S.Mohankumar Sumanam vs The Institute Of Management In ...
2021 Latest Caselaw 19507 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA, 1943
                        WP(C) NO. 19590 OF 2011
PETITIONER/S:

          T.SUKUMARAN, SECOND OFFICER, INSTITUTE OF
          MANAGEMENT IN GOVERNMENT,REGIONAL CENTRE,, KOZHIKODE.

          BY ADVS.
          S.RAMESH BABU (SR.)
          SRI.S.RAMESH BABU



RESPONDENT/S:

    1     THE INSTITUTE OF MANAGEMENT IN
          GOVERNMENT REPRESENTED BY ITS DIRECTOR,, VIKAS
          BHAVAN.P.O,THIRUVANANTHAPURAM - 695 001.

    2     THE SECRETARY, INSTITUTE OF MANAGEMENT
          IN GOVERNMENT,VIKAS BHAVAN.P.O,, THIRUVANANTHAPURAM -
          695 001.

    3     SRI.S.MOHAN KUMAR SUMANAM, SECTION
          OFFICER,INSTITUTE OF MANAGEMENT IN GOVERNMENT,,
          THIRUVANANTHAPURAM - 695 001.

          BY ADVS.
          SMT.LATHA ANAND, SC, INSTITUTE OF MANAGEMENT IN
          GOVERNMENT
          SRI.R.S.KALKURA
          SRI.P.C.CHACKO, SC, INSTITUTE OF MANAGEMENT IN
          GOVERNMENT



OTHER PRESENT:

          GP SRI JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.09.2021, ALONG WITH WP(C).19634/2011, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) Nos.19590 and 19634 of 2011
                                       2




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
  THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA,
                                     1943
                        WP(C) NO. 19634 OF 2011


PETITIONER/S:


             S.MOHANKUMAR SUMANAM, SECTION OFFICER,
             FINANCE DIVISION, INSTITUTE OF MANAGEMENT IN
             GOVERNMENT,VIKAS BHAVAN(P.O.),,
             THIRUVANANTHAPURAM-695033.

             BY ADVS.
             SRI.ELVIN PETER P.J.
             SMT.POOJA SURENDRAN



RESPONDENT/S:


     1       THE INSTITUTE OF MANAGEMENT IN GOVERNMEN
             GOVERNMENT-REPRESENTED BY ITS SECRETARY,, VIKAS
             BHAVAN(P.O),THIRUVANANTHAPURAM-695033.

     2       THE DIRECTOR, INSTITUTE OF MANAGEMENT IN
             GOVERNMENT,VIKAS
             BHAVAN(P.O),THIRUVANANTHAPURAM,, PIN-695033.

     3       T.SUKUMARAN, SECTION OFFICER, INSTITUTE
             OF MANAGEMENT IN GOVERNMENT, REGIONAL CENTRE,,
             MEDICAL COLLEGE(P.O),KOZHIKODE, PIN - 673 001.

     4       V.H.VENKITACHALAM, SECTION OFFICER
             INSTITUTE OF MANAGEMENT IN GOVERNMENT,,
             REGIONAL CENTRE,KOCHI, PIN - 682 002.
 WP(C) Nos.19590 and 19634 of 2011
                                     3

     5          DR.ANISHIA JAYADEV, LECTURER, INSTITUTE
                OF MANAGEMENT IN GOVERNMENT,VIKAS BHAVAN(P.O),,
                THIRUVANANTHAPURAM-695033.

                BY ADVS.
                SRI.P.C.CHACKO, SC, INSTITUTE OF MANAGEMENT IN
                GOVERNMENT
                SMT.K.V.JAYANTHI
                SRI.R.S.KALKURA SC FOR R1 & R2
                SRI.S.KRISHNAKUMAR FOR R5
                SMT.LATHA ANAND, SC, INSTITUTE OF MANAGEMENT IN
                GOVERNMENT


         THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.09.2021, ALONG WITH WP(C).19590/2011, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.19590 and 19634 of 2011
                                    4




                            AMIT RAWAL, J.
                            ------------------------
                 WP(C) Nos.19590 and 19634 of 2011
                       ----------------------------------
               Dated, this the 16th day of September, 2021

                              JUDGMENT

The learned counsel for the petitioners submitted that the matter

has become infructuous. Hence, these writ petitions are dismissed as

infructuous.

Sd/-

AMIT RAWAL, JUDGE jg