OF THE PARTITION DEED 122/2007 DATED 11.01.2007 TO PROVE THE PETITIONERS TITLE OVER THE PROPERTY SEEKING PROTECTION.
Exhibit P3 A TRUE COPY OF THE BUILDING PERMIT DATED 03.06.2017 ISSUED BY THE ELANKUNNAPPUZHA GRAMA PANCHAYAT.
Exhibit P4 A TRUE COPY OF THE PHOTOGRAPHS OF THE ALLEGED PATHWAY CONSTRUCTED BY THE RESPONDENTS 3 AND
Exhibit P5 A TRUE COPY OF THE APPLICATION NUMBERED F-
394855/2201 DATED 10.03.21 FILED BEFORE THE RDO, FORT COCHIN.
Exhibit P6 THE TRUE COPY OF THE COMPLAINT LODGED BEFORE THE IST RESPONDENT SEEKING POLICE PROTECTION DATED 12.07.2021.
Exhibit P7 A TRUE COPY OF THE POSTAL RECEIPT DATED 14.07.2021.
RESPONDENTS' EXHIBITS:
Exhibit R3A ROUGH SKETCH SHOWING THE LIE OF THE ROAD, ETC)
Exhibit R3B PHOTOGRAPH SHOWING STAGNATION OF WATER IN THE ROAD
Exhibit R6A ROUGH SKETCH SHOWING THE LIE OF THE ROAD, ETC
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