Jojo J. Vellukunnel vs Semeesh Babu
2021 Latest Caselaw 19175 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
MONDAY, THE 13TH DAY OF SEPTEMBER 2021 / 22ND BHADRA, 1943
               CON.CASE(C) NO. 1073 OF 2021
AGAINST THE JUDGMENT IN WP(C) 24285/2020 OF HIGH COURT OF
                    KERALA, ERNAKULAM
PETITIONER/PETITIONER IN W.P.(C):

         JOJO J. VELLUKUNNEL,
         AGED 59 YEARS, S/O.JOSEPH GEORGE VELLUKUNNEL,
         VELLUKUNNEL HOUSE, MUTTAMBALAM VILLAGE,
         ERAYILKADAVU, KOTTAYAM 686 001
         BY ADVS.
         RINNY STEPHEN CHAMAPARAMPIL
         ASHA ELIZABETH MATHEW


RESPONDENT/1ST RESPONDENT IN W.P.(C):

         SEMEESH BAHU
         AGE AND THE FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, THE TAHASILDAR (LAND RECORDS),
         TALUK OFFICE, KOTTAYAM P.O. 686 001
         SMT.PRINCY XAVIER GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 13.09.2021, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
                                      2
CON.CASE(C) NO.1073 OF 2021




            Contempt Case (C) No.1073 of 2021
         --------------------------------------------------------


                             JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment in W.P.(C) No.24285 of

2020 has been complied with. In the light of the submission

made by the learned counsel for the petitioner, this Contempt

of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

CON.CASE(C) NO.1073 OF 2021

APPENDIX OF CON.CASE(C) 1073/2021

PETITIONER ANNEXURE Annexure A ONLINE CERTIFIED COPY OF THE JUDGMENT DATED 1/12/2020 OF THIS HON'BLE COURT IN W.P.(C) NO.24285/2020