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Arabi Seyyid Memorial Lower ... vs The State Of Kerala
2021 Latest Caselaw 19341 Ker

Citation : 2021 Latest Caselaw 19341 Ker
Judgement Date : 14 September, 2021

Kerala High Court
Arabi Seyyid Memorial Lower ... vs The State Of Kerala on 14 September, 2021
WP(C) NO. 28855 OF 2020      1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  TUESDAY, THE 14TH DAY OF SEPTEMBER 2021 / 23RD BHADRA, 1943
                    WP(C) NO. 28855 OF 2020
PETITIONER/S:

          ARABI SEYYID MEMORIAL LOWER PRIMARY SCHOOL,
          PURAKKAD, AMBALAPPUZHA, ALAPPUZHA-688561,
          REPRESENTED BY ITS MANAGER.

          BY ADVS.
          V.A.MUHAMMED
          SRI.V.RAJASEKHARAN NAIR



RESPONDENT/S:

    1     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
          EDUCATION DEPARTMENT, SECRETARIAT ANNEXE-II,
          THIRUVANANTHAPURAM-695001.

    2     THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM-695014.

    3     THE DEPUTY DIRECTOR OF EDUCATION,
          ALAPPUZHA-688001.

    4     THE DISTRICT EDUCATIONAL OFFICER,
          ALAPPUZHA-688011.

    5     THE ASSISTANT EDUCATIONAL OFFICER,
          AMBALAPPUZHA, ALAPPUZHA DISTRICT-688561.

    6     SMT. AJEENA K.H.,
          LOWER PRIMARY SCHOOL ASSISTANT, ARABI SEYYID
          MEMORIAL LOWER PRIMARY SCHOOL, PURAKKAD,
          AMBALAPPUZHA, ALAPPUZHA-688561.

    7     SRI. S. KANNAN,
          LOWER PRIMARY SCHOOL ASSISTANT, ARABI SEYYID
          MEMORIAL LOWER PRIMARY SCHOOL, PURAKKAD,
          AMBALAPPUZHA, ALAPPUZHA-688561.
 WP(C) NO. 28855 OF 2020      2



    8     JASEENA H.,
          LOWER PRIMARY SCHOOL ASSISTANT, ARABI SEYYID
          MEMORIAL LOWER PRIMARY SCHOOL, PURAKKAD,
          AMBALAPPUZHA, ALAPPUZHA-688561.

    9     SOORYA KRISHNAN,
          LOWER PRIMARY SCHOOL ASSISTANT, ARABI SEYYID
          MEMORIAL LOWER PRIMARY SCHOOL, PURAKKAD,
          AMBALAPPUZHA, ALAPPUZHA-688561.




          SRI BIJOY CHANDRAN, SR GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28855 OF 2020              3

                                  JUDGMENT

When this matter was taken up, Sri. M. Sajjad, the learned counsel

appearing for the petitioner submitted that he has instructions to submit that

the petitioner is not interested in pursuing the relief sought for in this writ

petition. A not pressed memo has also been filed.

Accordingly, this Writ Petition is dismissed as not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE DSV

 
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